High Courts15 Nov 1922
Venkatrama Aiyar Vs Sundaram Pillai and Others
Madras High Court · AIR 1923 Mad 439 : (1923) 17 LW 229 : (1923) 44 MLJ 119
Criminal Procedure Code, 1898 (CrPC) — Section 247
COURT ARCHIVE
Madras High Court judgments, 1922
409 judgments · page 6 of 21
High Courts15 Nov 1922
Ganapathi Sarma and Others Vs Emperor
Madras High Court · 73 Ind. Cas. 147 : (1923) 17 LW 197
Penal Code, 1860 (IPC) — Section 149, 34
High Courts15 Nov 1922
V. Parthasarathi Aiyangar and Others Vs Doraisami Naicker and Another
Madras High Court · 72 Ind. Cas. 826
Madras City Tenants Protection Act, 1922 — Section 9
High Courts15 Nov 1922
In Re: Mathi Venkanna
Madras High Court · (1923) ILR (Mad) 257 : 71 Ind. Cas. 242 : (1923) 17 LW 451
High Courts15 Nov 1922
In Re: P.S. Velayutham Chetty
Madras High Court · AIR 1924 Mad 516
Penal Code, 1860 (IPC) — Section 406
High Courts14 Nov 1922
K.M. Sheikh Muhammad Rowther Vs Subba Naicker
Madras High Court · 72 Ind. Cas. 46 : (1923) 17 LW 152
High Courts14 Nov 1922
Rukmani Ammal Vs Ramachandra Thondaman Sahib and Another
Madras High Court · (1923) 17 LW 67 : (1923) 44 MLJ 122
High Courts14 Nov 1922
Thurutheelakath Thottinakkara Puthiapurayil Kunhi Kuttiali, Karnavan and Manager of the Tavazhi Tarwad and Main Tarwad and Others Vs Tharayil Peetikayil Kunhammad and Another
Madras High Court · (1923) 17 LW 243 : (1923) 44 MLJ 184
Limitation Act, 1908 — Article 61
High Courts14 Nov 1922
Pothukuchi Rajagopalan and Others Vs Valivety Ramamoorthy and Others
Madras High Court · 73 Ind. Cas. 284 : (1923) 18 LW 491
Limitation Act, 1963 — Article 141
High Courts14 Nov 1922
T.T.P. Kunhikuttiali and Others Vs T.P. Kunhammad and Another
Madras High Court · AIR 1923 Mad 347 : 71 Ind. Cas. 466
High Courts14 Nov 1922
P. Sami Gurukkal Vs Thirupathia Pillai and Another
Madras High Court · AIR 1924 Mad 193 : 72 Ind. Cas. 798 : (1923) 18 LW 288
High Courts13 Nov 1922
Nagathal and Others Vs V. Arumugam Pillai and Others
Madras High Court · 79 Ind. Cas. 40
High Courts13 Nov 1922
Kalianasundaram Pillai Vs Karuppa Muppanar and Others and Ratnasabapathy Pillai and Others
Madras High Court · AIR 1923 Mad 282 : 73 Ind. Cas. 206 : (1923) 17 LW 232
Registration Act, 1908 — Section 17, 49
High Courts13 Nov 1922
Nagathal and Others Vs V. Arumugham Pillai and Others
Madras High Court · AIR 1923 Mad 354(1) : (1923) 17 LW 154 : (1923) 44 MLJ 362
Transfer of Property Act, 1882 — Section 83
High Courts13 Nov 1922
N. Dwaraka Doss Vs G. Narasimhalu Naidu
Madras High Court · AIR 1923 Mad 364(1) : (1923) 17 LW 157 : (1923) 44 MLJ 128
Penal Code, 1860 (IPC) — Section 403
High Courts13 Nov 1922
Arunachala Thevan Vs Vellachami Thevan and Another
Madras High Court · AIR 1923 Mad 324 : (1923) ILR (Mad) 162 : 71 Ind. Cas. 514 : (1923) 17 LW 462 : (1923) 44 MLJ 56
Criminal Procedure Code, 1898 (CrPC) — Section 517, 520
High Courts13 Nov 1922
Para Dekkan alias Peria Pachai and Another Vs Khan Bahadur T. Ameeruddin Sahib
Madras High Court · AIR 1923 Mad 306 : 72 Ind. Cas. 131 : (1923) 17 LW 169
High Courts10 Nov 1922
Rathanamasari and Others Vs The Secretary of State for India in Council
Madras High Court · 72 Ind. Cas. 214
High Courts10 Nov 1922
Chintamaneni Venkatappayya Vs Chintamaneni Venkatappayya
Madras High Court · AIR 1923 Mad 352 : 71 Ind. Cas. 450 : (1923) 17 LW 150
High Courts10 Nov 1922
Rathnamasari declared mad and Others Vs The Secretary of State for India in Council by the Collector of Salem
Madras High Court · (1923) 17 LW 415 : (1923) 44 MLJ 132
Evidence Act, 1872 — Section 124