High Courts20 Dec 1922
Yadavalli Tripuramba (dead) and Another Vs Yadavalli Venkataratnam (dead) and Another
Madras High Court · (1923) ILR (Mad) 423 : (1923) 44 MLJ 349
COURT ARCHIVE
Madras High Court judgments, 1922
409 judgments · page 2 of 21
High Courts19 Dec 1922
Sri Raja A.V. Jagga Row Bahadur Garu (dead) and Others Vs Gori Bibi alias Gonhar Bibi and Others
Madras High Court · AIR 1923 Mad 545 : 72 Ind. Cas. 789 : (1923) 17 LW 521
High Courts19 Dec 1922
Dhanammal Vs Veeraraghava Naidu and Others
Madras High Court · AIR 1923 Mad 487 : (1923) 18 LW 296 : (1923) 44 MLJ 325
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts18 Dec 1922
Garine Satyanarayana Vs Emperor
Madras High Court · 72 Ind. Cas. 613(1) : (1923) 17 LW 249
Tamil Nadu District Municipalities Act, 1920 — Section 250, 317
High Courts15 Dec 1922
Duraisami Iyer Vs Subbaraya Iyer and Others
Madras High Court · 72 Ind. Cas. 322 : (1923) 17 LW 348
High Courts15 Dec 1922
Kuppu Reddi Nookayya (dead) and Others Vs Mandaluka Bheemanna and Another
Madras High Court · AIR 1923 Mad 454 : 73 Ind. Cas. 733
Madras Estates Land Act, 1908 — Section 3(15)Transfer of Property Act, 1882 — Section 105
High Courts15 Dec 1922
Pasumarti Bhagavanulu and Others Vs Bollan Seetharamaswami and Others
Madras High Court · AIR 1923 Mad 502 : 73 Ind. Cas. 202
High Courts15 Dec 1922
Koppi Reddi Nokayya (dead) and Others Vs Mandalekka Bheemanna and Another
Madras High Court · (1923) 17 LW 712 : (1923) 45 MLJ 91
High Courts15 Dec 1922
In Re: Venkatasubbaier and Others
Madras High Court · (1923) 17 LW 535 : (1923) 44 MLJ 407
Penal Code, 1860 (IPC) — Section 146, 147
High Courts14 Dec 1922
Hota Veerabhadrayya and Others Vs The Hon'ble Sri Rajah Kocherla Kota Ramachandra Venkatakrishna Rao Bahadur Garu and Others
Madras High Court · AIR 1923 Mad 674 : 73 Ind. Cas. 66 : (1923) 18 LW 404
Easements Act, 1882 — Section 30, 47Evidence Act, 1872 — Section 91
High Courts14 Dec 1922
Sankaranarayana Pillai Vs Ramaswamiah Pillai and Others
Madras High Court · (1924) ILR (Mad) 39
High Courts14 Dec 1922
Sankaranarayana Pillai Vs Ramaswami Pillai and Others
Madras High Court · AIR 1923 Mad 444 : (1924) ILR (Mad) 39 : (1923) 17 LW 303 : (1923) 44 MLJ 258
High Courts13 Dec 1922
In Re: Paravada China Venku Naidu
Madras High Court · AIR 1923 Mad 327 : 72 Ind. Cas. 525 : (1923) 17 LW 247
Criminal Procedure Code, 1898 (CrPC) — Section 346
High Courts13 Dec 1922
P. Ananthachari Vs Ratnam and Sarathi and Another
Madras High Court · AIR 1923 Mad 713 : 75 Ind. Cas. 161 : (1923) 18 LW 674 : (1923) 45 MLJ 83
High Courts13 Dec 1922
K.P.K. Thambatti Thamburathi (deceased) and Others Vs K.V.T. Taravathi Karnavan Sankara Menon and Others
Madras High Court · AIR 1924 Mad 245
Contract Act, 1872 — Section 196, 200
High Courts13 Dec 1922
E. Venkatarama Iyer Vs A. Elumalai Naicker and Another
Madras High Court · AIR 1923 Mad 442 : 72 Ind. Cas. 464
Transfer of Property Act, 1882 — Section 52
High Courts13 Dec 1922
M. Krishnaji Reddiar Vs Muthuveera Reddiar and Another
Madras High Court · AIR 1923 Mad 490 : (1923) 18 LW 299 : (1923) 44 MLJ 344
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts13 Dec 1922
E. Venkatrama Aiyar Vs A. Elumalai Naicker and Others
Madras High Court · (1923) 17 LW 402 : (1923) 44 MLJ 357
Transfer of Property Act, 1882 — Section 52
High Courts13 Dec 1922
Javadi Soorayya and Others Vs Tavvala Surya Rao Naidu and Others
Madras High Court · AIR 1923 Mad 623 : (1923) 17 LW 555 : (1923) 45 MLJ 41
Madras Estates Land Act, 1908 — Section 189