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Madras High Court judgments, 1908

234 judgments · page 5 of 12

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High Courts16 Oct 1908

Granthi Subbiah Chetty Vs Sreeman Maha Mandaleswara Katari Salwa Maharaja Umade and Others

Madras High Court · 4 Ind. Cas. 164

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High Courts15 Oct 1908

D'Cruz and Others Vs D'Silva and Others

Madras High Court · (1909) ILR (Mad) 131 : 1 Ind. Cas. 995

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High Courts14 Oct 1908

Venkata Subba Reddi and Another Vs Ayyalu Reddi

Madras High Court · (1909) ILR (Mad) 214 : 3 Ind. Cas. 488

Criminal Procedure Code, 1898 (CrPC) — Section 435, 437
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High Courts13 Oct 1908

S.A. Subrahmanta Aiyar and Others Vs Savitri Ammal and Others

Madras High Court · 3 Ind. Cas. 321

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High Courts13 Oct 1908

Sri Raja Bommadavara Venkata Narasimha Nayudu Bahadur Zamindar Garu Vs Kesara Neni Chinna Bappayya and Others

Madras High Court · (1910) ILR (Mad) 12 : 2 Ind. Cas. 614

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High Courts13 Oct 1908

In Re: Madappa Kone

Madras High Court · 4 Ind. Cas. 1127

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High Courts13 Oct 1908

Gutta Venkatasubbanna Vs Raja Vengoti Govinda Krishna Yachandrulu Varu

Madras High Court · 3 Ind. Cas. 610

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High Courts09 Oct 1908

Sekharan Nair and Others Vs Kongot Eacharan Nair and Others

Madras High Court · 3 Ind. Cas. 459

Court Fees Act, 1870 — Section 4, 6
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High Courts08 Oct 1908

Karri Venkatareddi Vs Kollu Narasayya

Madras High Court · (1909) ILR (Mad) 76 : 1 Ind. Cas. 384

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High Courts08 Oct 1908

Sundara Sastrial Vs Govinda Mandaroyan

Madras High Court · (1908) ILR (Mad) 528 : 4 Ind. Cas. 619

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High Courts02 Oct 1908

In Re: Hussain Beg

Madras High Court · 3 Ind. Cas. 612

Criminal Procedure Code, 1898 (CrPC) — Section 565(4)
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High Courts02 Oct 1908

Emperor Vs Maddipatla Subbarayadu

Madras High Court · (1909) ILR (Mad) 547 : 4 Ind. Cas. 1130(1)

Court Fees Act, 1870 — Section 31
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High Courts02 Oct 1908

Bathini Kumarasawmy Naidu and Another Vs Rajah Kamiveni Bangaru Ankappa Nayini Varu Represented by The Collector of Nellore on Behalf of Court of Wards

Madras High Court · 4 Ind. Cas. 1108(1)

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High Courts29 Sept 1908

T. Ranganatha Tawker and Another Vs T. Seetharama Chetty and Another

Madras High Court · 5 Ind. Cas. 820

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High Courts29 Sept 1908

Gurumurthi Reddi by Next Friend Sangammal Vs Gurammal and Another

Madras High Court · (1909) ILR (Mad) 88 : 1 Ind. Cas. 750

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High Courts29 Sept 1908

Palani Chetty Vs Rangiadoss Naidu

Madras High Court · (1909) ILR (Mad) 83 : 1 Ind. Cas. 746

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High Courts29 Sept 1908

Acharath Bappan, Karanavan of Tarwad Vs Mathtjmmal Chovi and Another

Madras High Court · 3 Ind. Cas. 122

Transfer of Property Act, 1882 — Section 123
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High Courts29 Sept 1908

In re: Manikam Pillai

Madras High Court · 3 Ind. Cas. 609(1)

Penal Code, 1860 (IPC) — Section 419, 511
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High Courts29 Sept 1908

Samu Iyengar Vs The Secretary of State for India in Council

Madras High Court · 4 Ind. Cas. 1123

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High Courts28 Sept 1908

Sultan Sahib Marakayar and Others Vs Chidambaram Chettiar and Others

Madras High Court · (1909) ILR (Mad) 136 : 1 Ind. Cas. 998

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