COURT ARCHIVE
Madras High Court judgments, 1902
161 judgments · page 4 of 9
Aiyyagari Venkataramayya and Another Vs Aiyyagari Ramayya
Madras High Court · (1902) ILR (Mad) 690
Moidin Kutti Vs Abdulla
Madras High Court · (1904) 14 MLJ 207
Sivaraman Chetty and Another Vs Kuppumuthu Chetty
Madras High Court · (1903) 13 MLJ 72
Manjunatha Kamti Vs Devamma alias Gunthiamma
Madras High Court · (1903) ILR (Mad) 186 : (1902) 12 MLJ 444
Suri Venkata Subbaraya Sastri Vs Darappareddi Kristnaya and Others
Madras High Court · 9 Ind. Cas. 566
Suri Venkata Subbarayya Sastri Vs Darappareddi Kristnaiya and Others
Madras High Court · 7 Ind. Cas. 358
Suri Venkata Subbaraya Sastri Vs Darappareddi Kristnaiya and O
Madras High Court · (1910) 20 MLJ 526
Raja Simhadri Appa Row Vs Ramachandrudu
Madras High Court · (1904) ILR (Mad) 63 : (1903) 13 MLJ 23
Nagasawmy Aiyar and Others Vs Ramaiyar and Another
Madras High Court · (1902) 12 MLJ 445
Lakshminarayana Reddyar Vs Subhadri Ammal
Madras High Court · (1903) 13 MLJ 7
Sinnu Pandaram Vs Santhoji Row and Others
Madras High Court · (1903) ILR (Mad) 428 : (1902) 12 MLJ 398
Shanmuga Mudaly and Others Vs Palnati Kuppu Chetty
Madras High Court · (1902) ILR (Mad) 613
Subramania Iyer Vs Doraisami Tevar and Others
Madras High Court · (1903) ILR (Mad) 368 : (1903) 13 MLJ 22
Kumarasami Goundan and Another Vs Nanjappa Goundan and Others
Madras High Court · (1903) 13 MLJ 21
Rangasami Konan Vs Sellaperumal Padayachi and Others
Madras High Court · (1903) 13 MLJ 3
Maharaja of Vizianagaram Vs Lingam Krishna Bhupati and Others
Madras High Court · (1902) 12 MLJ 473
Rathnam Pillai Vs Pappa Pillai alias Sundaram Pillai
Madras High Court · (1903) 13 MLJ 292