High Courts17 Jul 1922
In Re: Mohideen Pakkiri Marakkayar
Madras High Court · AIR 1923 Mad 50(1) : (1922) ILR (Mad) 839 : (1922) 16 LW 335 : (1922) 43 MLJ 475
Income Tax Act, 1961 — Section 21Penal Code, 1860 (IPC) — Section 177
COURT ARCHIVE
Madras High Court judgments, 1922
409 judgments · page 13 of 21
High Courts10 Jul 1922
S. Govindasamy Odayar Vs The Union Bank Ltd.
Madras High Court · AIR 1924 Mad 900
Civil Procedure Code, 1908 (CPC) — Section 135, 47
High Courts03 Jul 1922
Rangaswamy Ayyangar Vs Veeraragha Vachary
Madras High Court · 76 Ind. Cas. 1003
Transfer of Property Act, 1882 — Section 98
High Courts05 May 1922
In Re: Court Fees
Madras High Court · AIR 1924 Mad 257
English Interpretation Act, 1889 — Section 9
High Courts05 May 1922
K.V. Munuswamy Mudaliar Vs Rajaratnam Pillai and Others
Madras High Court · 72 Ind. Cas. 340 : (1922) 16 LW 505
High Courts05 May 1922
Virappa Chettiar Vs Kathayee Ammal and Another
Madras High Court · AIR 1923 Mad 180 : 71 Ind. Cas. 112 : (1922) 16 LW 592
High Courts05 May 1922
Fraser and Ross Vs Krishnaswami Aiyer and Others
Madras High Court · AIR 1923 Mad 144 : (1924) ILR (Mad) 47 : (1922) 16 LW 322
High Courts05 May 1922
Thylayee Ammal Vs Srirangaroya Goundan and Another
Madras High Court · 71 Ind. Cas. 228 : (1922) 16 LW 497 : (1922) 43 MLJ 624
Criminal Procedure Code, 1898 (CrPC) — Section 145, 439
High Courts05 May 1922
Fraser and Ross Vs Krishnaswami Iyer and Others
Madras High Court · (1924) ILR (Mad) 47 : 71 Ind. Cas. 293 : (1922) 43 MLJ 211
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts05 May 1922
Kanakammal and Others Vs C. Baktavatsulu Naidu and Another
Madras High Court · AIR 1923 Mad 207 : (1922) 16 LW 970 : (1923) 44 MLJ 23
Succession Act, 1925 — Section 82
High Courts05 May 1922
M. Deivanayagam Pillai Vs P.T.S. Diwan Mohideen Rowther and Others
Madras High Court · AIR 1923 Mad 169 : (1922) 16 LW 827 : (1923) 44 MLJ 39
High Courts05 May 1922
K.V. Muniswamy Mudaliar Vs Kajaratnara Pillai and Ots.
Madras High Court · AIR 1922 Mad 495 : (1922) ILR (Mad) 928 : (1923) 44 MLJ 774
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts04 May 1922
In Re: S. Ramaswami Iyengar
Madras High Court · AIR 1922 Mad 443 : (1922) 16 LW 220 : (1922) 43 MLJ 710
Penal Code, 1860 (IPC) — Section 392
High Courts04 May 1922
In Re: Erada Padinharedil Govindan Nair and Another
Madras High Court · (1922) ILR (Mad) 922 : (1922) 43 MLJ 396
Penal Code, 1860 (IPC) — Section 147
High Courts03 May 1922
Jambu Ammal Vs Nataranjam Pillai minor by Guardian Ramasami Pillai
Madras High Court · AIR 1922 Mad 485 : 70 Ind. Cas. 867
High Courts03 May 1922
Abdul Kadir Sahib Vs U.T.M. Somasundaram Chettiar
Madras High Court · (1922) ILR (Mad) 827 : 70 Ind. Cas. 648 : (1922) 16 LW 485
High Courts03 May 1922
A. Mahalakshmi and Others Vs P. Subbarayadu and Another
Madras High Court · 74 Ind. Cas. 447 : (1923) 17 LW 429
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts02 May 1922
H. Sheenappaya Vs Rajamma alias Padmavathi
Madras High Court · AIR 1922 Mad 399 : (1922) ILR (Mad) 812 : (1922) 16 LW 139 : (1922) 43 MLJ 174
High Courts27 Apr 1922
Kannayalal Bhoya Vs Balaram Paramasukdoss
Madras High Court · (1922) 16 LW 608 : (1922) 43 MLJ 480
Negotiable Instruments Act, 1881 (NI) — Section 13(2)
High Courts27 Apr 1922
T.M. Sundara Aiyar and Another Vs T.M. Ananthapadbhanaba Aiyar and Others
Madras High Court · (1922) 16 LW 231 : (1922) 43 MLJ 271