High Courts01 Dec 1924
Karpaga Nidhi, Ltd. by Secretary, Rangia Goundar Vs Vania Vilasa Nidhi, Ltd., by Secretary, Nammalwar Chettiar
Madras High Court · AIR 1925 Mad 587 : (1925) 21 LW 518 : (1926) 48 MLJ 459
COURT ARCHIVE
Madras High Court judgments, 1924
893 judgments · page 4 of 45
High Courts28 Nov 1924
In Re: Syed Mahamad Gouse and Others
Madras High Court · (1925) 22 LW 163 : (1925) 48 MLJ 571
High Courts28 Nov 1924
S.N.S. Satheppa Chettiar Vs K. Muthusami Pillai
Madras High Court · AIR 1926 Mad 537
High Courts28 Nov 1924
Sankaran Unni and Another Vs Kummakattil Ezhuvan Kandan's son Raman
Madras High Court · 87 Ind. Cas. 560 : (1925) 21 LW 469 : (1925) 48 MLJ 596
High Courts28 Nov 1924
In Re: Syed Mahammad Gouse and Others
Madras High Court · AIR 1925 Mad 804
Court Fees Act, 1870 — Section 5
High Courts28 Nov 1924
Linga Reddi Vs M. Chengalraya Reddi and Others
Madras High Court · AIR 1925 Mad 734 : 87 Ind. Cas. 42 : (1925) 21 LW 659 : (1925) 48 MLJ 417
High Courts28 Nov 1924
S.N.S. Satheppa Chettiar by Authorised Agent, Chidambara Velan Vs K. Muthusami Pillai
Madras High Court · 92 Ind. Cas. 393
Evidence Act, 1872 — Section 92
High Courts27 Nov 1924
Dakshinamurthi Mudaliar (died) and Others Vs Dhanakoti Ammal
Madras High Court · AIR 1925 Mad 965 : 87 Ind. Cas. 552 : (1925) 48 MLJ 661
High Courts27 Nov 1924
The Public Prosecutor Vs Kimidi Annan Nayudu and Others
Madras High Court · (1925) ILR (Mad) 867 : (1925) 21 LW 704
Penal Code, 1860 (IPC) — Section 186, 353
High Courts27 Nov 1924
The Public Prosecutor Vs Kimidi Annam Naidu and Others
Madras High Court · AIR 1925 Mad 1093 : (1925) ILR (Mad) 867 : (1925) 49 MLJ 192
Penal Code, 1860 (IPC) — Section 186, 353
High Courts27 Nov 1924
Sinnaswami Chetti and Others Vs Pannadi Palani Goundan and Others
Madras High Court · AIR 1925 Mad 779 : (1925) 48 MLJ 528
High Courts27 Nov 1924
Chockalinga Chettiar Vs Muthuswami Chettiar
Madras High Court · 87 Ind. Cas. 663 : (1925) 48 MLJ 518
High Courts27 Nov 1924
Chokalinga Chettiar Vs Muthuswami Chettiar
Madras High Court · AIR 1925 Mad 768
High Courts26 Nov 1924
P.K. Bhimasena Rao Vs C. Venugopal Mudali and Others
Madras High Court · AIR 1925 Mad 725 : (1925) ILR (Mad) 631 : (1925) 21 LW 672 : (1925) 48 MLJ 384
High Courts26 Nov 1924
The Official Assignee of Madras Vs Basudevadoss Badrinarayan Doss
Madras High Court · AIR 1925 Mad 723 : (1925) ILR (Mad) 454 : (1925) 21 LW 538 : (1925) 48 MLJ 423
High Courts26 Nov 1924
The Secretary of State for India in Council Vs Dewan Bahadur Yellepeddi Janakiramayya Pantulu Garu and Another
Madras High Court · AIR 1925 Mad 859 : 87 Ind. Cas. 644 : (1925) 48 MLJ 440
High Courts25 Nov 1924
Ramaswami Pillai and Others Vs V.R.M.K. Muthukaruppan Chetty and Others
Madras High Court · AIR 1925 Mad 737 : (1925) 48 MLJ 444
High Courts25 Nov 1924
Zubeda Begam Saheba Vs Kommana Kanniah and Others
Madras High Court · AIR 1925 Mad 1100 : (1925) 48 MLJ 680
High Courts25 Nov 1924
Vaddadi Kamaraju Vs Kocherlakota Venkatalakshmipathi and Others
Madras High Court · AIR 1925 Mad 1043 : 88 Ind. Cas. 982 : (1925) 21 LW 711 : (1925) 49 MLJ 296
Transfer of Property Act, 1882 — Section 6
High Courts25 Nov 1924
C. Janardhanan and Another Vs N.M. Verghese and Others
Madras High Court · (1925) 48 MLJ 451