The State Wakf Board, Madras Vs Ibrahim Sahib and Others
Madras High Court · (1977) 90 LW 351 : (1977) 1 MLJ 324
COURT ARCHIVE
628 judgments · page 8 of 32
Madras High Court · (1977) 90 LW 351 : (1977) 1 MLJ 324
Madras High Court · AIR 1977 Mad 411 : (1977) ILR (Mad) 365 : (1977) 90 LW 191 : (1977) 1 MLJ 494
Madras High Court · AIR 1977 Mad 302 : (1976) 1 MLJ 170
Madras High Court · (1978) 111 ITR 414
Madras High Court · (1978) 111 ITR 414
Madras High Court · (1977) 90 LW 654 : (1977) 2 MLJ 331
Madras High Court · AIR 1977 Mad 259 : (1977) ILR (Mad) 432 : (1977) 90 LW 77 : (1977) 1 MLJ 342
Madras High Court · (1977) 108 ITR 309
Madras High Court · (1976) 10 MAD CK 0001
Madras High Court · AIR 1977 Mad 304 : (1977) ILR (Mad) 288 : (1977) 90 LW 262
Madras High Court · (1977) 90 LW 557 : (1977) 2 MLJ 215
Madras High Court · (1978) 111 ITR 711
Madras High Court · (1978) 111 ITR 711
Madras High Court · (1977) 109 ITR 508
Madras High Court · (1977) 109 ITR 637
Madras High Court · (1979) 4 ELT 20
Madras High Court · (1976) 10 MAD CK 0041