High Courts10 Nov 1902
Sinnu Sastryal alias Ramaswamy Sastryal and Venkatrama Sastryal and Another Vs Subramania Sastryal and Others
Madras High Court · (1903) 13 MLJ 227
COURT ARCHIVE
Madras High Court judgments, 1902
161 judgments · page 2 of 9
High Courts07 Nov 1902
Venkataramanuja Reddiar and Another Vs Subbaraya Pillai
Madras High Court · (1903) 13 MLJ 299
High Courts07 Nov 1902
Sabapathy Chetty Vs Rangappa Naicken
Madras High Court · (1903) ILR (Mad) 495 : (1903) 13 MLJ 225
High Courts05 Nov 1902
Vaikuntam Ammangar Vs Kallapiran Aiyangar
Madras High Court · (1903) ILR (Mad) 497 : (1903) 13 MLJ 25
Contract Act, 1872 — Section 69
High Courts03 Nov 1902
Ramaswamy Iyah and Another Vs Kuppusawmi Iyah and Others
Madras High Court · (1903) 13 MLJ 351
Succession Act, 1925 — Section 96
High Courts29 Oct 1902
Arunachela Reddi and Another Vs Chidambara Reddi
Madras High Court · (1903) 13 MLJ 223
High Courts27 Oct 1902
Mathureswara Bhattar and Another Vs Karpura Kutti Bhattar and Another
Madras High Court · (1903) 13 MLJ 222
High Courts23 Oct 1902
Mohamedsha Khan Sahib and Others Vs Srinivasulu alias Srinivasa Rao and Others
Madras High Court · (1903) 13 MLJ 221
High Courts22 Oct 1902
V.R.R. Ramanatha Chettiar Vs Kamvatha Anthoni Udayan
Madras High Court · (1906) 16 MLJ 432
High Courts21 Oct 1902
Kalliyanasundaram Pillai, by his natural father and guardian Chidambara Pillai Vs Subba Moopanar alias Chinnathambi Moopanar and Others
Madras High Court · (1904) 14 MLJ 139
High Courts16 Oct 1902
Kalabariga Sivamma Vs Ravikanty Venkatramana Moorthy
Madras High Court · 4 Ind. Cas. 169
High Courts15 Oct 1902
Ponnammal Vs Ratnam Asari
Madras High Court · (1903) 13 MLJ 144
Limitation Act, 1908 — Article 142
High Courts14 Oct 1902
Ponnammal Vs Kalithitha Moodelly
Madras High Court · (1903) 13 MLJ 143
Evidence Act, 1872 — Section 68
High Courts07 Oct 1902
Narayana Row Vs Dharmachar
Madras High Court · (1903) ILR (Mad) 514 : (1903) 13 MLJ 146
Evidence Act, 1872 — Section 110
High Courts03 Oct 1902
Ratnamasari Vs Akilandammal and Others
Madras High Court · (1903) ILR (Mad) 291 : (1903) 13 MLJ 27
Limitation Act, 1963 — Article 119
High Courts02 Oct 1902
Venkatasamy Naidu Vs Rangasamy Naidu
Madras High Court · (1903) 13 MLJ 428
Contract Act, 1872 — Section 25
High Courts02 Oct 1902
Annammal and Others Vs Venkataragavachari
Madras High Court · (1903) 13 MLJ 137