High Courts12 Jan 1932
Devidan Sowcar and Another Vs Janaki Ammal and Others
Madras High Court · AIR 1932 Mad 428 : (1932) 35 LW 625 : (1932) 62 MLJ 632
Criminal Procedure Code, 1898 (CrPC) — Section 523
COURT ARCHIVE
Madras High Court judgments, 1932
347 judgments · page 18 of 18
High Courts11 Jan 1932
V.N. Krishna Aiyar Vs V.N. Subbarama Aiyar and Another
Madras High Court · AIR 1932 Mad 462 : (1932) ILR (Mad) 689 : (1932) 35 LW 565 : (1932) 62 MLJ 550
High Courts06 Jan 1932
The Commissioner of Income Tax Vs Messrs. Best and Co., Ltd.
Madras High Court · AIR 1932 Mad 434 : (1932) ILR (Mad) 832 : (1932) 63 MLJ 15
Income Tax Act, 1961 — Section 26(2)
High Courts06 Jan 1932
The Commissioner of Income Tax Vs V.S.K.S. Somasundaram Chettiar
Madras High Court · AIR 1932 Mad 435 : (1932) ILR (Mad) 885 : (1932) 36 LW 26 : (1932) 63 MLJ 22
High Courts05 Jan 1932
Commissioner of Income Tax Vs Messrs K. Siddha Gouder and Sons
Madras High Court · AIR 1932 Mad 375 : (1932) ILR (Mad) 818 : 137 Ind. Cas. 689 : (1932) 35 LW 806
High Courts05 Jan 1932
M.V.K. Venkataraman and Others Vs S. Sivagurunatha Chettiar and Others
Madras High Court · AIR 1933 Mad 639
High Courts05 Jan 1932
The Commissioner of Income Tax Vs K. Siddha Goudar and Sons
Madras High Court · (1932) 62 MLJ 638
Income Tax Act, 1961 — Section 10(2)(3)