High Courts15 Feb 1932
Javvaji Venkataratnamma Vs Javvaji Seetaratnam
Madras High Court · AIR 1932 Mad 408 : (1932) 35 LW 611
COURT ARCHIVE
Madras High Court judgments, 1932
347 judgments · page 16 of 18
High Courts12 Feb 1932
In Re: Rathinam Pillai
Madras High Court · 137 Ind. Cas. 333 : (1932) 35 LW 451
High Courts12 Feb 1932
Puthanpurayil Nittookandi Kappalli Krishna Kurup and Another Vs Kottikollon Mammad and Others
Madras High Court · AIR 1932 Mad 466 : 137 Ind. Cas. 651 : (1932) 35 LW 631
High Courts12 Feb 1932
Rathinam Pillai Vs Emperor
Madras High Court · AIR 1932 Mad 427
Penal Code, 1860 (IPC) — Section 182
High Courts12 Feb 1932
In Re: Athi Ambalagaran and Others
Madras High Court · (1932) ILR (Mad) 536 : 137 Ind. Cas. 761 : (1932) 35 LW 803 : (1932) 62 MLJ 717
Criminal Procedure Code, 1898 (CrPC) — Section 236
High Courts12 Feb 1932
In Re: Supputhayammal and Others
Madras High Court · AIR 1932 Mad 453 : (1932) ILR (Mad) 664 : (1932) 35 LW 621 : (1932) 62 MLJ 624
Court Fees Act, 1870 — Section 12(2)
High Courts12 Feb 1932
Krishna Kurup and Another Vs Mammad and Others
Madras High Court · (1932) 63 MLJ 672
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts11 Feb 1932
In Re: Syamo Maha Patro and Another
Madras High Court · (1932) ILR (Mad) 903 : 137 Ind. Cas. 9 : (1932) 35 LW 705 : (1932) 62 MLJ 742
Criminal Procedure Code, 1898 (CrPC) — Section 162, 162(1)
High Courts08 Feb 1932
Poornananthachi Vs T.S. Gopalaswami Odayar and Others
Madras High Court · (1932) ILR (Mad) 835 : (1932) 35 LW 679 : (1932) 62 MLJ 665
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 7
High Courts04 Feb 1932
S.K.M. Sivasubramania Nadar Vs S.S.K. Subramania Nadar and Another
Madras High Court · AIR 1932 Mad 409 : (1932) 35 LW 393
Court Fees Act, 1870 — Section 7(11)(cc)
High Courts04 Feb 1932
Nannier and Another Vs Dasalier
Madras High Court · AIR 1932 Mad 505 : (1932) ILR (Mad) 795 : (1932) 35 LW 760 : (1932) 62 MLJ 738
Criminal Procedure Code, 1898 (CrPC) — Section 259Penal Code, 1860 (IPC) — Section 323
High Courts03 Feb 1932
Chintakayala Thammayya Naidu Vs Chintakayala Venkataramanamma and Another
Madras High Court · (1932) ILR (Mad) 641 : (1932) 35 LW 618 : (1932) 62 MLJ 541
Land Acquisition Act, 1894 — Section 18
High Courts02 Feb 1932
Gura Sahu Vs Tangi Krishnamma and Others
Madras High Court · AIR 1932 Mad 687 : (1932) 36 LW 432
High Courts01 Feb 1932
Board of Commissioners for the Hindu Religious Endowments and Others Vs Sreemathi Rukmini alias Kunhikavu alias Kuthiravattath Kongasseri Puthukulangara Amma Neethiyar and Another
Madras High Court · AIR 1932 Mad 470 : (1932) ILR (Mad) 636 : 137 Ind. Cas. 758 : (1932) 35 LW 588 : (1932) 62 MLJ 594
Madras Hindu Religious Endowments Act, 1926 — Section 7
High Courts29 Jan 1932
(Nekkanti) Seeramma Vs (Nekkanti) Seshamma
Madras High Court · AIR 1933 Mad 217 : 145 Ind. Cas. 766
High Courts29 Jan 1932
Kumarasami Mudaliar Vs Narayansami and Others
Madras High Court · AIR 1932 Mad 762 : (1932) 36 LW 186
High Courts29 Jan 1932
Karuppayee Ammal by agent S.N. Sankaralinga Swami Naicker Vs Kattari Nagayya Kamarajendra Ramaswami Pandiya Nayakkar Avl. and Another
Madras High Court · AIR 1932 Mad 440 : (1932) ILR (Mad) 856 : 137 Ind. Cas. 645 : (1932) 35 LW 638 : (1932) 62 MLJ 698
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 15
High Courts28 Jan 1932
A.S. Radhakrishna Ayyar Vs Emperor
Madras High Court · AIR 1932 Mad 511 : (1932) 35 LW 753
Penal Code, 1860 (IPC) — Section 171G, 500
High Courts28 Jan 1932
Kuppuswami Mudali and Others Vs Emperor
Madras High Court · AIR 1932 Mad 501 : (1932) 36 LW 407
Penal Code, 1860 (IPC) — Section 143, 147
High Courts28 Jan 1932
In Re: A.S. Radhakrishna Aiyar
Madras High Court · (1932) ILR (Mad) 791 : (1932) 63 MLJ 380
Penal Code, 1860 (IPC) — Section 171G, 500