High Courts27 Apr 1922
In Re: Velliah Kone
Madras High Court · (1922) ILR (Mad) 766 : (1922) 16 LW 239 : (1922) 43 MLJ 222
Criminal Procedure Code, 1898 (CrPC) — Section 164, 288
COURT ARCHIVE
Madras High Court judgments, 1922
409 judgments · page 14 of 21
High Courts26 Apr 1922
Alagappa Chetty Vs Nachiappan alias Kirukan and Others
Madras High Court · AIR 1923 Mad 125 : (1922) 16 LW 517 : (1922) 43 MLJ 728
Court Fees Act, 1870 — Section 7(5)(d)
High Courts25 Apr 1922
Pudiava Nadar Vs Pavanasa Nadar and Others
Madras High Court · (1922) ILR (Mad) 949 : (1922) 16 LW 563
High Courts25 Apr 1922
A.T. Sankaralinga Mudaliar Vs Narayana Mudaliar and Others
Madras High Court · AIR 1922 Mad 502 : (1922) ILR (Mad) 913 : (1922) 16 LW 413 : (1922) 43 MLJ 369
Criminal Procedure Code, 1898 (CrPC) — Section 366, 367
High Courts25 Apr 1922
Pudiava Nadan Vs Pavanasa Nadan and Others
Madras High Court · AIR 1923 Mad 215 : (1922) 43 MLJ 596
High Courts24 Apr 1922
Nadukandeelakath Pakuran Vs Kuvattil Kandan Kutty and Others
Madras High Court · AIR 1923 Mad 23 : 70 Ind. Cas. 45 : (1922) 16 LW 285
High Courts24 Apr 1922
Singaravelu Mudaliar Vs Chokka Mudaliar alias Chokkalinga Mudaliar
Madras High Court · 70 Ind. Cas. 994
High Courts24 Apr 1922
Singaravelu Mudaliar Vs Chokka Mudaliar (alias) Chokkalinga Mudaliar
Madras High Court · AIR 1923 Mad 88(1) : (1923) ILR (Mad) 525 : (1922) 16 LW 544 : (1922) 43 MLJ 737
High Courts24 Apr 1922
V. Ranganatha Rao Vs Rama Pandithar and Others
Madras High Court · AIR 1923 Mad 108 : (1922) 16 LW 529 : (1923) 44 MLJ 87
Limitation Act, 1963 — Section 9
High Courts21 Apr 1922
Kandasami Iyer and Another Vs Sivachidambaram Chettiar and Another
Madras High Court · AIR 1923 Mad 209 : 70 Ind. Cas. 598 : (1922) 16 LW 340
High Courts21 Apr 1922
A. Nataraja Mudaliar Vs D.P. Ramaswamy Mudaliar and Others
Madras High Court · AIR 1922 Mad 481 : (1922) ILR (Mad) 856 : 73 Ind. Cas. 478 : (1922) 16 LW 358 : (1922) 43 MLJ 363
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts20 Apr 1922
Maruthayee and Others Vs Appavu Pillai
Madras High Court · AIR 1923 Mad 237 : 72 Ind. Cas. 892
Criminal Procedure Code, 1898 (CrPC) — Section 522
High Courts20 Apr 1922
T. Ramaswami Aiyar Vs T. Subramania Aiyar and Others
Madras High Court · (1922) 43 MLJ 406
High Courts19 Apr 1922
Budaraju Hanumantha Rao Vs Allamneni Krishnamma and Others
Madras High Court · 70 Ind. Cas. 329
High Courts19 Apr 1922
B. Hanumantha Raw and Others Vs A. Krishnamma and Others
Madras High Court · AIR 1924 Mad 518
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts19 Apr 1922
The Administrator-General Vs V.V. Ramiah and Another
Madras High Court · 74 Ind. Cas. 182 : (1922) 16 LW 711
Administrator Generals Act, 1874 — Section 52
High Courts19 Apr 1922
Konnammal and Another Vs Annadana Jadaya Goundan
Madras High Court · AIR 1923 Mad 204 : 70 Ind. Cas. 586 : (1923) 17 LW 26
High Courts19 Apr 1922
The Administrator General Vs V.V. Ramiah and Another
Madras High Court · (1922) 43 MLJ 347
Administrator Generals Act, 1874 — Section 52
High Courts18 Apr 1922
Malayath Veetil Raman Nayar and Others Vs Krishnan Nambudripad
Madras High Court · (1922) ILR (Mad) 900 : (1922) 16 LW 425
High Courts18 Apr 1922
Ramachandram Pillai Vs Neelambal Achi
Madras High Court · AIR 1923 Mad 88 : 70 Ind. Cas. 5 : (1922) 16 LW 607