High Courts29 Oct 1924
Badsha Vs Emperor
Madras High Court · 74 Ind. Cas. 59
Criminal Procedure Code, 1898 (CrPC) — Section 562Penal Code, 1860 (IPC) — Section 379, 420
COURT ARCHIVE
Madras High Court judgments, 1924
893 judgments · page 10 of 45
High Courts29 Oct 1924
In Re: Badsha
Madras High Court · AIR 1925 Mad 496 : (1925) 21 LW 40
Criminal Procedure Code, 1898 (CrPC) — Section 562Penal Code, 1860 (IPC) — Section 379, 420
High Courts29 Oct 1924
Acharath Parakat Kunhi Pakki Vs Mekkileri Karai Kavari and Another
Madras High Court · AIR 1925 Mad 1028
High Courts28 Oct 1924
In Re: Samanathu Kusunugadu
Madras High Court · 86 Ind. Cas. 715
Penal Code, 1860 (IPC) — Section 392, 394, 457
High Courts28 Oct 1924
Devabhaktuni Butchamma Vs Devabhaktuni Punnamma
Madras High Court · AIR 1925 Mad 896 : (1925) 21 LW 698
High Courts28 Oct 1924
Sri Toleti Satyanarayanamoorthi Vs Jayanti Butchayya
Madras High Court · AIR 1925 Mad 606 : (1925) 48 MLJ 249
High Courts28 Oct 1924
Vangali Venkanna and Others Vs Polamarasetti Chinna Appalaswami
Madras High Court · (1925) 48 MLJ 217
High Courts28 Oct 1924
A.S. Pakkir Mahamud Rowthen and Another Vs Pichai Thevan and Others
Madras High Court · AIR 1926 Mad 625
High Courts28 Oct 1924
Vengali Venkanna and Others Vs Polamarasetti China Appala Swami
Madras High Court · AIR 1925 Mad 749
Limitation Act, 1963 — Article 97
High Courts28 Oct 1924
Vangali Venkatanna and Others Vs Polamanasetti China Appalaswami
Madras High Court · 86 Ind. Cas. 755 : (1925) 22 LW 126
Madras Hereditary Village Offices Act, 1895 — Section 5
High Courts28 Oct 1924
A.S. Pakkiar Mahamud Rowthen and Another Vs Pichai Thevan and Others
Madras High Court · 92 Ind. Cas. 465
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts27 Oct 1924
Peria Koil Kelvi Appan Govinda Ramaniya Peria Jeeyangarswami Vs Mahomed Esoof Sahib
Madras High Court · AIR 1925 Mad 834 : 87 Ind. Cas. 386 : (1925) 21 LW 398
Limitation Act, 1963 — Article 142
High Courts24 Oct 1924
Mallipeddi Lakshmamma Vs Mallipeddi Venkatasubbiah and Others
Madras High Court · AIR 1925 Mad 795 : 87 Ind. Cas. 210 : (1925) 48 MLJ 266
High Courts24 Oct 1924
Divi Dwarkacharyulu Vs Kothapalli Srikrishnan
Madras High Court · 87 Ind. Cas. 825
High Courts24 Oct 1924
Avugaddi Jogamma and Others Vs Lalian Pothanna
Madras High Court · 88 Ind. Cas. 903
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 24Contract Act, 1872 — Section 2(b)
High Courts24 Oct 1924
(Divi) Dwarkacharyulu Vs Kothapalli Srikrishnan
Madras High Court · AIR 1925 Mad 1152
High Courts24 Oct 1924
Avugaddi Jogamma and Others Vs Lalam Pothanna
Madras High Court · AIR 1925 Mad 763 : (1925) 48 MLJ 287
High Courts24 Oct 1924
Maya Krishna Kone Vs Kulasekhara Mudaliar
Madras High Court · AIR 1925 Mad 465 : (1925) ILR (Mad) 392 : (1925) 21 LW 144 : (1925) 48 MLJ 116
Madras Local Boards Act, 1884 — Section 55
High Courts23 Oct 1924
T.C. Xavier Vs E.C. Joseph
Madras High Court · AIR 1925 Mad 614 : 87 Ind. Cas. 216 : (1925) 21 LW 654 : (1925) 48 MLJ 268
High Courts23 Oct 1924
Subbamma and Another Vs Adimoorthappa and Others
Madras High Court · AIR 1925 Mad 635