CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Madras High Court/1902

COURT ARCHIVE

Madras High Court judgments, 1902

161 judgments · page 5 of 9

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1885
  • 1884
High Courts25 Jul 1902

Viraraghava Perumalayya Vs Sitaramayya

Madras High Court · (1903) ILR (Mad) 361 : (1902) 12 MLJ 401

Religious Endowments Act, 1863 — Section 16
Read judgment
High Courts24 Jul 1902

Muhammad Kani Rowthan Vs Visvanatha Aiyar and Others

Madras High Court · (1903) ILR (Mad) 337 : (1902) 12 MLJ 471

Read judgment
High Courts23 Jul 1902

Ramamurthi Aiyar and Another Vs Subramania Aiyar and Others

Madras High Court · (1902) 12 MLJ 385

Read judgment
High Courts23 Jul 1902

Narasinga Row Vs Muthaya Pillai

Madras High Court · (1903) ILR (Mad) 362 : (1902) 12 MLJ 389

Read judgment
High Courts09 Jul 1902

Subramanian Chettiar Vs Arunachalam Chettiar

Madras High Court · (1902) ILR (Mad) 608 : (1902) ILR (Mad) 603

Evidence Act, 1872 — Section 92
Read judgment
High Courts18 Jun 1902

Venkayyamma Garu Vs Venkataramanayyamma Bahadur Garu Venkataramanayyamma Bahadur Garu Vs Venkayyamma Garu

Madras High Court · (1902) ILR (Mad) 678

Read judgment
High Courts04 Jun 1902

In Re: T. Murugesa Mudaliar

Madras High Court · (1903) 13 MLJ 69

Read judgment
High Courts30 Apr 1902

Abboo Chetty and Another Vs Kuppusami Chetty

Madras High Court · (1902) 12 MLJ 392

Criminal Procedure Code, 1898 (CrPC) — Section 195(3)
Read judgment
High Courts25 Apr 1902

Subba Naidu and Another Vs Badsha Sahib and Others

Madras High Court · (1903) ILR (Mad) 168 : (1903) 13 MLJ 13

Read judgment
High Courts25 Apr 1902

Sugappa, minor, by his next friend and Guardian Chengalappa Vs Govindappa and Others

Madras High Court · (1902) 12 MLJ 351

Civil Procedure Code, 1908 (CPC) — Section 140Stamp Act, 1899 — Section 35
Read judgment
High Courts25 Apr 1902

Sappani Asari Vs The Collector of Coimbatore for the Secretary of State for India in Council and Krishnasawmy Asari

Madras High Court · (1902) 12 MLJ 417

Contract Act, 1872 — Section 17, 18
Read judgment
High Courts25 Apr 1902

The Secretary of State for India in Council Vs Kasturi Reddi

Madras High Court · (1903) ILR (Mad) 268 : (1902) 12 MLJ 453

Registration Act, 1908 — Section 17(j), 90(d)
Read judgment
High Courts24 Apr 1902

Kadir Mohideen Marakkayar Vs Muthukrishna Aiyar and Another

Madras High Court · (1903) ILR (Mad) 230 : (1902) 12 MLJ 368

Read judgment
High Courts23 Apr 1902

Chakrapani Aiyangar Vs The King Emperor

Madras High Court · (1902) 12 MLJ 408

Criminal Procedure Code, 1898 (CrPC) — Section 195
Read judgment
High Courts22 Apr 1902

Jayanti Subbiah Vs Mangamma

Madras High Court · (1904) ILR (Mad) 45 : (1902) 12 MLJ 270

Read judgment
High Courts18 Apr 1902

Venkata Narasimha Naidu and Another Vs Bhashyakarlu Naidu and Another

Madras High Court · (1902) ILR (Mad) 367

Read judgment
High Courts17 Apr 1902

Mallikarjanudu Setti Vs Lingamurti Pantulu

Madras High Court · (1903) ILR (Mad) 332 : (1902) 12 MLJ 279

Read judgment
High Courts17 Apr 1902

Madhavaya Vs Kerala Varma Arasu and Others

Madras High Court · (1903) 13 MLJ 68

Civil Procedure Code, 1908 (CPC) — Section 13(V)
Read judgment
High Courts16 Apr 1902

Meenatchee Achi Vs Ananthanarayana Aiyar and Another

Madras High Court · (1903) ILR (Mad) 224 : (1902) 12 MLJ 380

Read judgment
High Courts15 Apr 1902

The Aryan Bank of Vizagapatam (unlimited) Vs Venkata Narasayyamma

Madras High Court · (1903) ILR (Mad) 237 : (1903) 13 MLJ 212

Transfer of Property Act, 1882 — Section 88
Read judgment
Previous1…34567…9Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions