High Courts19 Jan 1922
Eagala Nagappa Naidu (dead) and Others Vs P. Munuswamy Iyer and Others
Madras High Court · (1923) ILR (Mad) 30 : (1922) 15 LW 409 : (1922) 42 MLJ 432
Contract Act, 1872 — Section 56
COURT ARCHIVE
Madras High Court judgments, 1922
409 judgments · page 20 of 21
High Courts19 Jan 1922
K.M. Koppa Kurup Vs Velayichettichiar and Another
Madras High Court · AIR 1922 Mad 360 : (1922) 15 LW 642 : (1922) 42 MLJ 583
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4(1)
High Courts19 Jan 1922
Mahboob Sirfraz Vanth Sri Rajah Parthasarathy Appa Rao Savai Asva Rao Bahadur Varu, Zamindar of Bhadrachalam and Palavancha Vs Sri Rajah Venkatadri Appa Rao Bahadur Zemindar Garu and Others, Sri Raja Venkataramayya Appa Rao Bahadur Zamindar Garu and Sri Rajah Sobhanadri Appa Rao Bahadur Zamindar Garu
Madras High Court · (1923) ILR (Mad) 190 : (1922) 16 LW 369 : (1922) 43 MLJ 486
Transfer of Property Act, 1882 — Section 6(e)
High Courts12 Jan 1922
Yerukola alias Penta Jogulu (Dead) and Others Vs Yerukola alias Penta Tatayya alias Purushottam and Others
Madras High Court · AIR 1922 Mad 150 : 71 Ind. Cas. 177
High Courts12 Jan 1922
Yerukola alias Pentajogulu (dead) 2 Ors. Vs Yerukola alias Penta Tatayya alias Purushottam and Others
Madras High Court · (1922) ILR (Mad) 648 : (1922) 15 LW 595 : (1922) 42 MLJ 507
Limitation Act, 1963 — Article 127
High Courts11 Jan 1922
Neti Anjaneyalu Vs Sri Venu Gopal Rice Mill, Limited
Madras High Court · 70 Ind. Cas. 466
High Courts11 Jan 1922
J.V. Srinivasa Rao by Father and Next Friend J.V. Ranganatha Row Vs Hanumantha Rao and Others
Madras High Court · 65 Ind. Cas. 727
High Courts11 Jan 1922
S.V. Kallabiran Pillai Vs K. Peria Venkataramana
Madras High Court · 68 Ind. Cas. 183
Specific Relief Act, 1877 — Section 9
High Courts11 Jan 1922
Pericherla Suryanarayana Raju and Another Vs Ganapathy Raju and Others
Madras High Court · AIR 1923 Mad 113 : 70 Ind. Cas. 655 : (1922) 16 LW 593
High Courts11 Jan 1922
Neti Anjaneyalu Vs Sri Venugopal Rice Mill (Limited)
Madras High Court · AIR 1922 Mad 197 : (1922) ILR (Mad) 620 : (1922) 15 LW 513 : (1922) 42 MLJ 477
Civil Procedure Code, 1908 (CPC) — Section 60Transfer of Property Act, 1882 — Section 6
High Courts11 Jan 1922
J.V. Srinivasa Rao Minor by father and next friend J.V. Ranganatha Rao Vs Hanumantha Rao and Others
Madras High Court · AIR 1922 Mad 10 : (1923) ILR (Mad) 1 : (1922) 15 LW 458 : (1922) 42 MLJ 344
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts11 Jan 1922
The Sun Life Assurance Company of Canada Vs The Corporation of Madras
Madras High Court · AIR 1922 Mad 85 : (1923) ILR (Mad) 10 : 66 Ind. Cas. 800 : (1922) 15 LW 330 : (1922) 42 MLJ 283
High Courts10 Jan 1922
Joseph Nicholas Vs Sivarama Ayyar and Another
Madras High Court · (1922) ILR (Mad) 527 : (1922) 15 LW 442
High Courts10 Jan 1922
Joseph Nicholas Vs M.R. Sivarama Aiyar and Another
Madras High Court · AIR 1922 Mad 206 : 66 Ind. Cas. 760
High Courts10 Jan 1922
Kotasseri Ezhuthassan Veetil Sankaran Nambi and Another Vs Kanholi Illathil Devaki Antherjenam and Others
Madras High Court · AIR 1922 Mad 259 : 73 Ind. Cas. 491 : (1922) 16 LW 26 : (1922) 43 MLJ 572
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 2
High Courts10 Jan 1922
K.L.A. Payne Vs A.A. Payne
Madras High Court · AIR 1922 Mad 350 : (1922) 16 LW 16 : (1922) 42 MLJ 562
Divorce Act, 1869 — Section 17
High Courts09 Jan 1922
Egala Nagappa Naidu and Others Vs P. Muniswamy Iyer and Others
Madras High Court · AIR 1922 Mad 16 : 65 Ind. Cas. 720
High Courts06 Jan 1922
Angati Parambath Kanniyalli Ratha Vs Thekke Illath Neelakhanohan alias Padmanabhan Namboodry
Madras High Court · AIR 1922 Mad 194 : 67 Ind. Cas. 600 : (1922) 15 LW 478
Limitation Act, 1963 — Article 120
High Courts06 Jan 1922
C. Doraivelu Mudaliar and Another Vs Goday Adikesavalu Naidu
Madras High Court · AIR 1922 Mad 409 : 70 Ind. Cas. 87
High Courts06 Jan 1922
Angatiparambath Kanniyalli Chathu Vs Thekkse Illath Neelakandhan alias Padmanaban Namboodry
Madras High Court · (1922) 42 MLJ 457
Criminal Procedure Code, 1898 (CrPC) — Section 146