High Courts08 Dec 1932
Sree Chelikani Venkatarayanim Garu Vs The Maharaja of Pittapuram
Madras High Court · AIR 1933 Mad 427 : (1933) ILR (Mad) 486 : (1933) 37 LW 495 : (1933) 64 MLJ 503
Madras Estates Land Act, 1908 — Section 26(3)
COURT ARCHIVE
Madras High Court judgments, 1932
347 judgments · page 2 of 18
High Courts07 Dec 1932
T.K.M. Alagappa Chetty Vs Saminathan Chetty and Others
Madras High Court · AIR 1933 Mad 367
High Courts07 Dec 1932
Thota Chenna Kesavulu by mother and guardian Butchi Venkamma and Others Vs Thota Veeraswami and Others
Madras High Court · AIR 1933 Mad 862 : (1933) 38 LW 927 : (1933) 65 MLJ 755
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
High Courts06 Dec 1932
Thangavelu and Another Vs Nachu Narayana Padayachi and Others
Madras High Court · AIR 1933 Mad 352
High Courts02 Dec 1932
Vaskuri Ayyanna Vs Vedangi Gangayya
Madras High Court · AIR 1933 Mad 465 : (1933) 38 LW 263
High Courts02 Dec 1932
Palani Chetty Vs A.R.S.V. Sevugan Chetty
Madras High Court · AIR 1933 Mad 395 : (1933) 37 LW 370 : (1933) 64 MLJ 317
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 6
High Courts02 Dec 1932
Swaminatha Odayar represented by his mother, Meenakshi Achi Vs K.S. Natesa Iyer
Madras High Court · (1933) ILR (Mad) 879 : 145 Ind. Cas. 716 : (1933) 38 LW 430 : (1933) 65 MLJ 350
High Courts01 Dec 1932
S.K. Samsuvava Rowther and Another Vs Sayyad Muhammad Rowther and Others
Madras High Court · AIR 1933 Mad 495 : (1933) 37 LW 633
High Courts01 Dec 1932
(Valluri) Suryaprakasa Rao Vs Bhamidipati Venkata Dikshitalu and Another
Madras High Court · AIR 1933 Mad 844
High Courts01 Dec 1932
Hariharan Pattar Vs Pachuveettial Narayana Menon
Madras High Court · AIR 1933 Mad 482 : 145 Ind. Cas. 174
High Courts01 Dec 1932
P.K. Krishnamurthi Chettiar Vs K.S.A.S. Sathappa Chettiar and Others
Madras High Court · AIR 1933 Mad 398 : (1933) ILR (Mad) 517 : (1933) 37 LW 501 : (1933) 64 MLJ 523
High Courts24 Nov 1932
In Re: M. Mounaguruswami Naicker and Others
Madras High Court · (1933) ILR (Mad) 159 : (1933) 37 LW 101 : (1933) 64 MLJ 150
High Courts23 Nov 1932
V. Thirumala Chariar Vs Athimoola Karayalar (Deceased) and Others
Madras High Court · AIR 1933 Mad 529 : 145 Ind. Cas. 289 : (1933) 37 LW 798 : (1933) 65 MLJ 15
Civil Procedure Code, 1908 (CPC) — Section 107
High Courts23 Nov 1932
Narappa Naicken Vs Rangasami Naichen and Another
Madras High Court · AIR 1933 Mad 393 : (1933) 37 LW 410
High Courts23 Nov 1932
Narappa Naicken Vs Govindaraja Naicken by guardian Muthammal
Madras High Court · (1933) 64 MLJ 531
High Courts22 Nov 1932
(Velugubantla) Papamma Vs Ravula Ramaswami and Another
Madras High Court · AIR 1933 Mad 622 : (1933) 37 LW 681
High Courts22 Nov 1932
S. Rama Ayyar Vs Ramachandran and Others
Madras High Court · AIR 1933 Mad 838 : (1933) 38 LW 728
High Courts22 Nov 1932
P. Ramaraja Nadar and Others Vs T.M.P. Chidambara Nadar and Others
Madras High Court · AIR 1933 Mad 345 : (1933) 37 LW 720