High Courts28 Sept 1908
Kalidindi Ramaraju and Others Vs Gadiraju Narasimharaju and Others Sayyapa Raju, Chinna Thirupathi Raju Vs Kalidindi Ramaraju and Others
Madras High Court · 4 Ind. Cas. 1109
Transfer of Property Act, 1882 — Section 54
COURT ARCHIVE
Madras High Court judgments, 1908
234 judgments · page 6 of 12
High Courts24 Sept 1908
P.M. Appasawmy Pillay and Another Vs V. Ramanuja Chariar and Others
Madras High Court · 4 Ind. Cas. 620
High Courts24 Sept 1908
Signor Coppa D'Angelis Vs Signor G. D'Angelis
Madras High Court · (1908) 18 MLJ 566
High Courts23 Sept 1908
Palani Kumarasamia Pillai and Another Vs Udayarnadan and Others
Madras High Court · 2 Ind. Cas. 345
High Courts23 Sept 1908
Palani Kumarasawmi Pillai and Another Vs S. Udayarnadan and Others
Madras High Court · (1909) ILR (Mad) 170 : (1908) 18 MLJ 490
High Courts23 Sept 1908
Natesa Aiyar alias Seshappa Aiyar Vs Rathai Ammal
Madras High Court · 4 Ind. Cas. 1104
High Courts22 Sept 1908
Venkatachella Chettiar and Others Vs Sampathu Chettiar and Others
Madras High Court · (1909) ILR (Mad) 62 : 1 Ind. Cas. 705
High Courts21 Sept 1908
Aiyakannu Pillai Vs Emperor
Madras High Court · (1909) ILR (Mad) 49 : 1 Ind. Cas. 597
High Courts21 Sept 1908
Natesa Aiyar and Others Vs Appavu Padayachi
Madras High Court · (1910) ILR (Mad) 375 : (1910) 20 MLJ 230
Contract Act, 1872 — Section 55
High Courts17 Sept 1908
G. Padmaraju Pantulu Vs S.S. Vencatramana Iyer
Madras High Court · 1 Ind. Cas. 799
High Courts11 Sept 1908
V. Subbaroya Chetty and Others Vs Aiyaswami Aiyar and Another
Madras High Court · (1909) ILR (Mad) 86 : 1 Ind. Cas. 749
High Courts11 Sept 1908
Govindasamy Pillai Vs Ramasawmi Pillai
Madras High Court · (1909) ILR (Mad) 72 : 1 Ind. Cas. 719
High Courts11 Sept 1908
Kuppuswami Chetty Vs Samudra Vijia Nainar
Madras High Court · (1908) 18 MLJ 586
High Courts11 Sept 1908
Devaguptapu Peda Satyanarayana by his father and guardian Appalarazu Vs Gopalapati Sarasamma and Others
Madras High Court · (1908) ILR (Mad) 526 : (1908) 18 MLJ 603
High Courts10 Sept 1908
Puttanna and Another Vs Korapolu alias Bhagi Ammal and Others
Madras High Court · 2 Ind. Cas. 617
High Courts08 Sept 1908
Kondeti Kana Row by his mother and next friend Ramanna Vs Lolle Nutramma and Another
Madras High Court · (1908) ILR (Mad) 485 : (1908) 18 MLJ 576