High Courts18 Nov 1924
Doraswamy Ayyar Vs King-Emperok
Madras High Court · (1925) ILR (Mad) 774
Penal Code, 1860 (IPC) — Section 420, 507
COURT ARCHIVE
Madras High Court judgments, 1924
893 judgments · page 6 of 45
High Courts18 Nov 1924
In Re: Doraisamy Aiyar
Madras High Court · AIR 1925 Mad 480 : (1925) 21 LW 174
Criminal Procedure Code, 1898 (CrPC) — Section 238Penal Code, 1860 (IPC) — Section 508
High Courts18 Nov 1924
The Bombay, Baroda and Central India Railway Co., Ltd. Vs Nattaji Pratapachand Firm
Madras High Court · (1925) 21 LW 728 : (1925) 48 MLJ 400
High Courts18 Nov 1924
Marimbi Vs Kakani Sundard Rao by guardian Desiraju Venkayamma and Another
Madras High Court · AIR 1925 Mad 751 : (1925) 48 MLJ 456
High Courts18 Nov 1924
The B.B. and C.I. Railway Co. Ltd. Vs Nattaji Pratapchand Firm
Madras High Court · AIR 1925 Mad 745 : 87 Ind. Cas. 79
High Courts14 Nov 1924
Pechiayee Vs Vallaimuthu Velan
Madras High Court · 87 Ind. Cas. 437 : (1925) 48 MLJ 405
High Courts14 Nov 1924
Vellai Nachiar Vs A.K.R.M.M. Meiyappa Chetty and Others
Madras High Court · AIR 1925 Mad 905
High Courts14 Nov 1924
Pandalapalli Narayana Reddi and Others Vs G. Dyvadeenachar
Madras High Court · (1925) ILR (Mad) 505 : (1925) 21 LW 580 : (1925) 48 MLJ 215
High Courts14 Nov 1924
Pandolapelli Narayana Reddi and Others Vs G. Dyvadeenachar
Madras High Court · AIR 1925 Mad 578(1)
Madras Estates Land Act, 1908 — Section 212(b)
High Courts14 Nov 1924
Subbiah Moopanar Vs Ponnammal and Others
Madras High Court · AIR 1925 Mad 669 : (1925) 21 LW 637
Transfer of Property Act, 1882 — Section 10
High Courts14 Nov 1924
Pachiayee Vs Vallimuthu Velan
Madras High Court · AIR 1925 Mad 639
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts13 Nov 1924
T. Govindasamy Chettiar Vs A.R.M.A.L.P.L. Palaniappa Chettiar
Madras High Court · (1925) 48 MLJ 397
High Courts13 Nov 1924
Doraiswami Mudaliar and Thangavelu Mudaliar and Company Vs M. Doraiswami Aiyangar and Others
Madras High Court · (1925) 48 MLJ 432
High Courts13 Nov 1924
T. Govindasami Chettiar Vs A.R.M.A.L.P.L. Palaniappa Chettiar
Madras High Court · 73 Ind. Cas. 10 : (1925) 21 LW 271
Transfer of Property Act, 1882 — Section 111
High Courts13 Nov 1924
Dewan Bahadur Govindoss Chaturbhujadoss Vs N. Ramadoss
Madras High Court · AIR 1925 Mad 593 : (1925) ILR (Mad) 521 : (1925) 48 MLJ 252
High Courts13 Nov 1924
V. Gopal Chetti and Others Vs The Ripon Press and Sugar Mill Co. Ltd.
Madras High Court · AIR 1925 Mad 633 : (1925) 48 MLJ 232
High Courts13 Nov 1924
Doraisami Mudaliar and Thangavelu Mudaliar and Co. Vs M. Doraiswami Iyangar and Others
Madras High Court · AIR 1925 Mad 753
Transfer of Property Act, 1882 — Section 130
High Courts13 Nov 1924
T. Govindaswami Chettiar Vs A.R.M.A.L.P.L. Palaniappa Chettiar
Madras High Court · AIR 1925 Mad 833
Transfer of Property Act, 1882 — Section 111