High Courts22 Jan 1924
The Secretary of State for India-in-Council Vs T.V. Raghavachariar
Madras High Court · AIR 1924 Mad 913
COURT ARCHIVE
Madras High Court judgments, 1924
893 judgments · page 44 of 45
High Courts22 Jan 1924
The Secretary of State for India in Council Vs T.V. Raghavachariar
Madras High Court · (1924) ILR (Mad) 861 : 83 Ind. Cas. 1009 : (1924) 20 LW 815 : (1924) 47 MLJ 503
High Courts22 Jan 1924
Narayanaswamy Devaroyar Vs Thangavelu Padayachi
Madras High Court · AIR 1924 Mad 800
High Courts21 Jan 1924
Maharaja of Kolhapur Vs S. Sundaram Ayyar and Others
Madras High Court · AIR 1925 Mad 497 : (1925) ILR (Mad) 1
Evidence Act, 1872 — Section 50Succession Act, 1925 — Section 107
High Courts18 Jan 1924
Venkatarathnam and Others Vs Satyavati and Others
Madras High Court · AIR 1924 Mad 578
Civil Procedure Code, 1908 (CPC) — Section 11Probate and Administration Act, 1881 — Section 50
High Courts18 Jan 1924
Chocklingam Pillai Vs Sami Battar and Another
Madras High Court · 79 Ind. Cas. 623
Evidence Act, 1872 — Section 114
High Courts18 Jan 1924
Chockalingam Pillai Vs Sami Batter and Another
Madras High Court · AIR 1925 Mad 426
Evidence Act, 1872 — Section 114
High Courts18 Jan 1924
R. Viswanatha Pillai Vs T.K. Periaswami Pillai
Madras High Court · (1924) 19 LW 636 : (1924) 46 MLJ 491
High Courts18 Jan 1924
Rallabandy Venkataratnam and Others Vs Yanamandra Satyavati and Others
Madras High Court · (1924) 46 MLJ 383
Probate and Administration Act, 1881 — Section 50
High Courts18 Jan 1924
Seshamma (widow and Legal Representative of the deceased Manchiraju Narayana Rao alias Satyanarayanamurty) Vs Yeeranki Peda Venkata Rao (dead) and Others
Madras High Court · (1924) 47 MLJ 235
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9
High Courts18 Jan 1924
Seshamma Vs Yeeranki Peda Venkata Rao and Others
Madras High Court · AIR 1924 Mad 713 : (1924) 19 LW 608
Limitation Act, 1963 — Section 5
High Courts17 Jan 1924
Aiyisa Bevi Ammal Vs Kalandarsa Rowther and Another
Madras High Court · 80 Ind. Cas. 561
High Courts17 Jan 1924
Aiyisa Bivi Ammal Vs Kalandarsa Rowther and Another
Madras High Court · (1924) 46 MLJ 501
High Courts17 Jan 1924
In Re: Vairavan Servai
Madras High Court · AIR 1924 Mad 668 : (1924) ILR (Mad) 438 : (1924) 19 LW 507 : (1924) 46 MLJ 401
Arms Act, 1959 — Section 19(e)
High Courts17 Jan 1924
Best and Co., Ltd., Agents of the Nobel's Explosives Co. Ltd. Vs The Corporation of Madras
Madras High Court · 84 Ind. Cas. 107 : (1924) 46 MLJ 505
Madras City Municipal Act, 1904 — Section 110
High Courts17 Jan 1924
John Joseph Brito Vs Mrs. S.S. Brito
Madras High Court · AIR 1924 Mad 701
Civil Procedure Code, 1908 (CPC) — Section 109, 151
High Courts16 Jan 1924
Chokkalinga Pillay Vs Velayudha Mudaliar and Others
Madras High Court · AIR 1925 Mad 117 : 87 Ind. Cas. 152 : (1924) 47 MLJ 448
Civil Procedure Code, 1908 (CPC) — Section 21
High Courts16 Jan 1924
Chemalapati Venkata Reddy Vs Nataraja Setti and Another
Madras High Court · (1924) 19 LW 499 : (1924) 46 MLJ 371
High Courts16 Jan 1924
Cheemalapatti Venkata Reddi Vs Nataraja Setti and Another
Madras High Court · 84 Ind. Cas. 691
High Courts15 Jan 1924
Bodu Anna Naidu Vs Varada Jaggu Naidu and Others
Madras High Court · 79 Ind. Cas. 646