High Courts11 Apr 1902
Velu Rengasami Chetty and Others Vs Balakrishna Reddi
Madras High Court · (1902) 12 MLJ 366
COURT ARCHIVE
Madras High Court judgments, 1902
161 judgments · page 6 of 9
High Courts03 Apr 1902
Narayana Iyengar Vs R.G. Orr and Another
Madras High Court · (1903) ILR (Mad) 252 : (1902) 12 MLJ 449
High Courts03 Apr 1902
Ramaswamy Bhagavathar Vs Sundararaja Chetti and Another
Madras High Court · (1903) ILR (Mad) 239 : (1902) 12 MLJ 267
Negotiable Instruments Act, 1881 (NI) — Section 98(c)
High Courts26 Mar 1902
Muthusami Pillai and Others Vs Srinivasier
Madras High Court · (1902) 12 MLJ 194
Transfer of Property Act, 1882 — Section 111(g)
High Courts26 Mar 1902
Periasami and Others Vs Krishnaiyan and Others
Madras High Court · (1902) 12 MLJ 166
Civil Procedure Code, 1882 — Section 231Limitation Act, 1963 — Section 8
High Courts26 Mar 1902
Periasami and Others Vs Krishna Ayyan and Others
Madras High Court · (1902) ILR (Mad) 431
High Courts26 Mar 1902
Sreeramulu Vs Kristamma and Others
Madras High Court · (1903) ILR (Mad) 143 : (1902) 12 MLJ 197
Limitation Act, 1877 — Section 3
High Courts25 Mar 1902
Thathachariar Vs Venkatesa Tawker and Another
Madras High Court · (1903) ILR (Mad) 101 : (1902) 12 MLJ 435
High Courts25 Mar 1902
Parameshri and Another Vs Vittappa Shanbhaga and Another
Madras High Court · (1903) ILR (Mad) 157 : (1902) 12 MLJ 189
Transfer of Property Act, 1882 — Section 117, 2(c)
High Courts11 Mar 1902
Kuttan Nayar Vs Krishnan Mussad and Others
Madras High Court · (1902) 12 MLJ 390
High Courts07 Mar 1902
Ramaraju Vs Ramalingam and Others
Madras High Court · (1903) ILR (Mad) 74 : (1902) 12 MLJ 400
High Courts06 Mar 1902
Venkata Papayya Row Vs The Secretary of State for India in Council
Madras High Court · (1903) ILR (Mad) 51 : (1902) 12 MLJ 432
Easements Act, 1882 — Section 13(b)
High Courts03 Mar 1902
Balakrishtnamma Subudhi Vs Vinayaka Rama Singi and Others
Madras High Court · (1903) ILR (Mad) 72 : (1902) 12 MLJ 410
Registration Act, 1877 — Section 50
High Courts27 Feb 1902
Ramanathan Chettiar Vs Subramania Sastrial and Others
Madras High Court · (1903) ILR (Mad) 179 : (1902) 12 MLJ 276
High Courts25 Feb 1902
Ramasami Chettiar Vs R.G. Orr and Others
Madras High Court · (1903) ILR (Mad) 176 : (1902) 12 MLJ 264
Provincial Small Cause Courts Act, 1887 — Section 16