High Courts09 Nov 1922
Ramabhadra Chetty Vs V. Ramasami Chetty and Others
Madras High Court · 73 Ind. Cas. 374
COURT ARCHIVE
Madras High Court judgments, 1922
409 judgments · page 7 of 21
High Courts09 Nov 1922
Koilpillai Samban Vs Sappanimuthu Samban and Another
Madras High Court · AIR 1923 Mad 354 : (1923) 17 LW 187 : (1923) 44 MLJ 247
Presidency Small Cause Courts Act, 1882 — Section 17
High Courts09 Nov 1922
Ramabadra Chetty Vs V. Ramaswami Chetty and Others
Madras High Court · AIR 1923 Mad 350 : (1923) 17 LW 622 : (1923) 44 MLJ 284
High Courts08 Nov 1922
Lakshmindra Thirtha Swamiar of Sirur Mutt minor by guardian ad litem P. Rajagopalacharya Vs Vibhudapriya Thirthaswamiar of Admar Mutt
Madras High Court · AIR 1923 Mad 288 : (1923) 17 LW 274 : (1923) 44 MLJ 187
High Courts08 Nov 1922
B. Raja Rajeswara Sethupathi alias Muthu Ramalinga Sethupathi Avergal and Raja Ramnad Vs Tiruneelakantam Servai
Madras High Court · (1923) 17 LW 775 : (1923) 44 MLJ 217
Civil Procedure Code, 1908 (CPC) — Section 109(c)
High Courts08 Nov 1922
Sri Mahant Prayag Dossjee Varu Vs Sarangapani Chetty and Others
Madras High Court · 86 Ind. Cas. 647 : (1923) 17 LW 361
Madras Estates Land Act, 1908 — Section 146, 147
High Courts07 Nov 1922
Rama Pattar and Others Vs Kumaran Chidayath Karnavan and Manager Raman Kutty Achan alias Appukutti Achan
Madras High Court · AIR 1923 Mad 316 : (1923) 44 MLJ 236
Transfer of Property Act, 1882 — Section 6
High Courts07 Nov 1922
Rosa Maria Bai and Another Vs Jacob Souza
Madras High Court · 75 Ind. Cas. 881 : (1923) 18 LW 588
High Courts06 Nov 1922
Rangaswami Nayudu and Another Vs V. Krishnaswami Aiyar and Others
Madras High Court · 71 Ind. Cas. 463
High Courts06 Nov 1922
In Re: A First Grade Pleader
Madras High Court · AIR 1923 Mad 485 : 73 Ind. Cas. 329 : (1923) 17 LW 358
High Courts06 Nov 1922
Arulanandam Vs Arul Pakkiam and Another
Madras High Court · AIR 1923 Mad 375 : (1923) 17 LW 235 : (1923) 44 MLJ 385
High Courts03 Nov 1922
Golla Chakrapani Vs Katneni Lakshmaperumallu and Others
Madras High Court · AIR 1923 Mad 369 : (1923) 17 LW 62 : (1923) 44 MLJ 90
High Courts03 Nov 1922
In Re: Dervish Hussain
Madras High Court · (1923) ILR (Mad) 253 : 71 Ind. Cas. 212 : (1923) 17 LW 18 : (1923) 44 MLJ 84
Criminal Procedure Code, 1898 (CrPC) — Section 263(h)
High Courts01 Nov 1922
Thona Sina Naina Muhammad Rowther Vs Mona Moona Abdul Rahman Rowther
Madras High Court · (1923) ILR (Mad) 135 : 72 Ind. Cas. 207 : (1923) 17 LW 188
High Courts01 Nov 1922
In Re: Puniya Syamalo
Madras High Court · 72 Ind. Cas. 624 : (1923) 17 LW 155
Criminal Procedure Code, 1898 (CrPC) — Section 435Government of India Act, 1915 — Section 107Madras Local Boards Act, 1884 — Section 221
High Courts01 Nov 1922
Karumuri Ramalakshmi alias Rattamma and Others Vs Boda Nagaratnam and Others
Madras High Court · AIR 1923 Mad 335 : 71 Ind. Cas. 343 : (1923) 17 LW 11 : (1923) 44 MLJ 677
High Courts01 Nov 1922
Abdul Shaker Sahib Vs Abdul Rahiman Sahib and Another
Madras High Court · AIR 1923 Mad 284 : (1923) ILR (Mad) 148 : (1923) 17 LW 216 : (1923) 44 MLJ 107
Specific Relief Act, 1877 — Section 35
High Courts31 Oct 1922
Nara Appayya Vs Darsi Venkatappayya
Madras High Court · AIR 1923 Mad 276 : (1923) 17 LW 23 : (1923) 44 MLJ 27
Government of India Act, 1915 — Section 107
High Courts31 Oct 1922
In Re: Court Fees
Madras High Court · (1923) ILR (Mad) 685 : 76 Ind. Cas. 741 : (1923) 45 MLJ 557
High Courts31 Oct 1922
Kakarla Chinna Chendrayya Vs Maddukkuri Subbarayudu
Madras High Court · AIR 1923 Mad 338 : 71 Ind. Cas. 244 : (1923) 17 LW 226