High Courts02 Nov 1924
Edmund Bendit and Another Vs Edgar Raphael Prudhomme under the name and style of Hope Prudhomme Company
Madras High Court · (1925) ILR (Mad) 538 : (1925) 48 MLJ 374
COURT ARCHIVE
Madras High Court judgments, 1924
893 judgments · page 9 of 45
High Courts02 Nov 1924
Edmund Bendit and Another Vs Edgar Raphael Prudhomme
Madras High Court · AIR 1925 Mad 626
Contract Act, 1872 — Section 56
High Courts31 Oct 1924
Doraswami Iyer and Others Vs Thiruvengada Mudaliar
Madras High Court · AIR 1925 Mad 916
High Courts31 Oct 1924
Adinarayana and Others Vs Kalamalla Venkatasubbayya
Madras High Court · AIR 1925 Mad 752 : 87 Ind. Cas. 46 : (1925) 48 MLJ 411
High Courts31 Oct 1924
Ratnam Pillai Vs Kamalambal Ammal
Madras High Court · AIR 1925 Mad 778 : (1925) 21 LW 252 : (1925) 48 MLJ 213
High Courts31 Oct 1924
Narra Sri Sailam by mother and guardian Venkamma Vs Koganti Bhushayya and Others
Madras High Court · AIR 1925 Mad 775 : (1925) 48 MLJ 280
High Courts30 Oct 1924
Avasarala Venkata Rao and Others Vs Avasarala Manga Rao and Others
Madras High Court · AIR 1925 Mad 1184 : 87 Ind. Cas. 376 : (1925) 49 MLJ 71
High Courts30 Oct 1924
T.S. Subba Rao Vs Appadurai Aiyar and Others
Madras High Court · AIR 1925 Mad 621
Civil Procedure Code, 1908 (CPC) — Section 1
High Courts30 Oct 1924
T.S. Subba Rao Vs Appadurai Iyer and Others
Madras High Court · 86 Ind. Cas. 839 : (1925) 21 LW 498
Civil Procedure Code, 1908 (CPC) — Section 1
High Courts30 Oct 1924
Appichi Goundan Vs Kuthujammal
Madras High Court · AIR 1925 Mad 440 : (1925) 21 LW 180
Criminal Procedure Code, 1898 (CrPC) — Section 488Evidence Act, 1872 — Section 118
High Courts30 Oct 1924
T.S. Subbarao Vs Appadurai Aiyar and Others
Madras High Court · (1925) 48 MLJ 142
High Courts30 Oct 1924
Velovolu Potharaju Vs Matta Adiseshu and Another
Madras High Court · AIR 1925 Mad 578 : 87 Ind. Cas. 391 : (1925) 21 LW 276
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 4(2)(b)
High Courts30 Oct 1924
Valluri Venkatasubbayya Vs Pakati Subramaniam and Others
Madras High Court · AIR 1925 Mad 941
High Courts30 Oct 1924
Public Prosecutor Vs Cheru Kutti
Madras High Court · AIR 1925 Mad 1095 : 87 Ind. Cas. 973
Madras Local Boards Act, 1884 — Section 170
High Courts30 Oct 1924
Velluri Venkatasubbayya Vs Pakati Subramaniam and Others
Madras High Court · 86 Ind. Cas. 1016
High Courts29 Oct 1924
Meenatchi Ammal Vs Karuppanna Pillai alias Muthuswami Pillai
Madras High Court · (1925) ILR (Mad) 503 : (1925) 48 MLJ 183
High Courts29 Oct 1924
Appajee Pillai Vs Manika Mudali
Madras High Court · 92 Ind. Cas. 30 : (1925) 21 LW 652
High Courts29 Oct 1924
Ganshamdoss Narayandoss and Others Vs Saraswathi Bai and Others
Madras High Court · AIR 1925 Mad 861 : (1925) 21 LW 415
Succession Act, 1865 — Section 50
High Courts29 Oct 1924
Meenakshi Ammal Vs Karuppanna Pillai alias Muthuswami Pillai
Madras High Court · AIR 1925 Mad 491 : (1925) 21 LW 142
Criminal Procedure Code, 1898 (CrPC) — Section 489