High Courts02 Nov 1976
K. Saraswathi (alias) K. Kalpana Vs P.S.S. Somasundaram Chettiar
Madras High Court · (1977) ILR (Mad) 291 : (1977) 90 LW 454 : (1977) 2 MLJ 68
COURT ARCHIVE
Madras High Court judgments, 1976
628 judgments · page 6 of 32
High Courts02 Nov 1976
N.P. Guruswamy Vs The Collector and Inspector of Panchayat and Another
Madras High Court · (1977) 2 MLJ 326
High Courts02 Nov 1976
Nagammal Vs The State of Tamil Nadu and Another
Madras High Court · (1978) 1 MLJ 450
Land Acquisition Act, 1894 — Section 4(1)
High Courts02 Nov 1976
S.A. Ramakrishnan Vs Commissioner of Income Tax
Madras High Court · (1978) 114 ITR 253
Income Tax Act, 1961 — Section 256(1), 3, 4
High Courts02 Nov 1976
Musasons Private Ltd. Vs Commissioner of Income Tax
Madras High Court · (1978) 111 ITR 47
Income Tax Act, 1961 — Section 147
High Courts01 Nov 1976
K. M. Sankaralinga Thevar Vs Thirumalammal and Others
Madras High Court · (1977) 1 MLJ 189
High Courts01 Nov 1976
Additional Commissioner of Income Tax Vs Gordon Woodroffe and Co. (Madras) Private Ltd.
Madras High Court · (1977) 110 ITR 880
Finance Act, 1963 — Section 2(5)
High Courts01 Nov 1976
Commissioner of Income Tax Vs Craigmore Land and Produce Co. Ltd.
Madras High Court · (1977) 110 ITR 730
Super Profits Tax Act, 1963 — Rule 1
High Courts29 Oct 1976
Nataraja Deekshidar Vs Aiyathurai Padayachi
Madras High Court · AIR 1977 Mad 255 : (1977) 90 LW 273 : (1977) 1 MLJ 297
Civil Procedure Code, 1908 (CPC) — Section 100, 100(1)
High Courts29 Oct 1976Allowed
State by Public Prosecutor Vs Sant Parkash Sahni and others
Madras High Court · (1977) LW(Cri) 26
Criminal Procedure Code, 1973 (CrPC) — Section 435, 439Customs Act, 1962 — Section 132Penal Code, 1860 (IPC) — Section 420
High Courts29 Oct 1976
Dharmalinga Thevar and Another Vs Thayumana Thevar
Madras High Court · AIR 1977 Mad 338 : (1977) 1 MLJ 269
Civil Procedure Code, 1908 (CPC) — Section 144, 145, 151, 47
High Courts28 Oct 1976
Kesava Bhagavathar Vs Vardayya Bhagavathar and Others
Madras High Court · AIR 1977 Mad 298 : (1977) ILR (Mad) 189 : (1977) 90 LW 248 : (1977) 1 MLJ 528
Evidence Act, 1872 — Section 114, 92(4)Registration Act, 1908 — Section 17(1), 49
High Courts28 Oct 1976Dismissed
Hotel Ashoka Vs The State of Tamil Nadu
Madras High Court · (1977) 40 STC 347
Industrial Disputes Act, 1947 — Section 12
High Courts28 Oct 1976
C. Siddeswaran Vs R. Shanmugham Pillai
Madras High Court · (1977) 90 LW 362 : (1977) 2 MLJ 242
High Courts27 Oct 1976
Kasi Viswanathan Chettiar and Others Vs C.M. Chinnaiah Chettiar
Madras High Court · (1977) 2 MLJ 524
High Courts27 Oct 1976
Loganayaki Vs Pullathal
Madras High Court · (1976) 10 MAD CK 0002
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Hindu Succession Act, 1956 — Section 20, 21Registration of Births and Deaths Act, 1969 — Section 10, 2(1)(d), 2(1)(e), 23
High Courts26 Oct 1976
Commissioner of Income Tax, Central Vs L.G. Ramamurthi and Others
Madras High Court · (1977) 110 ITR 453
Income Tax Act, 1961 — Section 256
High Courts25 Oct 1976
Sengalaneer Pillaiar Temple Vs Manickam Chettiar
Madras High Court · (1977) ILR (Mad) 18 : (1977) 90 LW 162 : (1977) 1 MLJ 425
High Courts25 Oct 1976
Roshan N.M.A. Karim Oomar and Co. and Others Vs Kaka Mohamed Ghouse Sahib and Co.
Madras High Court · AIR 1977 Mad 175 : (1977) ILR (Mad) 240 : (1977) 90 LW 237 : (1977) 1 MLJ 503
High Courts25 Oct 1976
Madras Steelware Industry, Madras Vs Joint Chief Controller of Imports and Exports, Madras and Others
Madras High Court · AIR 1977 Mad 377 : (1976) 89 LW 408
Constitution of India, 1950 — Article 226