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Madras High Court judgments, 1932

347 judgments · page 7 of 18

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High Courts08 Sept 1932

The Secretary of State for India in Council Vs N.M.R. Ayyasami Chettiar

Madras High Court · (1933) 37 LW 74 : (1933) 65 MLJ 252

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High Courts08 Sept 1932

E. Chathukutty Vs E. Raman and Others

Madras High Court · AIR 1933 Mad 674 : 147 Ind. Cas. 586

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High Courts07 Sept 1932

Karingali Thendambalath Karnavan and Others Vs Karlingali Thendambalath Govindan Nambi and Others

Madras High Court · AIR 1933 Mad 265 : (1933) 37 LW 354

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High Courts07 Sept 1932

Dumpala Venkanna Vs Vutla Subbayya and Another

Madras High Court · AIR 1933 Mad 300 : (1933) 37 LW 117 : (1933) 64 MLJ 241

Negotiable Instruments Act, 1881 (NI) — Section 60
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High Courts07 Sept 1932

Dwarampudi Basivireddi by mother and guardian Manikyam Vs Gadi Kamaraju and Others

Madras High Court · AIR 1933 Mad 241 : (1933) ILR (Mad) 560 : (1933) 37 LW 151 : (1933) 64 MLJ 86

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High Courts07 Sept 1932

S.R.M.M. Seetharaman Chettiar Vs A.R.M.N. Chidambaram Chettiar and Others

Madras High Court · AIR 1933 Mad 166 : (1933) ILR (Mad) 447 : (1932) 36 LW 844 : (1932) 63 MLJ 941

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 55
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High Courts07 Sept 1932

The Secretary of State for India in Council Vs A.R. Lakhanna

Madras High Court · AIR 1933 Mad 430 : (1933) 37 LW 806 : (1933) 64 MLJ 24

Court Fees Act, 1870 — Article 17B, 7(ivA)
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High Courts06 Sept 1932

Perumal Konan and Others Vs Tirumalai Machi Reddiar and Others

Madras High Court · AIR 1933 Mad 245 : 140 Ind. Cas. 900 : (1933) 37 LW 143

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High Courts05 Sept 1932

M.V. Sundaresa Aiyar for himself and as Official Receiver of the estate of Pakala Venkata Rao Vs Pakala Subba Rao and Others

Madras High Court · AIR 1933 Mad 258 : (1933) 37 LW 48 : (1933) 65 MLJ 193

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High Courts02 Sept 1932

Thadapalli Pedda Subba Rao Vs Lavu Ankamma and Another

Madras High Court · AIR 1933 Mad 110 : 140 Ind. Cas. 591 : (1932) 36 LW 750 : (1932) 63 MLJ 788

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
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High Courts02 Sept 1932

Public Prosecutor Vs Nellore Audinarayana Reddi

Madras High Court · AIR 1933 Mad 278

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High Courts02 Sept 1932

In Re: Bogi Reddi Ankamma and Others

Madras High Court · AIR 1933 Mad 247 : (1933) 38 LW 668 : (1933) 65 MLJ 6

Penal Code, 1860 (IPC) — Section 201, 302
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High Courts01 Sept 1932

Rami Reddi Chinna Vobula Reddi Vs Kethepalli Gurumurthi and Another

Madras High Court · AIR 1933 Mad 219 : (1933) 37 LW 127

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High Courts01 Sept 1932

K. Ramaswami Naicker and Another Vs Secy. of State

Madras High Court · AIR 1933 Mad 105 : 140 Ind. Cas. 458 : (1932) 36 LW 624

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High Courts31 Aug 1932

THE COMMISSIONER OF Income Tax, MADRAS Vs T. NAMBERUMAL CHETTY and SONS.

Madras High Court · 140 Ind. Cas. 850 : (1933) 1 ITR 32

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High Courts31 Aug 1932

S.A.S. Subbiah Aiyar Vs The Official Receiver

Madras High Court · AIR 1933 Mad 25 : (1933) 37 LW 75 : (1932) 63 MLJ 727

Provincial Insolvency Act, 1920 — Section 17
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High Courts31 Aug 1932

The Commissioner of Income Tax Vs T. Namberumal Chetty and Sons

Madras High Court · AIR 1933 Mad 1 : (1933) ILR (Mad) 329 : (1932) 36 LW 868 : (1932) 63 MLJ 805

Income Tax Act, 1961 — Section 32
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High Courts30 Aug 1932

In Re: T. Balaji Rao Naidu Garu

Madras High Court · AIR 1933 Mad 103 : 140 Ind. Cas. 441

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High Courts30 Aug 1932

M. S. M. M. MEYYAPPA CHETTIAR Vs THE COMMISSIONER OF Income Tax, MADRAS.

Madras High Court · (1933) 1 ITR 37

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High Courts30 Aug 1932

M.S.M.M. Meyyappa Chettiar Vs The Commissioner of Income Tax

Madras High Court · (1932) 36 LW 873 : (1932) 63 MLJ 796

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