COURT ARCHIVE

Madras High Court judgments, 1976

628 judgments · page 29 of 32

High Courts09 Feb 1976

Doraikannu Vs General Manager, Parrya Corfectionery Ltd. and Another

Madras High Court · (1976) ILR (Mad) 213 : (1977) 2 LLJ 183 : (1977) 90 LW 114

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33

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High Courts09 Feb 1976

Management of Pioneer Estate Vs A. Thangaraj and Others

Madras High Court · (1977) 1 LLJ 281 : (1976) 89 LW 373

Constitution of India, 1950 — Article 226

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High Courts09 Feb 1976

U. Abdul Jabbar and Another Vs Manonmani Pictures and Others

Madras High Court · AIR 1976 Mad 368 : (1976) 89 LW 367 : (1976) 2 MLJ 102

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High Courts09 Feb 1976

R.V. Thirunavukkarasu Mudaliar Vs S.V. Parthasarathi and others

Madras High Court · (1976) 02 MAD CK 0010

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High Courts09 Feb 1976

Bherumal Hotchand Vs P.V. Gandhi and Others

Madras High Court · (1976) 89 LW 656 : (1976) 2 MLJ 441

Presidency Towns Insolvency Act, 1909 — Section 56, 9(c)

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High Courts07 Feb 1976Allowed

V. Abdul J.R. Vs Manonmani Pictures

Madras High Court · (1976) ILR (Mad) 219

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2), Order 21 Rule 49(2), Order 21 Rule 49(3), 2(11)

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High Courts06 Feb 1976

Velur Vaithinathaswami Devasthanam Vaithiswarankoil Vs Arumugha Mudaliar and Others

Madras High Court · AIR 1977 Mad 202

Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961 — Section 2(13)

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High Courts06 Feb 1976

Sri Velur Vaithinathaswami Devasthanam, Vaithiswarankoil Vs Arumugha Mudaliar and Others

Madras High Court · (1977) 90 LW 365 : (1977) 1 MLJ 92

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High Courts06 Feb 1976

Mariarputham Nadachia Arputha Mary Vs George and Another

Madras High Court · (1976) ILR (Mad) 274 : (1976) 2 MLJ 344

Civil Procedure Code, 1908 (CPC) — Section 9

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High Courts05 Feb 1976

S. Chockalingam Poosari and Others Vs S.V. Ramswami Poosari and Others

Madras High Court · (1976) 02 MAD CK 0051

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High Courts05 Feb 1976

Manickatahammal and Others Vs Nallasami Pillai and Others

Madras High Court · AIR 1977 Mad 83 : (1976) 89 LW 419

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High Courts05 Feb 1976Allowed

Karuppanna Gounder and Another Vs Thirumalsi Gounder and Others

Madras High Court · AIR 1978 Mad 75 : (1976) 89 LW 364

Evidence Act, 1872 — Section 100, 101Transfer of Property Act, 1882 — Section 58

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High Courts05 Feb 1976

N. Karuppannan Vs Additional Registrar of Trade Union and Others

Madras High Court · (1977) 1 LLJ 132 : (1976) 89 LW 303

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2Trade Unions Act, 1926 — Section 11, 2

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High Courts05 Feb 1976Dismissed

P.S. Subramania Chettiar and Sons Vs State of Tamil Nadu

Madras High Court · (1977) 39 STC 103

Constitution of India, 1950 — Article 226, 329AIncome Tax Act, 1961 — Section 35Tamil Nadu General Sales Tax Act, 1959 — Section 12, 16, 3

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High Courts04 Feb 1976

Kistappa Naicker and Others Vs Elumalai Naicker

Madras High Court · (1976) 89 LW 471

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High Courts04 Feb 1976

Kistappa Naicker and Another Vs Elumalai Naicker

Madras High Court · AIR 1977 Mad 38

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High Courts03 Feb 1976

In Re: Gopalakrishna Naidu and Others

Madras High Court · (1977) CriLJ 50

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High Courts03 Feb 1976Dismissed

T.N.S. Murugadas Theerthapathy Vs The State of Madras and Others

Madras High Court · (1976) ILR (Mad) 207

Constitution of India, 1950 — Article 226Madras Estates Land Act, 1908 — Section 3(10), 3(2)

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High Courts03 Feb 1976

T.N.S. Murugadas Theerthapathy Vs The State of Madras by the District Collector, Tirunelveli and others

Madras High Court · (1976) ILR (Mad) 207

Constitution of India, 1950 — Article 226

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High Courts03 Feb 1976

Madiammal Vs Glory Chandrakantha

Madras High Court · (1976) 89 LW 657 : (1976) 2 MLJ 353

Stamp Act, 1899 — Section 61

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