High Courts26 Jul 1932

In Re: Chilukuri Ramayya

Madras High Court · (1933) ILR (Mad) 157 : 140 Ind. Cas. 323 : (1932) 36 LW 636 : (1932) 63 MLJ 670

Criminal Procedure Code, 1898 (CrPC) — Section 195B, 476