High Courts11 May 1932
THE COMMISSIONER OF Income Tax, MADRAS Vs V. T. S. SEVUGA PANDIA THEVAR.
Madras High Court · (1933) ILR (Mad) 251 : (1933) 1 ITR 78
COURT ARCHIVE
Madras High Court judgments, 1932
347 judgments · page 11 of 18
High Courts11 May 1932
The Commissioner of Income Tax Vs V.T.S. Sevuga Pandia Thevar
Madras High Court · AIR 1932 Mad 757 : 140 Ind. Cas. 450 : (1932) 36 LW 719 : (1932) 63 MLJ 634
Madras Estates Land Act, 1908 — Section 3(11)(b)
High Courts11 May 1932
Nagalingam Pillai Vs Sivachidambara Sabapathy Deekshitar
Madras High Court · AIR 1933 Mad 85 : 140 Ind. Cas. 500 : (1932) 36 LW 716 : (1932) 63 MLJ 725
High Courts11 May 1932
Vedathanni Vs The Commissioner of Income Tax
Madras High Court · (1932) 63 MLJ 542
High Courts10 May 1932
A.M.P.R. Muthuraman Chetty by agent Subramania Aiyar and Others Vs Sivasubramania Chetty and Others
Madras High Court · AIR 1932 Mad 737 : (1932) 36 LW 424 : (1932) 63 MLJ 316
Court Fees Act, 1870 — Section 17
High Courts06 May 1932
S. Alwar Chetty Vs The Madras Electric Supply Corporation, Ltd.
Madras High Court · AIR 1932 Mad 779 : (1933) ILR (Mad) 289 : (1932) 36 LW 833 : (1932) 63 MLJ 868
High Courts05 May 1932
Subbiah Chetty and Others Vs Visalakshi Achi
Madras High Court · AIR 1932 Mad 285 : (1932) 36 LW 514 : (1932) 63 MLJ 232
Limitation Act, 1963 — Section 10
High Courts03 May 1932
T.S. Subbaraya Devai Vs R. Sundaresa Devai
Madras High Court · AIR 1933 Mad 5 : 140 Ind. Cas. 226 : (1932) 36 LW 586
High Courts29 Apr 1932
M. Kunju Nair Vs Narayanan Nair
Madras High Court · AIR 1933 Mad 252 : 140 Ind. Cas. 838 : (1933) 37 LW 93 : (1933) 65 MLJ 29
Contract Act, 1872 — Section 74
High Courts29 Apr 1932
Maharajah of Pittapuram Vs Ravu Venkata Mahipati Gangadhararamarao and Others
Madras High Court · AIR 1933 Mad 462
High Courts28 Apr 1932
Kanji and Moolji Brothers Vs T. Shanmugam Pillai
Madras High Court · AIR 1932 Mad 734 : (1933) ILR (Mad) 169 : (1932) 36 LW 626 : (1932) 63 MLJ 587
Transfer of Property Act, 1882 — Section 53A
High Courts27 Apr 1932
Mattapalli Venkataratnam and Others Vs Tota Varahaliah and Another
Madras High Court · AIR 1932 Mad 768 : (1933) 37 LW 214 : (1932) 63 MLJ 310
Transfer of Property Act, 1882 — Section 58
High Courts27 Apr 1932
Pitchai Vs Muna Muna Chena Muhammad Atham Sammatti and Others
Madras High Court · (1933) ILR (Mad) 149 : (1932) 36 LW 461 : (1932) 63 MLJ 594
Criminal Procedure Code, 1898 (CrPC) — Section 144, 435(1)
High Courts26 Apr 1932
B. Chenchuram Naidu Vs Muhammad Bahavuddin Sahib
Madras High Court · AIR 1933 Mad 3 : (1933) ILR (Mad) 168 : (1932) 36 LW 465 : (1932) 63 MLJ 446
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts25 Apr 1932
Jeevakore Bhai Vs Krishnadoss Paramanandadoss and Another
Madras High Court · AIR 1932 Mad 680 : 139 Ind. Cas. 188 : (1932) 36 LW 396 : (1932) 63 MLJ 242
High Courts25 Apr 1932
In Re: Kallam Narayana
Madras High Court · (1933) ILR (Mad) 231 : (1933) 37 LW 220 : (1933) 64 MLJ 88
Evidence Act, 1872 — Section 27
High Courts20 Apr 1932
Pogaru Ramamurti Vs Sri Rajah Mirja Sri Pushavati Alaka Narayana Gajapatiraju Maharaju Manya Sultan Bahadur
Madras High Court · (1933) ILR (Mad) 366 : (1932) 36 LW 847 : (1933) 64 MLJ 361
High Courts19 Apr 1932
(Gedalu) Narayana Vs Emperor
Madras High Court · AIR 1932 Mad 561 : (1932) 36 LW 237
Penal Code, 1860 (IPC) — Section 114, 494
High Courts18 Apr 1932
(Peria) Kalathi Mudali Vs Venkatesa Mudali and Others
Madras High Court · AIR 1933 Mad 277