High Courts07 Sept 1908
In Re: Srikrishna Doss
Madras High Court · 3 Ind. Cas. 474
Civil Procedure Code, 1908 (CPC) — Section 82
COURT ARCHIVE
Madras High Court judgments, 1908
234 judgments · page 7 of 12
High Courts07 Sept 1908
Marie Jacob Rodriguez and Another Vs Peter Fernandez and Others
Madras High Court · 2 Ind. Cas. 481
High Courts07 Sept 1908
Radhakrishnier and Others Vs Muthusami Sholagan and Others
Madras High Court · (1908) 18 MLJ 564
High Courts04 Sept 1908
P. Rungiah Naidu Vs C. Rungiah and Others
Madras High Court · (1908) ILR (Mad) 490 : (1908) 18 MLJ 480
Presidency Small Cause Courts Act, 1882 — Section 69
High Courts02 Sept 1908
T.R. Ganesha Rao Vs T.V. Tuljaram Rao and Another
Madras High Court · 1 Ind. Cas. 380
High Courts02 Sept 1908
A. Narasimhayya of Bidamannur Vs A. Venkatasawmi and Others
Madras High Court · (1908) 18 MLJ 584
Penal Code, 1860 (IPC) — Section 182
High Courts02 Sept 1908
Krishnaswamier Vs Swaminadhier and Others
Madras High Court · (1908) 18 MLJ 568
High Courts28 Aug 1908
Hassan Kassim Sett Vs The Asiatic Petroleum Co. Ltd. and Another
Madras High Court · 4 Ind. Cas. 1124
High Courts28 Aug 1908
Venulapati Mamraza and Pamidipati Subbiah Vs Uggumudi Subbarama Reddi and Another
Madras High Court · 2 Ind. Cas. 479
High Courts27 Aug 1908
Shrinivasayya Vs Sitamma alias Padmavadi Amma
Madras High Court · 4 Ind. Cas. 1114
High Courts26 Aug 1908
Valia Konikkal Edathil Cheria Panji Vs Marutha Veera Kavundan and Others
Madras High Court · (1908) ILR (Mad) 454 : (1908) 18 MLJ 543
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts26 Aug 1908
Salakshi Vs Lakshmayee
Madras High Court · (1908) ILR (Mad) 500 : (1908) 18 MLJ 571
High Courts25 Aug 1908
K. Mangiah Chetty Vs K. Ramiah Chetty and Another
Madras High Court · (1908) 18 MLJ 565
High Courts25 Aug 1908
Sankaralinga Chetti Vs Annamalai Chetti and Others
Madras High Court · 4 Ind. Cas. 165
High Courts25 Aug 1908
Govinda Pillai Vs The Taluk Board of Kumbakonam
Madras High Court · (1909) ILR (Mad) 371 : 4 Ind. Cas. 32
Madras Local Boards Act, 1884 — Section 156(1)
High Courts25 Aug 1908
Krishnamachariar Vs Kuppammal and Others
Madras High Court · (1908) ILR (Mad) 540 : 4 Ind. Cas. 1131
High Courts25 Aug 1908
Olati Pulliah Chetty Vs E. Varadarajulu Chetti and Others
Madras High Court · (1908) ILR (Mad) 474 : (1908) 18 MLJ 469
Succession Act, 1925 — Section 82