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Madras High Court judgments, 1932

347 judgments · page 8 of 18

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High Courts30 Aug 1932

In Re: Mazumdar Sobhanadri Rao Pantulu Garu and Others

Madras High Court · AIR 1933 Mad 42 : (1933) ILR (Mad) 314 : 140 Ind. Cas. 462 : (1932) 36 LW 701 : (1932) 63 MLJ 759

Court Fees Act, 1870 — Section 7(xi)(cc)
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High Courts29 Aug 1932

Chinniah Rowther and Another Vs A.B. Muthuraman Chettiar

Madras High Court · AIR 1934 Mad 250

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High Courts26 Aug 1932

K.V. Srinivasathathachar Vs Naravalur Srinivasathathachar

Madras High Court · AIR 1933 Mad 259 : (1933) ILR (Mad) 443 : (1932) 36 LW 914 : (1933) 64 MLJ 63

Civil Procedure Code, 1908 (CPC) — Section 54
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High Courts26 Aug 1932

Erranki Venkatasubba Rao Vs Emperor

Madras High Court · AIR 1933 Mad 270

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High Courts24 Aug 1932

Sree Mahant Prayag Dossjee Varu Vs Raja Venkata Perumal

Madras High Court · AIR 1933 Mad 410

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High Courts24 Aug 1932

Uppu Satyanarayana Vs H.B. Yorke

Madras High Court · AIR 1933 Mad 148 : 140 Ind. Cas. 524 : (1933) 37 LW 264

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High Courts23 Aug 1932

Allam Narasimhulu and Others Vs Gutta Bhadrayya and Others

Madras High Court · 140 Ind. Cas. 311 : (1932) 36 LW 688

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High Courts23 Aug 1932

(Allam) Narasimhulu and Others Vs (Gutta) Bhadrayya and Others

Madras High Court · AIR 1933 Mad 10

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High Courts23 Aug 1932

Ramanuja Krishna Aiyangar and Another Vs Ramanuja Alwarappa Aiyangar

Madras High Court · AIR 1933 Mad 70 : 140 Ind. Cas. 197 : (1932) 36 LW 633 : (1932) 63 MLJ 703

Civil Procedure Code, 1908 (CPC) — Section 92
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High Courts22 Aug 1932

Muthusami Pillai Vs Government Tahsildar of Ramnad

Madras High Court · AIR 1933 Mad 434

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High Courts22 Aug 1932

Nallakaruppan Ambalam and Another Vs Vellamarunthan Ambalam and Others

Madras High Court · AIR 1933 Mad 374 : (1933) 37 LW 466

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High Courts22 Aug 1932

Muhammad Abu Bakkar Maracair (deceased), Azimuddin, legal representative and Others Vs Ramakrishna Chettiar

Madras High Court · (1933) 37 LW 469 : (1933) 64 MLJ 401

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High Courts22 Aug 1932

Venkatachalam Pillai Vs Sethuram Rao alias Lakshmikantha Sastriar and Another

Madras High Court · AIR 1933 Mad 322 : (1933) ILR (Mad) 433 : (1933) 37 LW 340 : (1933) 64 MLJ 354

Transfer of Property Act, 1882 — Section 14
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High Courts19 Aug 1932

Chitti Babu Mudaliar Vs A. Venkatasubbu Mudaliar and Another

Madras High Court · AIR 1933 Mad 264

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High Courts19 Aug 1932

P. Rama Naidu (deaceased) and Others Vs Rangayya Naidu and Others

Madras High Court · AIR 1933 Mad 114 : (1933) ILR (Mad) 346 : (1932) 36 LW 922 : (1932) 63 MLJ 899

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
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High Courts18 Aug 1932

Bukkapatnam Tirumala Narasimha Charyulu Vs Sree Rajah Sabhnadri Appa Rao Bahadur Zamindar Garu

Madras High Court · 140 Ind. Cas. 270

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High Courts18 Aug 1932

Koraga Gowda and Another Vs Somappa Gowda and Others

Madras High Court · AIR 1933 Mad 93 : 140 Ind. Cas. 585 : (1932) 36 LW 795

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High Courts18 Aug 1932

S. Srinivasa Ayyar and Another Vs Lakshmi Ammal

Madras High Court · 140 Ind. Cas. 408

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High Courts18 Aug 1932

(Bukkapatnam) Triumala Narasimhacharyulu Vs (Sree Rajah) Sabhnadri Appa Rao Bahadur Zamindar Garu

Madras High Court · AIR 1933 Mad 197

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High Courts18 Aug 1932

Board of Commissioners for Hindu Religious Endowments Vs Medarametla Kotayya and Others

Madras High Court · AIR 1933 Mad 57 : 140 Ind. Cas. 769 : (1932) 36 LW 883 : (1932) 63 MLJ 780

Civil Procedure Code, 1908 (CPC) — Section 92
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