High Courts12 Oct 1922
Palchur Mahalakshmamma (dead) and Another Vs Vemi Reddi Babu Reddi
Madras High Court · AIR 1923 Mad 367 : (1923) 17 LW 78 : (1923) 44 MLJ 60
COURT ARCHIVE
Madras High Court judgments, 1922
409 judgments · page 9 of 21
High Courts11 Oct 1922
Chintalapudi Sanyasirao, minor by next friend Venapalli Atchayya Vs Chintalapudi Venkatrao, minor by guardian ad litem Chintalapudi Chinnayya
Madras High Court · AIR 1923 Mad 301 : 73 Ind. Cas. 470 : (1923) 17 LW 71 : (1923) 44 MLJ 263
Civil Procedure Code, 1908 (CPC) — Section 15
High Courts11 Oct 1922
K. Kunhammad Haji Vs Emperor
Madras High Court · 72 Ind. Cas. 599
Criminal Procedure Code, 1898 (CrPC) — Section 420, 421
High Courts11 Oct 1922
Sanyasi Rao by Next Friend Atchayya Vs Venkata Rao by Guardian ad litem Chinnayya
Madras High Court · (1924) ILR (Mad) 30
High Courts11 Oct 1922
In Re: K. Kunhahamad Haji
Madras High Court · (1923) ILR (Mad) 382 : (1923) 44 MLJ 450
Criminal Procedure Code, 1898 (CrPC) — Section 420, 439
High Courts11 Oct 1922
Kothandarama Reddy and Another Vs Jagathambal Ammal
Madras High Court · AIR 1923 Mad 229 : 71 Ind. Cas. 32 : (1922) 16 LW 924
High Courts11 Oct 1922
Atluru Saraswatamma Vs Atluru Paddayya and Others
Madras High Court · AIR 1923 Mad 297 : (1923) ILR (Mad) 349 : 71 Ind. Cas. 274 : (1923) 18 LW 418 : (1923) 44 MLJ 45
Registration Act, 1908 — Section 49(c)
High Courts10 Oct 1922
In Re: Kovaganti alias Nallagonda Appiah and Another
Madras High Court · (1922) 16 LW 831 : (1923) 44 MLJ 130
Criminal Procedure Code, 1898 (CrPC) — Section 234Penal Code, 1860 (IPC) — Section 241
High Courts10 Oct 1922
A.K.G. Ahamad Thambi Maraicair Vs V.S. Basava Maracayar
Madras High Court · AIR 1923 Mad 254 : (1923) ILR (Mad) 123 : (1922) 16 LW 898 : (1923) 44 MLJ 69
Tamil Nadu District Municipalities Act, 1920 — Section 23
High Courts06 Oct 1922
Vencatachella Pillai Vs Arunthavathatchi
Madras High Court · 72 Ind. Cas. 548 : (1923) 17 LW 755
High Courts05 Oct 1922
Sri Gadicherla Venkatanarasimha Rao Garu Vs Nyapathy Subba Rao Pantulu Garu and Others
Madras High Court · AIR 1923 Mad 376 : (1923) ILR (Mad) 300 : 73 Ind. Cas. 991 : (1923) 17 LW 31
Civil Procedure Code, 1908 (CPC) — Section 92Trusts Act, 1882 — Section 6
High Courts05 Oct 1922
Sudali Muthu Pillai Vs V. Sudali Muthu Pillai and Others
Madras High Court · AIR 1923 Mad 270 : 71 Ind. Cas. 173 : (1923) 17 LW 623
High Courts05 Oct 1922
The Secretary of State for India in Council Vs Pandit Radhika Prasad Bapuli
Madras High Court · AIR 1923 Mad 667 : (1923) ILR (Mad) 259 : (1923) 18 LW 210 : (1923) 44 MLJ 685
Limitation Act, 1963 — Section 10
High Courts28 Sept 1922
Kandaswami Mudali and Another and Parthasarathi Muddali Vs Guruswami Pillai
Madras High Court · AIR 1923 Mad 184 : 71 Ind. Cas. 61 : (1922) 16 LW 883
High Courts28 Sept 1922
Kandasami Mudali Vs Guruswami Pillai
Madras High Court · (1923) 44 MLJ 53
Evidence Act, 1872 — Section 92Workmans Breach of Contract Act, 1859 — Section 1
High Courts27 Sept 1922
Sadagopa Aiyengar Vs Sellammal and Others
Madras High Court · AIR 1922 Mad 510 : 72 Ind. Cas. 861 : (1922) 16 LW 758
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts27 Sept 1922
Sadogopa Ayyangar Vs Sellammal and Others
Madras High Court · (1922) 43 MLJ 761
High Courts26 Sept 1922
Kachinamthodi Parambil Saharabi Vs Kachinamthodi Puthia Purayil Seemamutti's son Ali and Others
Madras High Court · (1923) 17 LW 182 : (1923) 44 MLJ 141
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts19 Sept 1922
V.S.V. Subbaraya Mudali Vs Thangavelu Mudali and Others
Madras High Court · (1923) 45 MLJ 44
Contract Act, 1872 — Section 247