High Courts30 Oct 1922
P.J. Parameswara Pattar Vs Viyathan Mahadevi alias Vahathamburathi Avergal of Kozhikot Kishakka Kovilagam
Madras High Court · 72 Ind. Cas. 982
Civil Procedure Code, 1908 (CPC) — Section 120Letters Patent Act, 1865 — Clause 12
COURT ARCHIVE
Madras High Court judgments, 1922
409 judgments · page 8 of 21
High Courts30 Oct 1922
The Secretary, Board of Revenue (Income Tax) Vs The Madras Export Company
Madras High Court · (1923) ILR (Mad) 360 : 71 Ind. Cas. 756 : (1923) 17 LW 161 : (1923) 44 MLJ 290
Income Tax Act, 1842 — Section 41
High Courts27 Oct 1922
In Re: Perumalla Venkatasubbiah
Madras High Court · AIR 1923 Mad 228 : (1922) 16 LW 925 : (1923) 44 MLJ 74
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 209
High Courts26 Oct 1922
Jantapuram Subbiah and Others Vs Gundalapudi alias Mittamudi Venkataramayya
Madras High Court · AIR 1923 Mad 358 : 71 Ind. Cas. 374 : (1923) 17 LW 77
High Courts26 Oct 1922
Ghulam Mohideen Quarishi Sahib Vs Ahamadulla Begum Sahiba
Madras High Court · AIR 1923 Mad 206 : (1923) ILR (Mad) 88 : 71 Ind. Cas. 49 : (1922) 16 LW 881 : (1923) 44 MLJ 66
Penal Code, 1860 (IPC) — Section 193
High Courts26 Oct 1922
Annadana Jadaya Gounder Vs Konammal and Another
Madras High Court · AIR 1923 Mad 402 : 71 Ind. Cas. 533 : (1923) 17 LW 107
High Courts26 Oct 1922
Jambapuram Subbiah and Others Vs Gundalapudi alias Mittameedi Venkatramayya
Madras High Court · (1923) 44 MLJ 43
High Courts25 Oct 1922
M. Narasayya and Others Vs A. Venkatappa
Madras High Court · 71 Ind. Cas. 298 : (1923) 17 LW 92 : (1923) 44 MLJ 62
High Courts25 Oct 1922
Narayanan Chetty alias Ranganathan Chetty and Others Vs Elayaperumal alias Lakshman Chetty and Others
Madras High Court · AIR 1924 Mad 400
High Courts25 Oct 1922
Narayanan Chetty alias Renganathan Chetti and Others Vs Elayaperumal alias Lakshmanan Chetti and Others
Madras High Court · 73 Ind. Cas. 381 : (1924) 19 LW 221
High Courts24 Oct 1922
Jekkannu Sami Aiyar Vs Muthukumara Ramaswami Chettiar and Others
Madras High Court · (1923) 44 MLJ 171
Contract Act, 1872 — Section 128
High Courts24 Oct 1922
Lakshmi Narasimham Vs Veerabadra and Others
Madras High Court · AIR 1924 Mad 589 : (1924) 19 LW 661
Madras Estates Land Act, 1908 — Section 3(2)(e), 3(5)
High Courts20 Oct 1922
Munusami Naicken Vs Munusami Naicken
Madras High Court · AIR 1923 Mad 227 : 76 Ind. Cas. 1041 : (1922) 16 LW 979
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 24
High Courts20 Oct 1922
Sri Rajah Innganti Rajah Gopal Rao Bahadur Garu, Proprietor of Siripuram Etc. and Another Vs Chelikani Venkatasurya Rao and Others
Madras High Court · 71 Ind. Cas. 200
High Courts20 Oct 1922
Sri Rajah Inuganti Rajah Gopala rao Bahadur Garu, Proprietor of Siripuram etc., Estate and Another Vs Chelikani Venkatasurya Rao Garu and Others
Madras High Court · AIR 1923 Mad 368 : (1923) 44 MLJ 64
High Courts16 Oct 1922
Malayandi Goundan and Another Vs Bomman Poosari and Others
Madras High Court · 71 Ind. Cas. 204 : (1923) 17 LW 159
High Courts16 Oct 1922
Devasahayam Vs Devamony and Another
Madras High Court · AIR 1923 Mad 211 : (1923) ILR (Mad) 133 : (1923) 17 LW 90 : (1922) 43 MLJ 763
Divorce Act, 1869 — Section 15
High Courts13 Oct 1922
Manikkonda Lingayya and Another Vs King Emperor
Madras High Court · AIR 1924 Mad 192
High Courts13 Oct 1922
In Re: Manikonda Lingayya and Another
Madras High Court · 75 Ind. Cas. 985
Criminal Rules of Practice and Orders, 1966 — Rule 141
High Courts13 Oct 1922
In Re: Sikka Goundan and Others
Madras High Court · AIR 1923 Mad 326 : 72 Ind. Cas. 351 : (1923) 17 LW 69