High Courts27 Jan 1932
Baliarsimhuni Sanyasi Raju and Others Vs Gadagamma Venkatapathi
Madras High Court · 138 Ind. Cas. 68 : (1932) 35 LW 390
COURT ARCHIVE
Madras High Court judgments, 1932
347 judgments · page 17 of 18
High Courts27 Jan 1932
Appa and Others Vs Kachai Bayyan Kutti and Others
Madras High Court · AIR 1932 Mad 689 : 137 Ind. Cas. 458 : (1932) 35 LW 444
High Courts27 Jan 1932
Gadagamma Venkatapathi Vs Baliarsimhuni Sanyasiraju and Others
Madras High Court · AIR 1932 Mad 368
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts26 Jan 1932
(Raja Panaganti) Ramarayanimgar Vs U.R.D.K. Venkata Lingam Nayanim Bahadur Varu and Others
Madras High Court · AIR 1932 Mad 709 : (1932) 36 LW 195
High Courts25 Jan 1932
Chintapenta Narasimha Rao Vs Chintapenta Narasimham and Others
Madras High Court · (1932) ILR (Mad) 577 : 137 Ind. Cas. 765 : (1932) 35 LW 475 : (1932) 62 MLJ 436
High Courts25 Jan 1932
In Re: Arunachala Reddi
Madras High Court · (1932) ILR (Mad) 717 : (1932) 35 LW 607 : (1932) 62 MLJ 680
Criminal Procedure Code, 1898 (CrPC) — Section 164
High Courts21 Jan 1932
In Re: Pachaimuthu alias Chinnapayyan and Others
Madras High Court · (1932) ILR (Mad) 715 : 137 Ind. Cas. 810 : (1932) 35 LW 671 : (1932) 62 MLJ 571
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts19 Jan 1932
Nalam Subramanyam Vs Devara Ramaswami and Others
Madras High Court · AIR 1932 Mad 372 : 137 Ind. Cas. 28 : (1932) 35 LW 538
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 21 Rule 2
High Courts19 Jan 1932
Tunuguntla China Venkatappayya Vs Chilankuri Punnayya and Others
Madras High Court · AIR 1933 Mad 631 : 145 Ind. Cas. 346
High Courts19 Jan 1932
Ramnad Zamin Devasthanam Tahsildar and Others Vs Kadarmeera Ambalam and Others
Madras High Court · (1932) 35 LW 366 : (1932) 62 MLJ 392
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts19 Jan 1932
Tunugantla China Venkatappayya Vs Chilankuri Punnayya (dead) and Others
Madras High Court · (1933) 38 LW 257 : (1933) 65 MLJ 173
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts19 Jan 1932
Nalam Subramaniam Vs Devara Ramaswami and Others
Madras High Court · (1932) ILR (Mad) 720 : (1932) 62 MLJ 562
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 21 Rule 2
High Courts19 Jan 1932
Ramnad Zamin Devasthanam Tahsildar and Others Vs Kadar Meera Ambalam and Others
Madras High Court · 138 Ind. Cas. 354
High Courts18 Jan 1932
Bhaskaru Pantalu Manikyaswami and Another Vs Mudagal Lakamma and Others
Madras High Court · 138 Ind. Cas. 84
High Courts18 Jan 1932
J. Rama Rao and Another Vs Katta Venkatannagiri Srinivasiah
Madras High Court · AIR 1932 Mad 417 : 137 Ind. Cas. 799 : (1932) 35 LW 395
Transfer of Property Act, 1882 — Section 2
High Courts18 Jan 1932
The Commissioner of Income Tax Vs Mrs. J.V. Saldanha
Madras High Court · (1932) ILR (Mad) 891 : (1932) 35 LW 735 : (1932) 62 MLJ 600
High Courts18 Jan 1932
Ramier Vs Muthukrishna Aiyar and Others
Madras High Court · (1932) ILR (Mad) 801 : 137 Ind. Cas. 305 : (1932) 35 LW 742 : (1932) 62 MLJ 687
Civil Procedure Code, 1908 (CPC) — Section 37(b)
High Courts18 Jan 1932
Bhaskaru Pantalu Manikayaswami Vs Mudagal Lakamma
Madras High Court · AIR 1932 Mad 432 : (1932) 35 LW 392
Limitation Act, 1963 — Article 22
High Courts18 Jan 1932
Commissioner of Income Tax Vs Mrs. J.V. Saldhana
Madras High Court · AIR 1932 Mad 378
High Courts15 Jan 1932
J.J. Martis Vs Cuthbert D'Souza
Madras High Court · AIR 1932 Mad 390 : (1932) ILR (Mad) 627 : 137 Ind. Cas. 26 : (1932) 35 LW 518 : (1932) 62 MLJ 538
Stamp Act, 1899 — Section 37