High Courts29 Mar 1892
Kerala Varma Valiya Rajah Vs Shangaram
Madras High Court · (1893) ILR (Mad) 452
COURT ARCHIVE
Madras High Court judgments, 1892
239 judgments · page 9 of 12
High Courts24 Mar 1892
Kodali Brahmanna and Others Vs Rajah Rungiah Appa Row Bahadur
Madras High Court · (1892) 2 MLJ 292
High Courts24 Mar 1892
Krishnabhupati Vs Ramamurti and Another
Madras High Court · (1893) ILR (Mad) 198
Civil Procedure Code, 1908 (CPC) — Section 154Evidence Act, 1872 — Section 44
High Courts23 Mar 1892
Badi Bibi Sahibal Ammal and Others Vs Sami Pillai
Madras High Court · (1895) ILR (Mad) 257 : (1892) 2 MLJ 235
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts23 Mar 1892
Guduri Sambayya and Another Vs Gollapudi Gopalakrishnamma
Madras High Court · (1892) 2 MLJ 257
High Courts23 Mar 1892
Badi Bibi Sahibal and Others Vs Sami Pillai
Madras High Court · (1895) ILR (Mad) 257
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts23 Mar 1892
Sambayya and Another Vs Gopalakrishnamma
Madras High Court · (1892) ILR (Mad) 489
High Courts22 Mar 1892
Srinivasa Vs Annasami and Others
Madras High Court · (1892) ILR (Mad) 323
Penal Code, 1860 (IPC) — Section 372
High Courts17 Mar 1892
Administrator-General of Madras Vs Money and Others
Madras High Court · (1892) ILR (Mad) 448
Succession Act, 1925 — Section 125, 159, 68, 84
High Courts16 Mar 1892
Azimulla Saheb Vs Secretary of State for India
Madras High Court · (1892) ILR (Mad) 405
High Courts15 Mar 1892
Dandibhotla Suryanarayana Vs Raja Narayya Appa Row Bahadur Zamindar Garu
Madras High Court · (1892) 2 MLJ 249
High Courts15 Mar 1892
Synee Labatheen Routhan Vs Thurai Raja alias Ayyarappa Mekkan Gopalar represented by E. Gibson Esquire, Collector of Tanjore and Agent of the Court of Wards
Madras High Court · (1892) 2 MLJ 190
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts14 Mar 1892
Alla Peda Bapayya and Others Vs Vishnumukkala Chinna Basaviah
Madras High Court · (1892) 2 MLJ 210
High Courts14 Mar 1892
Arumuga Vs Chockalingam and Others
Madras High Court · (1892) ILR (Mad) 331
Limitation Act, 1963 — Article 136, 138
High Courts11 Mar 1892
Kannammal Vs Virasami and Another
Madras High Court · (1892) ILR (Mad) 486
Evidence Act, 1872 — Section 115