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Madras High Court judgments, 1924

893 judgments · page 7 of 45

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High Courts13 Nov 1924

Malyala Surayya and Others Vs Rajah Saheb Meharban Idostan Sree Rajah Ravu Venkata Kumara Mahipathi Surya Rao Bahadur Garu, Sirdar, Rajahmundry Sircar and Rajah of Pithapuram

Madras High Court · (1925) 22 LW 376 : (1925) 48 MLJ 577

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High Courts13 Nov 1924

Diwan Bahadur Govindas Chaturbhujadas Vs N. Ramados

Madras High Court · (1925) ILR (Mad) 521 : (1925) 21 LW 733

Bankruptcy Act, 1869 — Section 126
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High Courts13 Nov 1924

Dewan Bahadur Govindas Chaturbhujdas Vs N. Ramadoss

Madras High Court · 90 Ind. Cas. 92

Bankruptcy Act, 1869 — Section 126
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High Courts13 Nov 1924

V. Gopal Chetty and Others Vs The Ripon press and Sugar Mill Co. Ltd.

Madras High Court · 86 Ind. Cas. 914 : (1925) 21 LW 367

Companies Act, 1956 — Section 162(6)
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High Courts13 Nov 1924

Kozhippurath Ammunni Amma's Daughter Pappiamma Vs Kozhippurath Ammunn1 Amma's Daughter Kunhu alias Kuttimalu Amma and Others

Madras High Court · 87 Ind. Cas. 198 : (1925) 21 LW 432

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High Courts13 Nov 1924

Doraiswami Mudaliar and Another Vs M. Doraiswami Iyengar and Others

Madras High Court · 87 Ind. Cas. 382

Evidence Act, 1872 — Section 91
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High Courts13 Nov 1924

Koshipurath Ammani Amma's daughter Pappi Amma Vs Koshipurath Ammani Amma's daughter Kunhu alias Kutti Malu Amma and Others

Madras High Court · AIR 1925 Mad 761

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High Courts13 Nov 1924

Malayala Surayya and Others Vs Rajah Saheb Meharban Idostan Sree Rajah Ravu Venkata Kumara Mahipathi Surya Rao Bahadur Garu, Sirdar, Rajahmundry Sircar and Rajah of Pithapuram

Madras High Court · AIR 1925 Mad 771

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
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High Courts12 Nov 1924

Arjee Prabappa Chetti Vs Koneti Desikachari

Madras High Court · AIR 1925 Mad 1131 : 90 Ind. Cas. 1028 : (1925) 22 LW 78 : (1925) 49 MLJ 101

Limitation Act, 1963 — Section 20
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High Courts12 Nov 1924

P. Sambasiva Sastrial Vs Ramaswami Sastrial and Others

Madras High Court · AIR 1925 Mad 803 : (1925) 48 MLJ 353

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High Courts11 Nov 1924

T.A. Balakrishna Odayar and Another Vs Chakravarthy V. Jagannada Chariar and Others

Madras High Court · AIR 1925 Mad 820 : 87 Ind. Cas. 194 : (1925) 48 MLJ 535

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High Courts11 Nov 1924

W.M. Varadaraja Mudaliar Vs M. Arumugam Pillai

Madras High Court · AIR 1925 Mad 1216 : (1925) 22 LW 15

Presidency Small Cause Courts Act, 1882 — Section 39
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High Courts10 Nov 1924

O. Govindaswami Pillai Vs Doraiswami Mudali and Others

Madras High Court · AIR 1926 Mad 120

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High Courts10 Nov 1924

C. Govindswami Pillai Vs Doraiswami Mudali and Others

Madras High Court · 91 Ind. Cas. 181

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High Courts07 Nov 1924

Kakaraparti Punnayya Vs Chilakalapudi Venkatappa Rao

Madras High Court · 91 Ind. Cas. 754

Transfer of Property Act, 1882 — Section 66
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High Courts07 Nov 1924

(Kakaraparti) Punnayya Vs Chilakalapudi Venkatappa Rao

Madras High Court · AIR 1926 Mad 343

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High Courts07 Nov 1924

V.A.V.S. Firm Vs P.S.N. Muruganathan Chetti

Madras High Court · AIR 1925 Mad 569 : (1925) ILR (Mad) 514 : (1925) 21 LW 394 : (1925) 48 MLJ 228

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High Courts06 Nov 1924

Veetiparambil Ahammad Vs Cheriath Chennamangalath Manakkal Karnavan and Another

Madras High Court · 87 Ind. Cas. 578

Transfer of Property Act, 1882 — Section 41
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High Courts06 Nov 1924

Kandalam Krishnamacharylu and Another Vs Sathulari Vijayasarathi Minor by Mother and Guardian Rangamma and Others

Madras High Court · 88 Ind. Cas. 646

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High Courts06 Nov 1924

L. Pattabi Chetty Vs Gopala Chetty and Others

Madras High Court · AIR 1925 Mad 1181

Criminal Procedure Code, 1898 (CrPC) — Section 476A
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