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Madras High Court judgments, 1908

234 judgments · page 4 of 12

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High Courts06 Nov 1908

Cherukoori Pedda Saddayya and Another Vs Cherukoori Polayya and Others

Madras High Court · 2 Ind. Cas. 610

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High Courts06 Nov 1908

Saminatha Pillai Vs Saminatha Iyer

Madras High Court · 4 Ind. Cas. 1096

Transfer of Property Act, 1882 — Section 99
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High Courts05 Nov 1908

Muhammad Abdul Satar Saheb Vs Mekkena Kondappa Naidu

Madras High Court · 4 Ind. Cas. 1108

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High Courts04 Nov 1908

Krishnasamy Panikundar Vs S.R.M.A.R. Ramasawmy Chettiar

Madras High Court · 1 Ind. Cas. 73(1)

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High Courts04 Nov 1908

In Re: Subramania Siva

Madras High Court · 1 Ind. Cas. 22

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High Courts04 Nov 1908

Sambasiva Aiyar Vs Seethalakshmi Ammal

Madras High Court · 4 Ind. Cas. 162

Contract Act, 1872 — Section 69
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High Courts04 Nov 1908

A. Raghunatha Chariar and Others Vs Tiruvengada Ramanujah Chariar

Madras High Court · 3 Ind. Cas. 123

Limitation Act, 1963 — Article 124
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High Courts04 Nov 1908

In Re: V.O. Chidambaram Pillai

Madras High Court · (1909) ILR (Mad) 3 : 1 Ind. Cas. 36

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High Courts04 Nov 1908

Punni Basava and Others Vs Amara Gounden

Madras High Court · 2 Ind. Cas. 613

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High Courts03 Nov 1908

Avayambal Ammani Vs Kamalambal Boyee and Another

Madras High Court · 4 Ind. Cas. 1097

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High Courts03 Nov 1908

Thandavaroya Pillai and Another Vs Shunmugam Pillai

Madras High Court · (1909) ILR (Mad) 167 : 2 Ind. Cas. 341

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High Courts29 Oct 1908

S. Appasami Aiyer and Another Vs Shunmugatha Odayan and Others

Madras High Court · 4 Ind. Cas. 1122

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High Courts29 Oct 1908

The East India Distilleries and Sugar Factories Ltd. Vs The Tinnevelley Sarangapani Sugar Mills Co. Ltd. and Another

Madras High Court · 4 Ind. Cas. 872

Companies Act, 1956 — Section 139
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High Courts29 Oct 1908

P.S. Samu Iyer and Others Vs Ayilam Gramom Vythi Pathar and Others

Madras High Court · 4 Ind. Cas. 617

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High Courts29 Oct 1908

Subramania Chetty Vs Mahalingaswami Sivan and Others

Madras High Court · 3 Ind. Cas. 612(1)

Contract Act, 1872 — Section 69
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High Courts29 Oct 1908

Emperor Vs Maheswara Kondaya and Another

Madras High Court · (1909) ILR (Mad) 543 : 4 Ind. Cas. 1113

Criminal Procedure Code, 1898 (CrPC) — Section 253, 437
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High Courts29 Oct 1908

Kajikar Lakshmi Vs Maru Devi and Others

Madras High Court · (1909) ILR (Mad) 139 : 1 Ind. Cas. 999

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High Courts28 Oct 1908

Nallammai Vs Ramasami Nadan

Madras High Court · 4 Ind. Cas. 1133

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High Courts28 Oct 1908

Sadhu Narayana Aiyangar Vs Ramaswami Aiyangar

Madras High Court · (1909) ILR (Mad) 203 : 3 Ind. Cas. 486

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High Courts21 Oct 1908

In Re: Muhammad Ali Shet

Madras High Court · 4 Ind. Cas. 163

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