High Courts02 Oct 1902
Alagappa Chettiar Vs Tirunagavalli and Others
Madras High Court · (1903) 13 MLJ 377
COURT ARCHIVE
Madras High Court judgments, 1902
161 judgments · page 3 of 9
High Courts29 Sept 1902
Ghulam Ghouse Sha and Sahib Kadiri Aergal Vs Venkatachalam Pillai
Madras High Court · (1903) 13 MLJ 316
High Courts26 Sept 1902
Adilakshmi and Another Vs Venkataramayya
Madras High Court · (1903) 13 MLJ 359
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts18 Sept 1902
Venkata Narasimha Appa Row Bahadur Zemindar Vema Reddy Abbuta Row Naiyudu Vs Sobhanadri Appa Row Bahadur Garu being minor by Manager, Munshi Syed Bandaji Sahib
Madras High Court · (1903) 13 MLJ 209
High Courts18 Sept 1902
Narayanasami Gurukkal, Vellasamy Tever and Another and Rajah Rajeswara Dorai Vs Irulappa Nadan and Others
Madras High Court · (1902) 12 MLJ 355
High Courts18 Sept 1902
Ramalinga Chetty Vs Pachaiappa Mudaly and Others
Madras High Court · (1903) 13 MLJ 354
High Courts18 Sept 1902
Venkata Narasimha Appa Row Vs Sobhanadri Appa Row and Others
Madras High Court · (1903) 13 MLJ 134
High Courts17 Sept 1902
The Sub-Collector of North Arcot Vs V.C. Seshachariar, 2nd Grade Pleader
Madras High Court · (1903) 13 MLJ 65
Legal Practitioners Act, 1879 — Section 13(c)
High Courts15 Sept 1902
Achutan Nambudri Vs Koman Nair and Others
Madras High Court · (1903) 13 MLJ 217
Registration Act, 1908 — Section 3
High Courts11 Sept 1902
Thomas Souza Vs Gulam Moidin Beari, purchaser from and representative of the Judgment-debtor and Another
Madras High Court · (1903) ILR (Mad) 438 : (1903) 13 MLJ 214
Specific Relief Act, 1877 — Section 9
High Courts09 Sept 1902
Innassi Muthu Pillai and Thomas Pillai and Another Vs Savuthia Pillai
Madras High Court · (1903) 13 MLJ 136
High Courts08 Sept 1902
Chidambara Pillai Vs Swaminathan and Another
Madras High Court · (1903) 13 MLJ 135
High Courts02 Sept 1902
In Re: Arumuga Sengundan and Another
Madras High Court · (1903) ILR (Mad) 188 : (1902) 12 MLJ 391
Criminal Procedure Code, 1898 (CrPC) — Section 145, 526
High Courts02 Sept 1902
Sri Rajah Venkata Narasimha Appa Row Bahadur Zemindar Vs Nootulapati Parvatulu
Madras High Court · (1903) 13 MLJ 81
High Courts01 Sept 1902
Pakuru Dasu Vs Bheemudu
Madras High Court · (1903) ILR (Mad) 430 : (1903) 13 MLJ 133
Madras Abkari Act, 1886 — Section 22
High Courts01 Sept 1902
Rangasamy Naicken Vs Jellibodi Naicken and Others
Madras High Court · (1903) ILR (Mad) 484 : (1903) 13 MLJ 131
High Courts01 Sept 1902
In Re: Pachai Ammal
Madras High Court · (1903) ILR (Mad) 189 : (1903) 13 MLJ 67
Criminal Procedure Code, 1898 (CrPC) — Section 195