High Courts25 Oct 1932
T.B. Kesava Reddiar Vs Tahsildar of Polur and Another
Madras High Court · AIR 1933 Mad 319
COURT ARCHIVE
Madras High Court judgments, 1932
347 judgments · page 4 of 18
High Courts25 Oct 1932
Mariappan and Another Vs Nalla Sevugan Servai
Madras High Court · AIR 1933 Mad 298
High Courts25 Oct 1932
His Holiness Lakshmindra Tirta Swamiyar Vs The President of the Board of Commissioners for the Hindu Religious Endowments and Others
Madras High Court · AIR 1933 Mad 306 : (1933) ILR (Mad) 712 : (1933) 37 LW 207 : (1933) 65 MLJ 364
Madras Hindu Religious Endowments Act, 1923 — Section 70
High Courts25 Oct 1932
In Re: P.S. Anantanarayanan
Madras High Court · (1933) 37 LW 476 : (1933) 64 MLJ 351
Criminal Law (Amendment) Act, 1908 — Section 17(1)
High Courts25 Oct 1932
Saphar Sitapati Rao Vs Chittaluri Sitabayamma
Madras High Court · AIR 1933 Mad 662 : 145 Ind. Cas. 993 : (1933) 38 LW 604 : (1933) 65 MLJ 387
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts24 Oct 1932
Navamani Nadar and Another Vs Vedamanicka Nadar (deceased) and Others
Madras High Court · AIR 1933 Mad 424 : (1933) ILR (Mad) 724 : (1933) 37 LW 503 : (1933) 64 MLJ 526
High Courts21 Oct 1932
Azhagappa Chetti, by mother and guardian Oonnamalai Ammal Vs S.A. Ramanathan Chettiar
Madras High Court · 147 Ind. Cas. 1242 : (1933) 37 LW 662 : (1933) 64 MLJ 629
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
High Courts21 Oct 1932
Coimbatore Sri Venkatachalapathi Nidhi, Ltd. and Others Vs G.K. Nanjappa Goundan and Others
Madras High Court · AIR 1933 Mad 299 : (1933) ILR (Mad) 398 : (1933) 37 LW 104 : (1933) 64 MLJ 117
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2
High Courts20 Oct 1932
Rajah Sir S.R.M. Annamalai Chettiar by his authorised agent T. Dhanapala Chettiar Vs Sri Rama Narasimhulu Naidu and Another
Madras High Court · AIR 1933 Mad 257 : (1933) 37 LW 154 : (1933) 64 MLJ 18
Madras Estates Land Act, 1908 — Section 13(3), 55
High Courts19 Oct 1932
V.E.A.R.M. Annamalai Chettiar Vs Koothappudayar and Others
Madras High Court · AIR 1934 Mad 485 : (1933) 38 LW 280
High Courts19 Oct 1932
Karuppayya Nadar through his authorised agent Ratnasami Nadar Vs Ponnuswami Nadar and Another
Madras High Court · AIR 1933 Mad 500 : (1933) ILR (Mad) 563 : (1933) 37 LW 110 : (1933) 64 MLJ 112
High Courts18 Oct 1932
S. Ayyaswami Ayyar Vs Sivakki Ammal
Madras High Court · AIR 1933 Mad 780 : 145 Ind. Cas. 871
High Courts18 Oct 1932
S. Ayyaswami Aiyar Vs Sivakki Ammal
Madras High Court · (1933) ILR (Mad) 909 : (1933) 38 LW 651 : (1933) 65 MLJ 407
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts18 Oct 1932
Arumuga Mudaliar Vs Venkatachala Pillai and Others
Madras High Court · AIR 1933 Mad 439 : (1933) ILR (Mad) 716 : (1933) 37 LW 552 : (1933) 64 MLJ 568
Court Fees Act, 1870 — Section 7(iv)(c)
High Courts17 Oct 1932
M.N. Schamnad and Another Vs M.N. Rama Rao
Madras High Court · AIR 1933 Mad 268
High Courts14 Oct 1932
The Calicut Municipal Council Vs Thazhel Puthan Purayil Kunhipathumma and Another
Madras High Court · 143 Ind. Cas. 596 : (1933) 37 LW 489
High Courts14 Oct 1932
Municipal Council Vs Thazhel Puthan Purayil Kunhipathumma and Another
Madras High Court · AIR 1933 Mad 454
High Courts13 Oct 1932
S.G. Somasundaram Chettiar and Others Vs (Mahibala) Muthirulappa Pillai and Others
Madras High Court · AIR 1933 Mad 432 : 147 Ind. Cas. 464 : (1933) 37 LW 677
High Courts13 Oct 1932
In Re: Bhogole China Somayya and Others
Madras High Court · AIR 1933 Mad 251 : (1932) 36 LW 881
High Courts12 Oct 1932
Annadana Jadaya Goundar Vs Konammal and Another
Madras High Court · AIR 1933 Mad 309 : (1933) ILR (Mad) 625 : (1933) 37 LW 170 : (1933) 64 MLJ 386
Contract Act, 1872 — Section 135