High Courts18 Apr 1922
Manicka Vachaka Desika Gyana Sambanda Pandara Sannadhi Vs A. Vaithilinga Mudaliar and Others
Madras High Court · 74 Ind. Cas. 115 : (1923) 18 LW 247
Civil Procedure Code, 1908 (CPC) — Section 92
COURT ARCHIVE
Madras High Court judgments, 1922
409 judgments · page 15 of 21
High Courts18 Apr 1922
M.V.D. Gyana Sambanda Pandara Sannathi Vs A. Vaithilinga Mudaliar and Others
Madras High Court · AIR 1924 Mad 168
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts18 Apr 1922
Malayath Veetil Raman and Others Vs C. Krishnan Nambudripad (dead) and Krishnan Nambudripad, legal representative of the deceased
Madras High Court · AIR 1922 Mad 505 : (1922) 43 MLJ 354
Civil Procedure Code, 1908 (CPC) — Section 104
High Courts12 Apr 1922
Secretary to the Board of Revenue (Income Tax) Vs Muhammad Sheriff Hussain Meah Sahib and Company
Madras High Court · AIR 1923 Mad 34 : (1922) ILR (Mad) 977 : (1922) 16 LW 333 : (1922) 43 MLJ 434
Income Tax Act, 1961 — Section 51Super-tax Act, 1920 — Section 6
High Courts12 Apr 1922
Palaniandi Servai and Others Vs Sammandi Ammal
Madras High Court · AIR 1923 Mad 87 : 71 Ind. Cas. 128 : (1922) 16 LW 613
High Courts12 Apr 1922
K.V. Muniswami Mudaliar Vs Rajaratnam Pillai and Others
Madras High Court · 71 Ind. Cas. 126 : (1922) 16 LW 365 : (1922) 43 MLJ 375
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts12 Apr 1922
Govindasami Padayachi by next friend and Another Vs R. Sami Padayachi
Madras High Court · AIR 1923 Mad 114 : (1922) 16 LW 911 : (1922) 43 MLJ 579
Limitation Act, 1963 — Section 4
High Courts11 Apr 1922
Sami Mudaliar and Another Vs Muthiah Chetti alias Veerappa Chetti
Madras High Court · AIR 1923 Mad 212 : (1922) 16 LW 314 : (1922) 43 MLJ 293
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts05 Apr 1922
Sinanan Shukulathi Rowther and Others Vs Gulam Moideen Rowther alias Karuppatli Allapichai Rowther
Madras High Court · AIR 1923 Mad 24 : 71 Ind. Cas. 508 : (1922) 16 LW 338
High Courts05 Apr 1922
P. Subrahmanya Somayajulu and Others Vs Y. Seethayya and Others
Madras High Court · AIR 1923 Mad 1 : (1923) ILR (Mad) 92 : 70 Ind. Cas. 729 : (1922) 16 LW 462
High Courts05 Apr 1922
Brahmandam Venkata Lakshminarayana Rao Vs Allamneni Venkayya and Others
Madras High Court · AIR 1922 Mad 441 : 95 Ind. Cas. 689 : (1922) 16 LW 216 : (1922) 43 MLJ 284
Transfer of Property Act, 1882 — Section 82
High Courts05 Apr 1922
In Re: The Arbitration Act and The Reference, to Arbitration by Messrs. M. Narasimhalu Chetty and Co. and P.S. Subramania Iyer
Madras High Court · 75 Ind. Cas. 850 : (1923) 17 LW 648
Arbitration Act, 1940 — Section 11
High Courts04 Apr 1922
Thavasimuthu Nadar and Others Vs Balaguruswami Nadar and Others In Re: Sir M.C.T. Muthia Chetty
Madras High Court · AIR 1923 Mad 304 : 70 Ind. Cas. 673 : (1923) 17 LW 64
High Courts31 Mar 1922
Hariharamangalath Kizoor Variyath Samba Variyar Vs Thaiparambil Kalathil Ummar and Others
Madras High Court · (1923) ILR (Mad) 40 : (1922) 16 LW 684 : (1922) 43 MLJ 721
Limitation Act, 1963 — Article 97
High Courts31 Mar 1922
M. Vasudeva Muthu Shastry Vs M. Vittal Shastry and Others
Madras High Court · AIR 1922 Mad 456 : (1922) 16 LW 292 : (1922) 43 MLJ 379
High Courts28 Mar 1922
Palani Goundan Vs Kulandaivelu Goundan and Others
Madras High Court · AIR 1922 Mad 437 : (1922) 43 MLJ 716
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts27 Mar 1922
Joravarmull Champalal Vs Jeygopaldas Ghanshandas by his agent Mugduth and Others
Madras High Court · AIR 1922 Mad 486 : (1922) ILR (Mad) 799 : (1922) 16 LW 816 : (1922) 43 MLJ 132
Factories Act, 1889 — Section 9
High Courts27 Mar 1922
Hussain Sahib Vs Hammad Saheb and Others
Madras High Court · AIR 1923 Mad 43 : 74 Ind. Cas. 812 : (1922) 16 LW 312
High Courts23 Mar 1922
Musaliarakath Muhamad alias Bava Vs M.R. Ry. Manavikrama the Zamorin Rajah Avergal represented by the Court of Wards Agent and Estate Collector K. Srinivasa Rao Avl.
Madras High Court · AIR 1923 Mad 13 : (1922) ILR (Mad) 882 : (1922) 16 LW 434 : (1922) 43 MLJ 317
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17
High Courts22 Mar 1922
Jurugumilli Brahmayya by Mother and Next Friend, Rajeswaramma Vs Chellaghali Achiraju
Madras High Court · (1922) ILR (Mad) 716