High Courts23 Oct 1924
Sudalaimuthu Thevan (dead) and Others Vs Sappani Thevar
Madras High Court · AIR 1925 Mad 446 : (1925) 48 MLJ 185
Transfer of Property Act, 1882 — Section 3
COURT ARCHIVE
Madras High Court judgments, 1924
893 judgments · page 11 of 45
High Courts23 Oct 1924
Nakondu Nagasami Iyer Vs Thirukonda Ellaragan
Madras High Court · AIR 1925 Mad 1191
Transfer of Property Act, 1882 — Section 89
High Courts23 Oct 1924
Subbamma and Another Vs Adimoortheppa and Others
Madras High Court · 86 Ind. Cas. 269 : (1925) 21 LW 85
High Courts23 Oct 1924
Guntreddi Mallu Nayudu and Others Vs Guntreddi Chinna Gavuru Naidu and Others
Madras High Court · AIR 1925 Mad 1146
Madras Estates Land Act, 1908 — Section 3(5)
High Courts22 Oct 1924
Anappindi Somayya Vs Ayyalasomayajula Venkayya and Others
Madras High Court · AIR 1925 Mad 673 : (1925) 22 LW 81 : (1925) 48 MLJ 224
High Courts22 Oct 1924
Kudappa Sotharamayya Vs Rongala Samudrudu and Others
Madras High Court · 86 Ind. Cas. 4
High Courts22 Oct 1924
S. Arunachala Naidu Vs S.R. Balakrishna and Co.
Madras High Court · 86 Ind. Cas. 201
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 7
High Courts22 Oct 1924
Anapindi Somayya Vs Ayyala Somayajula Venkatayya and Others
Madras High Court · 86 Ind. Cas. 483
High Courts22 Oct 1924
Karippayi Kathiri and Others Vs Karutiprath Kannan
Madras High Court · AIR 1925 Mad 1172
High Courts22 Oct 1924
Kudappa Seetharammayya Vs Rongala Samudrudu and Others
Madras High Court · AIR 1925 Mad 384 : (1925) 21 LW 69
High Courts22 Oct 1924
R. Arunachala Naidu Vs S.R. Balakrishna and Co.
Madras High Court · AIR 1925 Mad 449 : (1925) ILR (Mad) 559 : (1925) 21 LW 147 : (1925) 48 MLJ 134
Civil Procedure Code, 1908 (CPC) — Section 110Limitation Act, 1963 — Section 5
High Courts22 Oct 1924
Ganta Daniyelu Vs Gunti Yesu Ratnam
Madras High Court · AIR 1925 Mad 1110
Succession Act, 1925 — Section 187
High Courts21 Oct 1924
Kodavati Subbamma and Another Vs Kodavati Papayya
Madras High Court · (1925) 48 MLJ 425
High Courts21 Oct 1924
Narikkote Kunnamangalath Ithisseri Kuberan Nambudri Vs Pothua Kalloor Koman Nair
Madras High Court · 88 Ind. Cas. 421
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts21 Oct 1924
Rajagopala Chariar Vs Thiagarya Mudali
Madras High Court · 86 Ind. Cas. 481
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts21 Oct 1924
K.N. Krishnaswami Bhagavathar Vs N.A. Thirumalai Iyar and Others
Madras High Court · AIR 1926 Mad 101 : 90 Ind. Cas. 410
High Courts21 Oct 1924
Narikkote Kunnamangalath Ittisseri Kuberan Nambudri Vs Pothera Kalloor Koman Nair
Madras High Court · (1925) 48 MLJ 251
High Courts21 Oct 1924
Kodavati Subamma and Another Vs Kodavati Papayya
Madras High Court · AIR 1925 Mad 748
High Courts21 Oct 1924
Kodavali Subbamma and Another Vs Kodavali Papayya Kodavali Ramanna, Minor by Guardian K. Subbamma Vs Pattapagalu Venkappa and Kalapala Venkayya and Others
Madras High Court · 87 Ind. Cas. 187