High Courts12 Oct 1971
R.P. David and Company and Another Vs The Secretary, Regional Transport Authority and Another
Madras High Court · (1972) 2 MLJ 164
Motor Vehicles Act, 1988 — Section 43(1)
COURT ARCHIVE
Madras High Court judgments, 1971
530 judgments · page 6 of 27
High Courts12 Oct 1971Allowed
C. Purushothaman and another Vs Appunni Nair
Madras High Court · (1971) 10 MAD CK 0022
High Courts12 Oct 1971
P. Chockalinga Mudaliar Vs The State of Madras and Others
Madras High Court · (1972) 2 MLJ 196
Land Acquisition Act, 1894 — Section 4(1)
High Courts08 Oct 1971
S. Chenchulakshmi Ammal Vs A. Subramanian
Madras High Court · AIR 1972 Mad 348 : (1972) 85 LW 903
Civil Procedure Code, 1882 — Section 266Civil Procedure Code, 1908 (CPC) — Section 60, 60(1)Transfer of Property Act, 1882 — Section 10, 6
High Courts08 Oct 1971
M. Abdul Khalick and Co. Vs Income Tax Officer (I-C) and Another
Madras High Court · (1972) 86 ITR 72
Income Tax Act, 1922 — Section 46(5A)
High Courts08 Oct 1971
Damodara Naidu and Others Vs Thirupurasundari Ammal and Another
Madras High Court · AIR 1972 Mad 386 : (1972) 85 LW 381
High Courts07 Oct 1971Allowed
Narayanaswami Vellalar Vs Rangaswamy Konar and Others
Madras High Court · (1973) ILR (Mad) 493
Civil Procedure Code, 1908 (CPC) — Section 9Madras Estates (Supplementary) Act, 1956 — Section 7(4)Madras Estates Land Act, 1908 — Section 189, 189(1), 189(3), 40, 51
High Courts07 Oct 1971
H.G. Jamal Mohideen Sahib Vs Fifth Income Tax Officer
Madras High Court · (1973) 88 ITR 239 : (1972) 85 LW 410
Income Tax Act, 1922 — Section 17(6)
High Courts06 Oct 1971Dismissed
Madras Motor and General Insurance Co. Ltd. Vs K. Gopala Mudaliar and Others
Madras High Court · (1972) 42 CompCas 141 : (1971) 84 LW 867
High Courts06 Oct 1971
Union of India (UOI) Vs G.A. Krishnaswamy
Madras High Court · (1970) ILR (Mad) 353
Limitation Act, 1908 — Article 102Limitation Act, 1963 — Article 7, 19
High Courts06 Oct 1971Dismissed
Union of India Vs G.A. Krishnaswamy
Madras High Court · (1970) ILR (Mad) 353
Constitution of India, 1950 — Article 311Limitation Act, 1963 — Section 19
High Courts06 Oct 1971
Madras Motor and General Insurance Company, Ltd. Vs K. Gopala Mudaliar and Others
Madras High Court · (1972) ACJ 135 : (1972) 2 MLJ 63
High Courts05 Oct 1971
Janaki Ammal Vs Moolaichamy Servai
Madras High Court · AIR 1972 Mad 388 : (1972) 85 LW 278
High Courts05 Oct 1971
The Workmen of Sri Rama Vilas Service Limited Vs Sri Rama Vilas Service Limited and Another
Madras High Court · (1972) 2 LLJ 386
Constitution of India, 1950 — Article 226
High Courts05 Oct 1971
R. Govindarajalu Naidu Vs S.A.M. Ayyaru Chettiar
Madras High Court · (1972) 85 LW 479 : (1972) 2 MLJ 140
Transfer of Property Act, 1882 — Section 106, 111(g)
High Courts05 Oct 1971Dismissed
The Public Prosecutor Vs Kandaiyan and Others
Madras High Court · (1971) LW(Cri) 220
Criminal Procedure Code, 1898 (CrPC) — Section 288, 388Evidence Act, 1872 — Section 145, 33Penal Code, 1860 (IPC) — Section 302
High Courts24 Sept 1971
Viswasam and Others Vs E. Ramachandran Nadar and Another
Madras High Court · (1972) ACJ 327 : AIR 1972 Mad 221 : (1972) 85 LW 167
Motor Vehicles Act, 1988 — Section 110
High Courts24 Sept 1971
P. Shanmugam Vs The Secretary, Co-operative Fire and General Insurance Society Ltd.
Madras High Court · (1972) 85 LW 511 : (1972) 2 MLJ 134
Tamil Nadu Co-operative Societies Act, 1961 — Section 73
High Courts23 Sept 1971
M. Balasubramaniam Vs Agricultural Income Tax Officer and Another
Madras High Court · (1973) 87 ITR 623 : (1973) 86 LW 674
High Courts22 Sept 1971
Pattu Iyer and Another Vs Arunachala Padayachi
Madras High Court · (1973) 86 LW 259 : (1973) 1 MLJ 77
Madras City Tenants Protection Act, 1922 — Section 3