High Courts14 Dec 1976
The Management of Industrial Chemicals Limited Vs The Presiding Officer, Labour Court and Others
Madras High Court · (1977) ILR (Mad) 247 : (1977) 90 LW 490 : (1977) 1 MLJ 389
COURT ARCHIVE
Madras High Court judgments, 1976
628 judgments · page 2 of 32
High Courts14 Dec 1976
In re. Ramakrishna Kulwantrai Steels (P) Limited and Enfield India Limited and Their Workmen and another
Madras High Court · (1976) 12 MAD CK 0034
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 23Industrial Disputes Act, 1947 — Section 10, 10A, 10A(1), 10A(2), 10A(3)
High Courts14 Dec 1976
Industrial Chemical Ltd. Vs Labour Court and Others
Madras High Court · (1977) 2 LLJ 137
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A, 25Tamil Nadu Shops and Establishments Act, 1947 — Section 2, 25F, 25G, 25H, 33
High Courts14 Dec 1976Allowed
The Management of Safire Theatre, Madras Vs The Additional Commissioner for Workmen's Compensation, Madras and Others
Madras High Court · AIR 1978 Mad 14 : (1977) ILR (Mad) 349 : (1977) 2 LLJ 312 : (1977) 90 LW 490
Constitution of India, 1950 — Article 254, 254(1)Industrial Disputes Act, 1947 — Section 10, 25J(1), 2A, 31Tamil Nadu Shops and Establishments Act, 1947 — Section 41, 41(1), 41(3)
High Courts14 Dec 1976
Commissioner of Income Tax Vs Smt. Vijayanthimala
Madras High Court · (1976) 12 MAD CK 0019
Income Tax Act, 1961 — Section 220, 220(2), 221, 221(1)
High Courts14 Dec 1976
Vellore Electric Corporation Ltd. Vs Commissioner of Income Tax
Madras High Court · (1977) 109 ITR 454
High Courts13 Dec 1976
K.P. Abdul Kareem Hajee and Another Vs Director, Enforcement Directorate
Madras High Court · (1977) 2 MLJ 47
High Courts09 Dec 1976
Ramanlal Kamdar Vs Commissioner of Income Tax
Madras High Court · (1977) 108 ITR 73
Income Tax Act, 1961 — Section 256(1)
High Courts08 Dec 1976
U. Arunachalam Vs The Special Tahsildar for Land Acquisition (Harijan Welare)
Madras High Court · (1977) 2 MLJ 508
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 12, 18, 18(2), 31, 4
High Courts08 Dec 1976
Venkataswami Reddiar Vs Thirukamu Reddiar and Others
Madras High Court · (1977) ILR (Mad) 205 : (1977) 90 LW 244 : (1977) 1 MLJ 524
High Courts08 Dec 1976
Commissioner of Income Tax Vs Commercial Laws of India Pvt. Ltd.
Madras High Court · (1977) 107 ITR 822
Finance Act, 1968 — Section 2(6)
High Courts08 Dec 1976
N.R. Uthandam Transports (P.) Ltd. Vs Commissioner of Income Tax
Madras High Court · (1983) 14 TAXMAN 460
High Courts07 Dec 1976Dismissed
Associated Transports (Madras) Private Ltd. Vs The Union of India (UOI) and Others
Madras High Court · AIR 1978 Mad 173
Constitution of India, 1950 — Article 166(3), 356(1)
High Courts07 Dec 1976
Addl. Commissioner of Income Tax Vs Madura South India Corporation (P.) Ltd.
Madras High Court · (1977) 110 ITR 322
Income Tax Act, 1961 — Section 214
High Courts06 Dec 1976
Akilandam Ammal Vs Indrani and Others
Madras High Court · (1977) ILR (Mad) 101 : (1977) 90 LW 39 : (1979) 2 MLJ 392
High Courts06 Dec 1976
Addl. Commissioner of Income Tax Vs Reliance Motor Co. Pvt. Ltd.
Madras High Court · (1983) 143 ITR 193
Income Tax Act, 1961 — Section 80G(5)
High Courts03 Dec 1976
S. Karuppa Gounder Vs State of Tamil Nadu
Madras High Court · (1977) 90 LW 684 : (1977) 2 MLJ 55
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Transfer of Property Act, 1882 — Section 53, 53(1)
High Courts03 Dec 1976
Leelavathy Vs Sundar Athmaseelan
Madras High Court · AIR 1977 Mad 409 : (1977) 90 LW 285
Divorce Act, 1869 — Section 10, 36
High Courts03 Dec 1976Dismissed
S. Nachimuthu Gounder Vs Chellammal and others
Madras High Court · (1977) LW(Cri) 53
Criminal Procedure Code, 1973 (CrPC) — Section 362, 369, 482
High Courts29 Nov 1976
METTUR INDUSTRIES LTD. Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1978) 114 ITR 439
Income Tax Act, 1961 — Section 256(1)