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Madras High Court judgments, 1932

347 judgments · page 13 of 18

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High Courts29 Mar 1932

Palaniappan Chettiar and Others Vs Settichi and Others

Madras High Court · AIR 1933 Mad 108 : (1932) 36 LW 828 : (1932) 63 MLJ 822

Court Fees Act, 1870 — Article 17
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High Courts29 Mar 1932

Dhanabaggiammal Vs Mari Ammal and Others

Madras High Court · AIR 1932 Mad 671 : (1932) 36 LW 483

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High Courts24 Mar 1932

Shanmuga Mudali Vs Arunagiri Mudali and Others

Madras High Court · AIR 1932 Mad 658 : 140 Ind. Cas. 443 : (1932) 36 LW 669

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High Courts24 Mar 1932

Mara Ramanarasu Vs Matta Venkata Reddi (died) and Others represented by their mother and guardian Matta Ademma

Madras High Court · AIR 1933 Mad 23 : (1933) ILR (Mad) 198 : (1932) 36 LW 558 : (1932) 63 MLJ 598

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
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High Courts24 Mar 1932

Tadikonda Bhadramma Vs Tadikonda Parvateesam Ayyavaru (insolvent) and Others

Madras High Court · AIR 1932 Mad 731 : (1932) 36 LW 655 : (1932) 63 MLJ 414

Provincial Insolvency Act, 1920 — Section 43, 53
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High Courts23 Mar 1932

Balgis Beevi Ammal Vs Hathija Beevi Ammal

Madras High Court · AIR 1933 Mad 353 : 147 Ind. Cas. 300

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High Courts23 Mar 1932

T.V.K. Kamaraja Pandiya Naicker Avergal Vs Muthirulappa Pillai and Others

Madras High Court · AIR 1932 Mad 528 : 140 Ind. Cas. 77

Madras Estates Land Act, 1908 — Section 112
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High Courts23 Mar 1932

Shanmugasundara Mudaliar and Others Vs S. Ratnavelu Mudaliar

Madras High Court · AIR 1933 Mad 33 : (1932) ILR (Mad) 1025 : (1932) 36 LW 504 : (1932) 63 MLJ 383

Civil Procedure Code, 1908 (CPC) — Section 144
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High Courts22 Mar 1932

P.C. Muthu Chettiar Vs Muthuswami Aiyangar

Madras High Court · (1932) ILR (Mad) 758 : (1932) 36 LW 44 : (1932) 63 MLJ 111

Limitation Act, 1908 — Section 19
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High Courts22 Mar 1932

P.C. Muthu Chettiyar Vs Muthuswami Ayyangar

Madras High Court · AIR 1932 Mad 516

Limitation Act, 1963 — Section 19
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High Courts21 Mar 1932

Chinnaswami Padayachi Vs Darmalinga Padayachi

Madras High Court · AIR 1932 Mad 566 : (1933) ILR (Mad) 115 : (1932) 36 LW 253 : (1932) 63 MLJ 394

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
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High Courts21 Mar 1932

Paluri Venkatasiva Rao Vs Bodapati Venkatanarasimha Satyanarayanamurthy and Others

Madras High Court · AIR 1932 Mad 605 : (1933) ILR (Mad) 212 : (1932) 36 LW 225 : (1932) 63 MLJ 764

Court Fees Act, 1870 — Section 7(iv)(c)
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High Courts18 Mar 1932

Suram Sriramulu Vs (Thotapalli) Viraragadu and Others

Madras High Court · AIR 1932 Mad 563 : (1932) 36 LW 379

Criminal Procedure Code, 1898 (CrPC) — Section 247Penal Code, 1860 (IPC) — Section 426
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High Courts18 Mar 1932

Srinivasa Ayyangar Vs Pichumani Ayyangar

Madras High Court · AIR 1933 Mad 164

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High Courts17 Mar 1932

Trivikrama Konuraya Vs Sankaranarayana Vazhunnavar and Others

Madras High Court · (1933) ILR (Mad) 92 : 140 Ind. Cas. 83 : (1932) 36 LW 543 : (1932) 63 MLJ 743

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High Courts17 Mar 1932

Narla Ramakrishnayya Vs Myneni Venkataranga Rao and Another

Madras High Court · (1933) ILR (Mad) 134 : (1932) 36 LW 569 : (1932) 63 MLJ 577

Madras Hereditary Village Offices Act, 1895 — Section 6(1)
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High Courts17 Mar 1932

Thiagaraja Mudaliar, minor, by next friend Janaki Ammal and Another Vs Vedathanni

Madras High Court · AIR 1933 Mad 48 : (1932) 36 LW 817 : (1932) 63 MLJ 707

Evidence Act, 1872 — Section 92
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High Courts16 Mar 1932

Marukkolandayammal Vs The Secretary of State for India in Council and Another

Madras High Court · AIR 1932 Mad 664 : (1932) ILR (Mad) 876 : (1932) 36 LW 204 : (1932) 63 MLJ 249

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High Courts16 Mar 1932

Lakshmana Dorai and Others Vs Arunagiri Chetty

Madras High Court · AIR 1932 Mad 495

Criminal Procedure Code, 1898 (CrPC) — Section 517
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High Courts15 Mar 1932

P.P.V.P.L. Chockalingam Chettiar (deaceased) and Another Vs K.P.S.A.R. Palaniappa Chettiar

Madras High Court · (1932) ILR (Mad) 960 : (1932) 36 LW 479 : (1932) 63 MLJ 689

Civil Procedure Code, 1908 (CPC) — Section 24(1)(a)
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