High Courts05 Oct 1976Allowed
Seethai Mills Ltd. Vs N.V. Perumalaswamy
Madras High Court · AIR 1978 Mad 177 : (1977) 90 LW 624
COURT ARCHIVE
Madras High Court judgments, 1976
628 judgments · page 9 of 32
High Courts05 Oct 1976Allowed
Dr. Miss. M. Koshi and another Vs Vincent
Madras High Court · (1978) LW(Cri) 144
Penal Code, 1860 (IPC) — Section 504, 506
High Courts05 Oct 1976Allowed
K.V. Shanmugam Vs State (Inspector of Police, Palladam)
Madras High Court · (1978) LW(Cri) 130
Criminal Procedure Code, 1973 (CrPC) — Section 107, 112
High Courts04 Oct 1976
Nachimuthu Chettiar and Another Vs Moorthammal
Madras High Court · (1977) ILR (Mad) 272 : (1977) 90 LW 252 : (1977) 2 MLJ 40
High Courts04 Oct 1976
E. Retnamma Pillai Thankachi Vs P. Kamalam Mudaliar and Others
Madras High Court · (1978) 91 LW 295 : (1978) 1 MLJ 186
Limitation Act, 1963 — Section 20
High Courts24 Sept 1976Allowed
S.S. Lakshmana Pillai Vs Registrar of Companies and Another
Madras High Court · (1977) 47 CompCas 652
Companies Act, 1956 — Section 253, 254
High Courts23 Sept 1976Dismissed
The State of Tamil Nadu Vs V. Rajagopalan
Madras High Court · (1978) 41 STC 373
Tamil Nadu General Sales Tax Act, 1959 — Item 4 Schedule 3
High Courts22 Sept 1976
M.N. Sivakumar and Others Vs The Regional Transport Authority and Others
Madras High Court · (1977) ILR (Mad) 215
Constitution of India, 1950 — Article 19(6)Motor Vehicles Act, 1988 — Section 45, 47, 47(1), 58(2), 68Tamil Nadu Motor Vehicles Rules, 1989 — Rule 155A, 155A(2), 155A(3), 155A(3)(D)
High Courts22 Sept 1976
Commissioner of Income Tax Vs V.R. Rajaratnam
Madras High Court · (1979) 119 ITR 89
Income Tax Act, 1961 — Section 15
High Courts22 Sept 1976
Commissioner of Gift Tax Vs N. Palaniappa Mudaliar and Another
Madras High Court · (1978) 113 ITR 440
Gift Tax Act, 1958 — Section 2, 5(1)
High Courts22 Sept 1976
Commissioner Of Gift-Tax, Madras-II Vs N. Palaniappa Mudaliar And Another
Madras High Court · (1978) 113 ITR 440
High Courts21 Sept 1976
Veerayya Pillai Vs K. Ramanatha Iyer
Madras High Court · AIR 1977 Mad 263 : (1977) ILR (Mad) 90 : (1977) 90 LW 212 : (1977) 1 MLJ 513
Guardians and Wards Act, 1890 — Section 29, 30Limitation Act, 1963 — Article 144, 91
High Courts21 Sept 1976
The Enforcement Officer, Enforcement Directorate, Madras Vs S.O. Arjunan Chettiar and Others
Madras High Court · AIR 1977 Mad 279 : (1977) ILR (Mad) 227 : (1977) 90 LW 232 : (1977) 1 MLJ 497
Foreign Exchange Regulation Act, 1973 — Section 40, 46
High Courts21 Sept 1976
Madasami Nadar Vs Virudhunagar Municipality
Madras High Court · AIR 1977 Mad 147 : (1977) ILR (Mad) 261 : (1977) 90 LW 72 : (1977) 1 MLJ 257
Contract Act, 1872 — Section 70
High Courts21 Sept 1976
Commissioner of Income Tax Vs S. Ramaswamy Iyer
Madras High Court · (1977) 110 ITR 364
Income Tax Act, 1961 — Section 11(1)
High Courts21 Sept 1976
Additional Commissioner of Gift-tax Vs A.A. Annamalai Nadar
Madras High Court · (1978) 113 ITR 574
Gift Tax Act, 1958 — Section 2, 26(1)Partnership Act, 1932 — Section 30(2)
High Courts20 Sept 1976
The Assistant Collector of Customs Vs Misrimal and Another
Madras High Court · (1977) CriLJ 1551 : (1977) ILR (Mad) 141
High Courts20 Sept 1976
Commissioner of Income Tax Vs T. Kuppuswamy Pillai and Co.
Madras High Court · (1977) 106 ITR 954
Income Tax Act, 1922 — Section 12B(2)Income Tax Act, 1961 — Section 55(1)
High Courts20 Sept 1976
K. Sankaranarayana Iyer and Sons and Another Vs Commissioner of Income Tax
Madras High Court · (1977) 110 ITR 571
Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 256(1)
High Courts19 Sept 1976
The State of Tamil Nadu Vs Saraswathy Kurwath Damodaran legal heir of Kurwath Damodaran Propretrix Cochin Fish Canning Company
Madras High Court · (1978) 1 MLJ 43
Tamil Nadu General Sales Tax Act, 1959 — Section 38