High Courts02 Feb 1976
Thirumalaiswami Gounder Vs Parvathiammal (Died) and Others
Madras High Court · AIR 1977 Mad 40 : (1976) 89 LW 252
Hindu Succession Act, 1956 — Section 19
COURT ARCHIVE
Madras High Court judgments, 1976
628 judgments · page 30 of 32
High Courts02 Feb 1976
Thirumalaiswami Goundar Vs Parvathi Ammal (died) and Others
Madras High Court · (1976) ILR (Mad) 238 : (1976) 89 LW 252 : (1976) 1 MLJ 402
High Courts02 Feb 1976
T.I. Cycles of India Vs Labour Court and Another
Madras High Court · (1977) 1 LLJ 83
Industrial Disputes Act, 1947 — Section 33, 33C
High Courts01 Feb 1976Allowed
Nadiammal Vs Glory Chandrakantha
Madras High Court · (1976) ILR (Mad) 354
Limitation Act, 1963 — Section 19Partnership Act, 1932 — Section 22Registration Act, 1877 — Section 17, 17(1)
High Courts30 Jan 1976
Dharmalinga Mudaliar Vs N. Mohamed Ebrahim and Another
Madras High Court · AIR 1977 Mad 117 : (1977) 90 LW 18
Motor Vehicles Act, 1939 — Section 96(2)
High Courts30 Jan 1976
Sankaranarayanan and Another Vs The Official Receiver, Tirunelveli and Others
Madras High Court · AIR 1977 Mad 171 : (1976) ILR (Mad) 165 : (1977) 90 LW 267
High Courts30 Jan 1976
K.S.K. Zafrullakhan Vs K. Arunachalam and Others
Madras High Court · (1978) 91 LW 432 : (1976) 2 MLJ 491
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 30
High Courts30 Jan 1976Allowed
Madras State Wakf Board Vs Syed Abdul Kadar and Others
Madras High Court · (1974) ILR (Mad) 93
Civil Procedure Code, 1908 (CPC) — Section 92, 92(2)Limitation Act, 1963 — Article 65
High Courts30 Jan 1976
S. Dharmalinga Mudaliar Vs N. Mohamed Ebrahim and Another and Mallikaarjunan and Others
Madras High Court · (1977) 90 LW 18 : (1976) 2 MLJ 388
Motor Vehicles Act, 1939 — Section 96(2)(b)(ii)
High Courts29 Jan 1976
The Associated Cotton Traders Ltd. and Others Vs The Union of India (UOI)
Madras High Court · (1976) ILR (Mad) 123 : (1977) 90 LW 438 : (1977) 2 MLJ 335
High Courts29 Jan 1976
G. Ponniah Thevar Vs Nallayam Perumal Pillai and Others
Madras High Court · (1976) 89 LW 41 : (1976) 2 MLJ 260
Transfer of Property Act, 1882 — Section 76(a)
High Courts29 Jan 1976
Mettur Chemical and Industrial Corporation Vs Commissioner of Income Tax
Madras High Court · (1977) 107 ITR 352
Income Tax Act, 1961 — Section 33, 84(5), 84(7)
High Courts28 Jan 1976
V. Nataraja Iyer and Others Vs Arunachalam and Others Kumaraswami and Others Vs Guruswami Iyer and Others
Madras High Court · (1976) 89 LW 574 : (1976) 2 MLJ 326
Court Fees Act, 1870 — Section 7(v)
High Courts28 Jan 1976
V. Nataraja Iyer and Others Vs Arunachalam and Others
Madras High Court · AIR 1977 Mad 67 : (1976) 89 LW 574
High Courts27 Jan 1976
Fathima Bivi and Others Vs Sadhakatalla and Others
Madras High Court · AIR 1977 Mad 215 : (1976) ILR (Mad) 84 : (1977) 90 LW 41 : (1977) 1 MLJ 473
Specific Relief Act, 1877 — Section 41Specific Relief Act, 1963 — Section 33
High Courts27 Jan 1976
Venkatakrishna Naidu Vs The Authorised Officer for the area of North Arcot
Madras High Court · (1977) 90 LW 530 : (1977) 1 MLJ 119
High Courts25 Jan 1976
Kadar Batcha Sahib and Others Vs Tamil Nadu Wakf Board
Madras High Court · (1976) ILR (Mad) 343
Limitation Act, 1908 — Article 142, 144Limitation Act, 1963 — Article 96Public Wakfs (Extension of Limitation) Act, 1959 — Section 3
High Courts23 Jan 1976
T.S. Rajagopal Vs M.N. Saraswathy Ammal and Another
Madras High Court · (1977) 90 LW 26 : (1977) 2 MLJ 8
High Courts22 Jan 1976Dismissed
The State of Tamil Nadu Vs English Electric Company of India Ltd.
Madras High Court · (1977) 39 STC 50
High Courts21 Jan 1976
Champalal Sowear Vs A.V. Rajaloo and Others
Madras High Court · AIR 1976 Mad 308 : (1976) 89 LW 299 : (1976) 1 MLJ 347