High Courts19 Feb 1924
Periasami Muthirian and Another Vs Anandayi Ammal and Others
Madras High Court · 80 Ind. Cas. 82 : (1924) 20 LW 14
Specific Relief Act, 1877 — Section 9
COURT ARCHIVE
Madras High Court judgments, 1924
893 judgments · page 39 of 45
High Courts19 Feb 1924
Periasami Muthiriyan and Another Vs Anandayi Ammal and Others
Madras High Court · AIR 1924 Mad 722
Specific Relief Act, 1877 — Section 9
High Courts19 Feb 1924
Gothipathi Suryanarayana Vs Sree Raja Aukeneed Prad Bahadur and Others
Madras High Court · (1924) ILR (Mad) 713 : 81 Ind. Cas. 626 : (1924) 20 LW 58
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts18 Feb 1924
Cheriakkatavan Koran Vs Putham Veetil Ponmileri Koroth Ammalu and Others
Madras High Court · AIR 1925 Mad 1025 : 85 Ind. Cas. 562
High Courts18 Feb 1924
Chinnakozhandai Nainar and Others Vs Ananta Vijaya Nainar
Madras High Court · AIR 1925 Mad 319 : 85 Ind. Cas. 689 : (1924) 20 LW 979
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts17 Feb 1924
Ellammal Vs A.S. Vekataramana Rao and Another
Madras High Court · 79 Ind. Cas. 958
High Courts15 Feb 1924
Venkatachallam Chettiar (dead) and Another Vs Ponnuswami Aiyangar and Another
Madras High Court · AIR 1925 Mad 46
High Courts15 Feb 1924
Bandaru Chellamma Vs Dungala Pentayya
Madras High Court · AIR 1924 Mad 828 : 79 Ind. Cas. 845 : (1924) 20 LW 478
High Courts15 Feb 1924
P.L.A.R.M.S. Venkatachalam Chettiar by Agent, Kadiresan Chettiar (dead) and Another Vs Ponnuswami Iyengar and Another
Madras High Court · (1924) 20 LW 195 : (1924) 47 MLJ 312
Contract Act, 1872 — Section 91
High Courts14 Feb 1924
T. Devarajulu Naidu Vs Kondammal and Another
Madras High Court · AIR 1925 Mad 427 : (1924) 20 LW 754
Criminal Procedure Code, 1898 (CrPC) — Section 146Specific Relief Act, 1877 — Section 42
High Courts14 Feb 1924
A.V. Gurwanaha Rama Seshayya Vs Sri Tripurasundara Cotton Press
Madras High Court · AIR 1924 Mad 721
Limitation Act, 1963 — Article 6
High Courts14 Feb 1924
Keezhanthi Janaki and Others Vs Pathiapurayikeezhanthi Govindan and Others
Madras High Court · 85 Ind. Cas. 546
High Courts14 Feb 1924
Addepalli Venkata Gurunadha Rama Seshayya Vs Sri Tirupurasundari Cotton Press
Madras High Court · 79 Ind. Cas. 947(1) : (1924) 19 LW 623
Limitation Act, 1908 — Article 116
High Courts14 Feb 1924
Addepalli Venkata Gurunadha Rama Seshayya Vs Sri Tripurasundari Cotton Press, Bezwada
Madras High Court · 79 Ind. Cas. 947 : (1924) 46 MLJ 563
Limitation Act, 1908 — Article 116
High Courts14 Feb 1924
S.S. Balakrishna Aiyar and Another Vs Muthammal
Madras High Court · AIR 1925 Mad 316 : 82 Ind. Cas. 1028
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts14 Feb 1924
Keezhanti Janaki and Others Vs Pathiapurayikeezhanthi Govindan and Others
Madras High Court · AIR 1925 Mad 990 : (1925) 22 LW 113
High Courts13 Feb 1924
Bollapragada Subbarayadu and Others Vs Valluri Narasimha Rao
Madras High Court · AIR 1924 Mad 907
Madras Estates Land Act, 1908 — Section 6
High Courts13 Feb 1924
Atmakur Chinna Chenchayya and Others Vs Khanda Kondiah and Others
Madras High Court · 85 Ind. Cas. 454 : (1924) 20 LW 798
Transfer of Property Act, 1882 — Section 53
High Courts13 Feb 1924
A.C. Chenchayya and Others Vs K. Kondiah and Others
Madras High Court · AIR 1925 Mad 300
Transfer of Property Act, 1882 — Section 53
High Courts13 Feb 1924
A. Brahmayya and Others Vs C. Rattayya and Others
Madras High Court · AIR 1925 Mad 67 : (1924) 20 LW 503