High Courts05 Dec 1922
Uthuman Ammal and Another Vs Naina Mahomed Rowther
Madras High Court · AIR 1923 Mad 351(1) : (1923) 44 MLJ 238
Civil Procedure Code, 1908 (CPC) — Section 21
COURT ARCHIVE
Madras High Court judgments, 1922
409 judgments · page 4 of 21
High Courts05 Dec 1922
His Holiness Sri Sukratendra Thirtha Swami of Kasi Mutt Vs M.N. Prabhu
Madras High Court · AIR 1923 Mad 587 : (1923) 17 LW 500 : (1923) 45 MLJ 116
High Courts05 Dec 1922
Rao Bahadur K.S. Venkatarama Aiyar Vs Janab V. Hamid Sultan Maracayar Sahib Bahadur and Others
Madras High Court · AIR 1923 Mad 360 : (1923) 17 LW 656 : (1923) 44 MLJ 161
High Courts04 Dec 1922
In Re: Ramudu Aiyar
Madras High Court · AIR 1923 Mad 365 : (1923) 17 LW 370 : (1923) 44 MLJ 243
Penal Code, 1860 (IPC) — Section 411
High Courts04 Dec 1922
Ramudu Aiyar Vs Emperor
Madras High Court · 72 Ind. Cas. 538
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 411
High Courts04 Dec 1922
Perumal Chetty Vs W. Kandasamy Chetty
Madras High Court · AIR 1923 Mad 362 : (1923) ILR (Mad) 592 : (1923) 17 LW 238 : (1923) 44 MLJ 146
Court Fees Act, 1870 — Section 5
High Courts01 Dec 1922
K. Shrirama Row and Another Vs K. Bapayya
Madras High Court · AIR 1924 Mad 189
Contract Act, 1872 — Section 23
High Courts01 Dec 1922
Kalagara Srirama Row and Official Receiver Vs Kalagara Bapayya
Madras High Court · 76 Ind. Cas. 845 : (1923) 18 LW 453
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2Contract Act, 1872 — Section 23
High Courts30 Nov 1922
Jagannatha Sastry Vs Sarathambal Ammal and Others
Madras High Court · AIR 1923 Mad 321 : (1923) ILR (Mad) 574 : 71 Ind. Cas. 530 : (1923) 17 LW 251 : (1923) 44 MLJ 202
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 4
High Courts30 Nov 1922
Vazhayilparkum Thattan Kunhi Kutty and Another Vs Vazhyilparkam Thattan Raman and Others
Madras High Court · 72 Ind. Cas. 145
High Courts30 Nov 1922
B. Raja Rajeswara Sethupathi alias Muthu Ramalinga Sethupathi Avergal Vs Arunachalam Chettiar
Madras High Court · AIR 1923 Mad 602 : 73 Ind. Cas. 217 : (1923) 44 MLJ 424
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts30 Nov 1922
Vazhayil Parkum Thattan Kunhi Kutty and Another Vs Vazhyil Parkum Thattan Raman and Others
Madras High Court · AIR 1923 Mad 452 : (1923) ILR (Mad) 597 : (1923) 18 LW 525 : (1923) 44 MLJ 274
High Courts29 Nov 1922
Lagadapati Venkatarangabushanam Vs Karella Ramaswamy
Madras High Court · 73 Ind. Cas. 131 : (1923) 17 LW 375
Agency Rules, 1924 — Rule 24Government of India Act, 1915 — Section 107
High Courts29 Nov 1922
Dronamraju Rama Rao and Others Vs Vissapragada Vedayya and Others
Madras High Court · AIR 1923 Mad 447 : (1923) ILR (Mad) 435 : 73 Ind. Cas. 188 : (1923) 17 LW 695 : (1923) 44 MLJ 373
Registration Act, 1908 — Section 29
High Courts29 Nov 1922
Budavaram Narasimhulu Chetti Vs Noota Ibbundrum Nagaram Varu by representative Revoor Subbaroya Chetty
Madras High Court · (1923) 44 MLJ 240
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts24 Nov 1922
Davud Beevi Ammal Vs R.R. Radhakrishna Aiyar and Others
Madras High Court · AIR 1923 Mad 467 : (1923) 17 LW 332 : (1923) 44 MLJ 309
High Courts24 Nov 1922
Kosalai Rama Pillai and Others Vs Pulosthiam Pillai
Madras High Court · AIR 1923 Mad 330 : 72 Ind. Cas. 774
Contract Act, 1872 — Section 25(2)
High Courts24 Nov 1922
A.V. Srinivasalu Reddiar and Another Vs Govinda Goundan
Madras High Court · AIR 1923 Mad 239 : 71 Ind. Cas. 799 : (1923) 17 LW 104 : (1923) 44 MLJ 138
High Courts24 Nov 1922
A. Ramaswami Chetty Vs Doraisami alias Latchuman Chetty and Others
Madras High Court · AIR 1923 Mad 465 : 73 Ind. Cas. 409 : (1923) 17 LW 638 : (1923) 44 MLJ 299