High Courts18 Sept 1922
C.K. Ramaswami Goundan Vs Muthu Velappa Gounder and Others
Madras High Court · AIR 1923 Mad 192 : (1923) ILR (Mad) 536 : 71 Ind. Cas. 1039 : (1922) 16 LW 848 : (1923) 44 MLJ 1
Madras Local Boards Act, 1884 — Section 57
COURT ARCHIVE
Madras High Court judgments, 1922
409 judgments · page 10 of 21
High Courts15 Sept 1922
C.S. Vadamalai Pillai and Others Vs P. Subramania Chettiar and Others
Madras High Court · AIR 1923 Mad 262 : 71 Ind. Cas. 130 : (1922) 16 LW 936
High Courts15 Sept 1922
Ponduri Adeyya and Others Vs Jaladi Burreyya and Others
Madras High Court · AIR 1923 Mad 182 : 71 Ind. Cas. 305 : (1922) 16 LW 976 : (1922) 43 MLJ 725
Evidence Act, 1872 — Section 107
High Courts14 Sept 1922
Tadepalli Subba Rao Garu and Others Vs Sri Balusu Buchi Sarvarayudu and Others
Madras High Court · (1923) 18 LW 61 : (1923) 44 MLJ 534
Transfer of Property Act, 1882 — Section 83
High Courts14 Sept 1922
Veerappan Servai and Another Vs Mennappan and Others
Madras High Court · AIR 1923 Mad 245 : 70 Ind. Cas. 335
High Courts14 Sept 1922
Mouna Gurusamy Naicker Vs Sheik Muhammadhu Rowther and Another
Madras High Court · AIR 1923 Mad 92 : (1923) ILR (Mad) 83 : (1922) 16 LW 748 : (1922) 43 MLJ 713
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(r)
High Courts13 Sept 1922
Lakshmana Pillai alias Shanmugham Pillai and Another Vs Appalwar Alwar Ayyangar and Another
Madras High Court · AIR 1923 Mad 246 : 71 Ind. Cas. 288 : (1923) 17 LW 632 : (1923) 44 MLJ 77
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(1)
High Courts12 Sept 1922
Kowtha Suryanarayana Garu Vs Yarudala Venkayya and Others
Madras High Court · AIR 1923 Mad 177 : 70 Ind. Cas. 38 : (1922) 16 LW 837
High Courts11 Sept 1922
Nandigam Gangayya Vs Madupalli Venkataramayya and Others
Madras High Court · (1922) 16 LW 988 : (1923) 44 MLJ 80
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 64
High Courts08 Sept 1922
R. Varadachariar Vs C.R. Kalyanasundaram Aiyar
Madras High Court · AIR 1923 Mad 188 : (1922) 16 LW 795 : (1923) 44 MLJ 437
Legal Practitioners Act, 1879 — Section 36
High Courts07 Sept 1922
E.N.A. Samu Patter Vs F.H. Wilson, The Official Assignee of V.M. Appachi Chetty and Sons
Madras High Court · 73 Ind. Cas. 532 : (1923) 18 LW 696
Presidency Towns Insolvency Act, 1909 — Section 36, 56
High Courts06 Sept 1922
In Re: Kottur Hampanna and twelve Ors.
Madras High Court · (1922) ILR (Mad) 846
High Courts06 Sept 1922
Nandigam Gangayya Vs Madupalli Venkatramayya and Others
Madras High Court · AIR 1923 Mad 230 : (1923) 45 MLJ 80
High Courts06 Sept 1922
In Re: Maruda Muthu Vannian and Others
Madras High Court · (1922) ILR (Mad) 820 : (1922) 16 LW 420 : (1922) 43 MLJ 402
Criminal Procedure Code, 1898 (CrPC) — Section 253, 256(1)
High Courts06 Sept 1922
In Re: Madura Muthu Vannian and Others
Madras High Court · (1922) ILR (Mad) 820
High Courts04 Sept 1922
V.S. Govindachariar and Others Vs Nattu Kesava Mudaliar
Madras High Court · AIR 1923 Mad 344 : 72 Ind. Cas. 243 : (1923) 17 LW 79
High Courts01 Sept 1922
In Re: A.S. Ramaswami Mudaliar and Others
Madras High Court · (1922) 16 LW 757 : (1923) 44 MLJ 595
Penal Code, 1860 (IPC) — Section 294
High Courts01 Sept 1922
O.S.N. Raghunathaswami Iyengar and Another Vs S. Gopaul Rao and Others
Madras High Court · 74 Ind. Cas. 596
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts01 Sept 1922
Ramasami Chetty Vs Muthuvelu Mudali and Others
Madras High Court · (1922) ILR (Mad) 843 : (1922) 16 LW 562