High Courts15 Mar 1932
The Public Prosecutor and Lakshmamma and Another Vs Mitta Venkatamma and Another
Madras High Court · (1933) ILR (Mad) 63 : (1932) 36 LW 798 : (1933) 64 MLJ 153
Penal Code, 1860 (IPC) — Section 201, 302
COURT ARCHIVE
Madras High Court judgments, 1932
347 judgments · page 14 of 18
High Courts11 Mar 1932
N. Kandaswami Pillai Vs T.J. Arunachalam Pillai
Madras High Court · AIR 1932 Mad 656 : (1932) 35 LW 846
Court Fees Act, 1870 — Section 7(4)(f)
High Courts10 Mar 1932
Ahmad Hussain Sahib Vs The President, Union Panchayat
Madras High Court · 138 Ind. Cas. 370
High Courts10 Mar 1932
The Rajah of Vizianagram Vs The Government of Kerala
Madras High Court · (1932) 36 LW 191 : (1932) 63 MLJ 73
Madras Estates Land Act, 1908 — Section 193
High Courts10 Mar 1932
Rajah of Vizianagaram Vs Government of Kerala
Madras High Court · AIR 1932 Mad 667
Madras Estates Land Act, 1908 — Section 193
High Courts10 Mar 1932
Ahmed Hussain Vs President, Union Panchayat
Madras High Court · AIR 1932 Mad 660
High Courts09 Mar 1932
C.R. Venkatarama Ayyar Vs B.S. Krishnaswami Chettiar and Others
Madras High Court · AIR 1933 Mad 133 : (1932) 35 LW 755
High Courts09 Mar 1932
Srila Sri Subramaniya Desika Gnana Sambanda Pandara Sannadhi Vs R. Ananthakrishnaswami Naidu
Madras High Court · AIR 1932 Mad 688 : (1932) 36 LW 378
High Courts09 Mar 1932
The Universal Mutual Aid and Poor Houses Association, Ltd. Vs A.D. Thoppa Naidu and Others
Madras High Court · AIR 1933 Mad 16 : (1933) ILR (Mad) 26 : (1932) 36 LW 610 : (1932) 63 MLJ 554
Penal Code, 1860 (IPC) — Section 294A
High Courts09 Mar 1932
Marina Narasanna and Others
Madras High Court · (1933) ILR (Mad) 1041 : (1932) 36 LW 402 : (1932) 63 MLJ 142
Criminal Procedure Code, 1898 (CrPC) — Section 386
High Courts09 Mar 1932
Obla Subbier and Others Vs Ramaswami Konar
Madras High Court · AIR 1932 Mad 541 : (1932) 36 LW 388
High Courts08 Mar 1932Dismissed
Chivukula Venkatasubbamma Vs Gollapudi Ramanadhayya and Twelve Ors.
Madras High Court · (1932) 03 MAD CK 0046
High Courts08 Mar 1932
Karol Pulikkottukandi Govindan Nair (deceased) and Others Vs Kiliyanamkandi Vatakke Kaithott Thattakandiyil Madhavi
Madras High Court · AIR 1932 Mad 491 : (1932) 35 LW 798 : (1932) 62 MLJ 712
Court Fees Act, 1870 — Section 7
High Courts08 Mar 1932
R.M.M.S.T. Vyravan Chettiar Vs The Official Assignee of Madras
Madras High Court · AIR 1933 Mad 39 : (1932) ILR (Mad) 949 : (1932) 36 LW 490 : (1932) 63 MLJ 615
Contract Act, 1872 — Section 141
High Courts08 Mar 1932
Pillutla Venkatasubbamma and Another Vs Gollapudi Ramanadhayya and Others
Madras High Court · AIR 1932 Mad 722 : (1932) 36 LW 604 : (1932) 63 MLJ 845
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(4)
High Courts07 Mar 1932
(Gunturu) Pullayya and Another Vs Official Receiver of Kistna and Others
Madras High Court · AIR 1933 Mad 271
High Courts07 Mar 1932
Kumaraswami Mudali, minor, by next friend Ganapathi Mudali Vs Muniratna Mudali and The Board of Revenue and Another
Madras High Court · AIR 1932 Mad 529 : (1932) ILR (Mad) 942 : (1932) 36 LW 122 : (1932) 63 MLJ 282
Madras Hereditary Village Offices Act, 1895 — Section 23
High Courts03 Mar 1932
Govinda Nattar and Another Vs Murugesa Mudaliar
Madras High Court · AIR 1932 Mad 557 : (1932) 36 LW 476
High Courts03 Mar 1932
Ammathayarammal Vs The Official Assignee
Madras High Court · AIR 1933 Mad 137 : (1933) ILR (Mad) 7 : (1933) 37 LW 233 : (1933) 64 MLJ 208
Evidence Act, 1872 — Section 154