High Courts01 Sept 1922
Ramasami Chettiar Vs Muthuvelu Mudali and Others
Madras High Court · 71 Ind. Cas. 238
COURT ARCHIVE
Madras High Court judgments, 1922
409 judgments · page 11 of 21
High Courts01 Sept 1922
S.N. Raghunathasami Iyengar and Another Vs S. Gopaul Rao and Others
Madras High Court · (1922) 16 LW 682 : (1922) 43 MLJ 622
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts31 Aug 1922
Magdoom Mahamad Marakayar Vs Bansi Lal through his Mother and Next Friend Sundara Bai and Another
Madras High Court · 71 Ind. Cas. 855
High Courts31 Aug 1922
In Re: Kottammal Kalathingal Ummar Hajee
Madras High Court · (1923) ILR (Mad) 117 : (1922) 16 LW 697 : (1922) 43 MLJ 659
Criminal Procedure Code, 1898 (CrPC) — Section 288
High Courts30 Aug 1922
Visvanathan Chetty and Others Vs S. Ethirajulu Chetty and Others
Madras High Court · 76 Ind. Cas. 467 : (1923) 45 MLJ 389
High Courts30 Aug 1922
Narantakath Avullah Vs Parakkal Mammu and Others
Madras High Court · AIR 1923 Mad 171 : (1922) ILR (Mad) 986 : 71 Ind. Cas. 65 : (1922) 16 LW 626 : (1922) 43 MLJ 663
Penal Code, 1860 (IPC) — Section 494
High Courts29 Aug 1922
R.M.P. Palaniappa Chetti Vs M.S.A. Pl. Palaniappa Chetti
Madras High Court · AIR 1922 Mad 234 : (1922) 16 LW 754 : (1922) 43 MLJ 707
High Courts29 Aug 1922
Nittala Achayya (dead) and Others Vs Nittala Yellamma, lately a minor but now declared a major and Others
Madras High Court · AIR 1923 Mad 109 : (1922) 16 LW 785 : (1922) 43 MLJ 615
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts29 Aug 1922
Kurukundi Sama Rao Vs The firm of Marwadi Vannapi Vajinji and Six Ors. and Swami Rao Naik and Others
Madras High Court · (1923) ILR (Mad) 64 : 71 Ind. Cas. 153 : (1923) 17 LW 661 : (1922) 43 MLJ 745
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts28 Aug 1922
Pendurti Joseph Vs Pendurti Ramamma and Another
Madras High Court · AIR 1923 Mad 9 : (1922) ILR (Mad) 982 : (1922) 16 LW 689 : (1922) 43 MLJ 441
Divorce Act, 1869 — Section 7
High Courts24 Aug 1922
P.R. Srinivasa Aiyangar Vs S.L. Narayana Rao
Madras High Court · (1923) ILR (Mad) 1014 : (1922) 16 LW 735 : (1922) 43 MLJ 700
Limitation Act, 1908 — Article 182(5)
High Courts22 Aug 1922Dismissed
King Emperor Vs Virammal and Others
Madras High Court · (1922) 08 MAD CK 0022
Registration Act, 1908 — Section 82(c)
High Courts15 Aug 1922
In Re: Ramanathan Chettiar
Madras High Court · (1923) ILR (Mad) 719 : 71 Ind. Cas. 608 : (1923) 17 LW 412
High Courts15 Aug 1922
S. Paramasivam Pillai Vs Minakshisundaram Pillai dead and Others
Madras High Court · AIR 1923 Mad 96 : 73 Ind. Cas. 863 : (1922) 16 LW 721
Evidence Act, 1872 — Section 106
High Courts11 Aug 1922
In Re: Mittor Moideen Hajee and Another In Re: Edekkattu Chekkuti Haji
Madras High Court · AIR 1923 Mad 95 : 71 Ind. Cas. 217 : (1922) 16 LW 764
High Courts11 Aug 1922
Gopalaswamy Iyengar and Others Vs Nummachi Reddiar and Others Nummachi Reddiar Vs Alagiri Raja and Others
Madras High Court · AIR 1923 Mad 392 : 74 Ind. Cas. 416 : (1923) 17 LW 254
Civil Procedure Code, 1908 (CPC) — Section 151Contract Act, 1872 — Section 69, 70Limitation Act, 1963 — Article 97
High Courts11 Aug 1922
Mittoor Moideen Hajee and Another Vs Edekkattu Chekkutti Haji
Madras High Court · (1922) 43 MLJ 561
Limitation Act, 1963 — Section 12
High Courts11 Aug 1922
In Re: Arumuga Mudaliar and Another
Madras High Court · AIR 1923 Mad 59 : (1922) 16 LW 494 : (1922) 43 MLJ 564
Criminal Procedure Code, 1898 (CrPC) — Section 199
High Courts10 Aug 1922
In Re: Budda Reddi and Others
Madras High Court · AIR 1923 Mad 141 : (1922) 16 LW 793 : (1923) 44 MLJ 234
Penal Code, 1860 (IPC) — Section 430
High Courts10 Aug 1922
Jayaramulu and Another Vs Emperor
Madras High Court · AIR 1923 Mad 50 : 71 Ind. Cas. 504