High Courts10 Aug 1922
In Re: Jayaramulu Naidu and Others
Madras High Court · (1922) ILR (Mad) 842 : (1922) 16 LW 496 : (1922) 43 MLJ 553
COURT ARCHIVE
Madras High Court judgments, 1922
409 judgments · page 12 of 21
High Courts09 Aug 1922
Oliyath Vazhayil Abuvakkar and Others Vs Oliyath Kunhikuttiyali and Others
Madras High Court · 74 Ind. Cas. 27 : (1922) 16 LW 768
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts08 Aug 1922
(Appana Maha) Sadasiva Suryanarayana Rao Vs Palakurthi Rajalingam and Others
Madras High Court · AIR 1933 Mad 382
High Courts03 Aug 1922
Pothene Puthan Vittil Kunhu Pothu Nassiar Vs Adrasseri Raru Nair and Others
Madras High Court · AIR 1923 Mad 558 : (1923) 44 MLJ 527
Transfer of Property Act, 1882 — Section 53
High Courts03 Aug 1922
Peria Subba Goundan Vs Sinna Subbayya Goundan and Another
Madras High Court · AIR 1923 Mad 142 : (1922) 16 LW 701 : (1923) 45 MLJ 56
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts02 Aug 1922
R.A. Arunachala Aiyar Vs C. Subbaramiah
Madras High Court · AIR 1923 Mad 63 : (1923) ILR (Mad) 60 : (1922) 16 LW 583 : (1922) 43 MLJ 632
High Courts02 Aug 1922
Bysani Madhava Chettiar, Charity Fund Vs G.R. Krishnaswamy Chetty
Madras High Court · AIR 1923 Mad 71 : 72 Ind. Cas. 987 : (1922) 16 LW 743
Transfer of Property Act, 1882 — Section 72
High Courts01 Aug 1922
P.S. Narayana Aiyar Vs Biyari Bivi alias Kathun Bivi and Others
Madras High Court · (1922) 16 LW 623 : (1922) 43 MLJ 559
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts01 Aug 1922
The Official Assignee of Madras Vs Allu N. Ramachandra Aiyar and Others by mother and guardian Swornambal
Madras High Court · (1923) ILR (Mad) 54 : (1922) 43 MLJ 569
Presidency Towns Insolvency Act, 1909 — Section 52, 7
High Courts26 Jul 1922
Achutha Naidu Vs Oakley Bowden and Co. and Another
Madras High Court · (1923) ILR (Mad) 1005 : (1922) 16 LW 345 : (1922) 43 MLJ 444
Contract Act, 1872 — Section 215
High Courts26 Jul 1922
K.N. Parthasarathy Naidu and Others Vs P. Mukundammal
Madras High Court · AIR 1923 Mad 84 : (1922) ILR (Mad) 867 : (1922) 16 LW 670 : (1922) 43 MLJ 551
Probate and Administration Act, 1881 — Section 90
High Courts25 Jul 1922
Sathappa Chetty and Others Vs S.N. Subramanian Chetty and Others
Madras High Court · AIR 1922 Mad 510(1) : 71 Ind. Cas. 334 : (1922) 16 LW 718 : (1922) 43 MLJ 758
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts24 Jul 1922
Murugappa Naicker Vs Thavammal
Madras High Court · AIR 1923 Mad 82 : 70 Ind. Cas. 827 : (1922) 16 LW 662
High Courts24 Jul 1922
Aydroos and Another Vs Emperor
Madras High Court · 72 Ind. Cas. 360 : (1923) 17 LW 21
High Courts21 Jul 1922
Subramaniyan Pattar Vs Kizhakkakara Uthananthil Raman Puduval and Others
Madras High Court · (1922) 16 LW 620 : (1923) 44 MLJ 596
High Courts20 Jul 1922
Louis Dreyfus and Co. Vs R.K. Rajgopala Iyer and Bros. and Others
Madras High Court · AIR 1923 Mad 222 : 70 Ind. Cas. 353 : (1922) 16 LW 657
High Courts19 Jul 1922
Abdur Salam Sahib and Another Vs M. Kandaswami Chettiar
Madras High Court · AIR 1923 Mad 54 : 71 Ind. Cas. 330 : (1922) 16 LW 473 : (1922) 43 MLJ 556
High Courts17 Jul 1922
In Re: Mohideen Pakkiri Marakkayar (Accused)
Madras High Court · (1922) ILR (Mad) 839
High Courts17 Jul 1922
In Re: Krishna Pillai and Others
Madras High Court · AIR 1923 Mad 134 : (1922) 16 LW 585 : (1922) 43 MLJ 555
Criminal Procedure Code, 1898 (CrPC) — Section 437