COURT ARCHIVE
Madras High Court judgments, 1892
239 judgments · page 11 of 12
High Courts23 Feb 1892
Kasturi Vs Venkatachalapathi
Madras High Court · (1892) ILR (Mad) 412
Evidence Act, 1872 — Section 115
High Courts23 Feb 1892
Ammayee Vs Yalumalai and Another
Madras High Court · (1892) ILR (Mad) 261
Succession Act, 1925 — Section 50
High Courts22 Feb 1892
The Secretary of State for India in Council Vs Parapraven Bavotti Haji
Madras High Court · (1892) 2 MLJ 158
High Courts22 Feb 1892
Secretary of State for India Vs Bavotti Haji
Madras High Court · (1892) ILR (Mad) 315
Forest Act, 1927 — Section 6
High Courts17 Feb 1892
Sultan Moideen Rowthan Vs Savalayammal and Another
Madras High Court · (1892) 2 MLJ 50
High Courts17 Feb 1892
Sultan Moideen Vs Savalayammal and Another
Madras High Court · (1892) ILR (Mad) 343
High Courts16 Feb 1892
D. Lakshminarasimham Vs D. Somasundram, by his mother D. Brahmarambal
Madras High Court · (1892) 2 MLJ 45
High Courts15 Feb 1892
Krishnan Vs Perachan
Madras High Court · (1892) ILR (Mad) 382
Limitation Act, 1963 — Article 120, 62Transfer of Property Act, 1882 — Section 135, 2
High Courts15 Feb 1892
Govinda Vs Krishnan
Madras High Court · (1892) ILR (Mad) 333
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts15 Feb 1892
Thandavan Chetti and Another Vs Valliammai and Others
Madras High Court · (1892) 2 MLJ 130
Registration Act, 1877 — Section 49
High Courts15 Feb 1892
Thandavan and Another Vs Valliamma and Others
Madras High Court · (1892) ILR (Mad) 336
Registration Act, 1877 — Section 17, 49
High Courts12 Feb 1892
Iyyanki Venkata Subbarayudu Vs Koppula Kotaya Naidu and Others
Madras High Court · (1892) 2 MLJ 166
High Courts09 Feb 1892
B. Thiagaraya Sastri and Others Vs G. Krishnasami Aiyar
Madras High Court · (1892) 2 MLJ 127
Penal Code, 1860 (IPC) — Section 499, 500
High Courts03 Feb 1892
Bairagulu and Another Vs Bapanna
Madras High Court · (1892) ILR (Mad) 302
Civil Procedure Code, 1882 — Section 244, 258